| S.NO |
State |
Year |
Act Description |
| 1 |
15 |
1940 |
KARNATAKA COFFEE HUSK CONTROL ACT, 1940
|
| 2 |
15 |
1957 |
KARNATAKA CONTINGENCY FUND ACT, 1957
|
| 3 |
15 |
1957 |
KARNATAKA EXISTING LAWS (CONSTRUCTION OF REFERENCES TO VALUES) ACT, 1957
|
| 4 |
15 |
1957 |
KARNATAKA EXISTING LAWS (CONSTRUCTION OF REFERENCES TO VALUES) ACT, 1957
|
| 5 |
15 |
1957 |
KARNATAKA ANATOMY ACT, 1957
|
| 6 |
15 |
1959 |
KARNATAKA COFFEE HUSK CONTROL REPEALING ACT, 1959
|
| 7 |
15 |
1959 |
KARNATAKA ELECTRICITY (TAXATION ON CONSUMPTION) ACT, 1959
|
| 8 |
15 |
1961 |
KARNATAKA COMPULSORY PRIMARY EDUCATION ACT, 1961
|
| 9 |
15 |
1961 |
KARNATAKA EVACUEE INTEREST (SEPARATION) SUPPLEMENTARY ACT, 1961
|
| 10 |
15 |
1961 |
KARNATAKA EVACUEE INTEREST (SEPARATION) SUPPLEMENTARY ACT, 1961
|
| 11 |
15 |
1961 |
KARNATAKA HIGH COURT ACT, 1961
|
| 12 |
15 |
1961 |
KARNATAKA HOMEOPATHIC PRACTITIONERS ACT, 1961
|
| 13 |
15 |
1961 |
KARNATAKA ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT, 1961
|
| 14 |
15 |
1961 |
KARNATAKA ANIMAL DISEASES (CONTROL) ACT, 1961
|
| 15 |
15 |
1961 |
KARNATAKA AYURVEDIC, NATUROPATHY, SIDDHA, UNANI AND YOGA PRACTITIONERS' REGISTRATION AND MEDICAL PRACTITIONERS' MISCELLANEOUS PROVISIONS ACT, 1961
|
| 16 |
15 |
1962 |
KARNATAKA HEALTH CESS ACT, 1962
|
| 17 |
15 |
1962 |
KARNATAKA HOME GUARDS ACT, 1962
|
| 18 |
15 |
1962 |
KARNATAKA BUILDINGS TAX ACT, 1962
|
| 19 |
15 |
1963 |
KARNATAKA FAMINE RELIEF FUND ACT, 1963
|
| 20 |
15 |
1963 |
KARNATAKA FAMINE RELIEF FUND ACT, 1963
|
| 21 |
15 |
1963 |
KARNATAKA GIFT GOODS (UNLAWFUL POSSESSION) ACT, 1963
|
| 22 |
15 |
1963 |
KARNATAKA INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL HOLIDAYS) ACT, 1963
|
| 23 |
15 |
1963 |
KARNATAKA AGRICULTURISTS LOANS ACT, 1963
|
| 24 |
15 |
1963 |
KARNATAKA BHOODAN YAGNA ACT, 1963
|
| 25 |
15 |
1963 |
KARNATAKA BORSTAL SCHOOLS ACT, 1963
|
| 26 |
15 |
1964 |
KARNATAKA DRAMATIC PERFORMANCES ACT, 1964
|
| 27 |
15 |
1964 |
KARNATAKA BEEDI INDUSTRIAL PREMISES (REGULATION OF CONDITIONS OF WORK) ACT, 1964
|
| 28 |
15 |
1964 |
KARNATAKA CATTLE LICENSING ACT, 1964
|
| 29 |
15 |
1964 |
KARNATAKA CHILDREN ACT, 1964
|
| 30 |
15 |
1964 |
KARNATAKA CIVIL COURTS ACT, 1964
|
| 31 |
15 |
1966 |
KARNATAKA AGRICULTURAL DEBTORS RELIEF ACT, 1966
|
| 32 |
15 |
1966 |
KARNATAKA CATTLE TRESPASS ACT, 1966
|
| 33 |
15 |
1967 |
KARNATAKA (ABOLITION OF CASH GRANTS) ACT, 1967
|
| 34 |
15 |
1968 |
KARNATAKA AGRICULTURAL PESTS AND DISEASES ACT, 1968
|
| 35 |
15 |
1969 |
KARNATAKA COURTS OF CIVIL JUDGES (VALIDATION OF PROCEEDINGS) ACT, 1969
|
| 36 |
15 |
1969 |
KARNATAKA EDUCATION CESS (VALIDATION OF LEVY) ACT, 1969
|
| 37 |
15 |
1969 |
KARNATAKA BEEDI INDUSTRIAL PREMISES (REGULATION OF CONDITIONS OF WORK) REPEALING ACT, 1969
|
| 38 |
15 |
1972 |
KARNATAKA ACQUISITION OF LAND FOR GRANT OF HOUSE SITES ACT, 1972
|
| 39 |
15 |
1973 |
KARNATAKA AGRICULTURAL DEBTORS (TEMPORARY PROTECTION) ACT, 1973
|
| 40 |
15 |
1973 |
KARNATAKA AGRICULTURAL LANDS (PROHIBITION OF ALIENATION) ACT, 1973
|
| 41 |
15 |
1973 |
KARNATAKA APARTMENT OWNERSHIP ACT, 1972
|
| 42 |
15 |
1973 |
KARNATAKA BELGAUM AND GULBARGA AREAS) RELIGIOUS AND CHARITABLE INAMS ABOLITION ACT, 1973
|
| 43 |
15 |
1974 |
KARNATAKA AGRICULTURAL CREDIT OPERATIONS AND MISCELLANEOUS PROVISIONS ACT, 1974
|
| 44 |
15 |
1975 |
KARNATAKA CIVIL SERVICES (CLASSIFICATION AND SCALE OF PAY OF NON-GRADUATE JUNIOR ENGINEERS OF THE PUBLIC WORKS DEPARTMENT) ACT, 1975
|
| 45 |
15 |
1975 |
KARNATAKA CIVIL SERVICES (REVISION OF PAY OF CERTAIN CATEGORIES OF POSTS) ACT, 1975
|
| 46 |
15 |
1975 |
KARNATAKA DETERMINATION OF RETIREMENT AGE OF CERTAIN TEACHERS ACT, 1975
|
| 47 |
15 |
1975 |
KARNATAKA GOVERNMENT PARKS (PRESERVATION) ACT, 1975
|
| 48 |
15 |
1976 |
KARNATAKA CONTRACT CARRIAGES (ACQUISITION) ACT, 1976
|
| 49 |
15 |
1976 |
KARNATAKA DEBT RELIEF ACT, 1976
|
| 50 |
15 |
1976 |
KARNATAKA ELECTRICITY BOARD (RECOVERY OF DUES) ACT, 1976
|
| 51 |
15 |
1976 |
KARNATAKA (SANDUR AREA) INAMS ABOLITION ACT, 1976
|
| 52 |
15 |
1976 |
KARNATAKA APPELLATE TRIBUNAL ACT, 1976
|
| 53 |
15 |
1977 |
KARNATAKA CERTAIN INAMS ABOLITION ACT, 1977
|
| 54 |
15 |
1980 |
KARNATAKA COMMAND AREAS DEVELOPMENT ACT, 1980
|
| 55 |
15 |
1980 |
KARNATAKA DEBT RELIEF ACT, 1980
|
| 56 |
15 |
1981 |
KARNATAKA DEPARTMENTAL INQUIRIES (ENFORCEMENT OF ATTENDANCE OF WITNESSES, PRODUCTION OF DOCUMENTS AND MISCELLANEOUS PROVISIONS) ACT, 1981
|
| 57 |
15 |
1981 |
KARNATAKA ECONOMIC OFFENCES (INAPPLICABILITY OF LIMITATION) ACT, 1981
|
| 58 |
15 |
1982 |
KARNATAKA BHOODAN YAGNA (REPEAL) ACT, 1982
|
| 59 |
15 |
1983 |
KARNATAKA ADVOCATES' WELFARE FUND ACT, 1983
|
| 60 |
15 |
1984 |
KARNATAKA EDUCATIONAL INSTITUTIONS (PROHIBITION OF CAPITATION FEE) ACT, 1984
|
| 61 |
15 |
1984 |
KARNATAKA (MINERAL RIGHTS) TAX ACT, 1984
|
| 62 |
15 |
1984 |
KARNATAKA AGRICULTURAL CREDIT PASS BOOK ACT, 1984
|
| 63 |
15 |
1986 |
KARNATAKA CIVIL SERVICES (EXCLUSION OF THE SERVICE RENDERED BY A GOVERNMENT SERVANT AS A LOCAL CANDIDATE FOR COMPUTING THE SERVICE FOR GRANT OF SELECTION TIME SCALE OF PAY) ACT, 1986
|
| 64 |
15 |
1986 |
KARNATAKA FISHING HARBOUR TERMINALS AUTHORITY ACT, 1986
|
| 65 |
15 |
1986 |
KARNATAKA FISHING HARBOUR TERMINALS AUTHORITY ACT, 1986
|
| 66 |
15 |
1991 |
KANNADA UNIVERSITY ACT, 1991
|
| 67 |
15 |
1991 |
KARNATAKA CAUVERY BASIN IRRIGATION PROTECTION ACT, 1991
|
| 68 |
15 |
1992 |
KARNATAKA ESSENTIAL ARTICLES (CONTROL) ACT, 1992
|
| 69 |
15 |
1994 |
KARNATAKA ESSENTIAL SERVICES MAINTENANCE ACT, 1994
|
| 70 |
15 |
1994 |
KARNATAKA ESSENTIAL SERVICES MAINTENANCE ACT, 1994
|
| 71 |
15 |
1994 |
KANNADA DEVELOPMENT AUTHORITY ACT, 1994
|
| 72 |
15 |
2003 |
KARNATAKA COURT FEES AND SUITS VALUATION (AMENDMENT) ACT, 2003
|
| 73 |
15 |
2011 |
KARNATAKA GUARANTEE OF SERVICES TO CITIZENS ACT, 2011
|
| 74 |
15 |
2015 |
THE INDIAN SUCCESSION (KARNATAKA AMENDMENT) ACT, 2015
|
