THE ASSAM SCIENCE & TECHNOLOGY UNIVERSITY (AMENDMENT) ACT, 2011
ASSAM ACT NO.VI OF 2011
(Received the assent of the Governor on 1st March, 2011)
An Act to amend the Assam Science and Technology University Act, 2009.
Preamble:-Whereas it is expedient to amend the Assam Science and Technology University Act, 2009, hereinafter called the principal Act, in the manner hereinafter appearing;
It is hereby enacted in the Sixty-second Year of the Republic of India as follows:-
Short title and commencement:-
1. (1) The Act may be called the Assam Science and Technology University (Amendment) Act, 2011.
(2) It shall have the like extent as the principal Act.
Amendment of section 8:-
2. In the principal Act, in sub-section (1), for the words “The Governor of Assam”, the words “Chief Minister of Assam” shall be substituted.
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