| S.NO |
State |
Year |
Act Description |
| 1 |
2 |
1888 |
ANDHRA PRADESH (ANDHRA AREA) LOCAL AUTHORITIES LOAN ACT, 1888
|
| 2 |
2 |
1802 |
ANDHRA PRADESH (ANDHRA AREA) ADMINISTRATION OF ESTATES REGULATION, 1802
|
| 3 |
2 |
1858 |
ANDHRA PRADESH (ANDHRA AREA) COMPULSORY LABOUR ACT, 1858
|
| 4 |
2 |
1865 |
ANDHRA PRADESH (ANDHRA AREA) IRRIGATION CESS ACT, 1865
|
| 5 |
2 |
1865 |
ANDHRA PRADESH (ANDHRA AREA) OFFICIAL SEALS ACT, 1865
|
| 6 |
2 |
1869 |
ANDHRA PRADESH (ANDHRA AREA) INAMS ACT, 1869
|
| 7 |
2 |
1876 |
ANDHRA PRADESH (ANDHRA AREA) LAND REVENUE ASSESSMENT ACT, 1876
|
| 8 |
2 |
1878 |
ANDHRA PRADESH (ANDHRA AREA) COFFEE-STEALING PREVENTION ACT, 1878
|
| 9 |
2 |
1884 |
ANDHRA PRADESH (ANDHRA AREA) RIVERS CONSERVANCY ACT, 1884
|
| 10 |
2 |
1888 |
: ANDHRA PRADESH (ANDHRA AREA) PLACES OF PUBLIC RESORT ACT, 1888
|
| 11 |
2 |
1890 |
ANDHRA PRADESH (ANDHRA AREA) CANALS AND PUBLIC FERRIES ACT, 1890
|
| 12 |
2 |
1894 |
ANDHRA PRADESH (ANDHRA AREA) BOARD OF REVENUE ACT, 1894
|
| 13 |
2 |
1902 |
ANDHRA PRADESH (ANDHRA AREA) COURT OF WARDS ACT, 1902
|
| 14 |
2 |
1904 |
ANDHRA PRADESH (ANDHRA AREA) IMPARTIBLE ESTATES ACT, 1904
|
| 15 |
2 |
1908 |
ANDHRA PRADESH (ANDHRA AREA) ESTATES LAND ACT, 1908
|
| 16 |
2 |
1911 |
ANDHRA PRADESH (ANDHRA AREA) HACKNEY CARRIAGE ACT, 1911
|
| 17 |
2 |
1911 |
ANDHRA PRADESH (ANDHRA AREA) LIMITED PROPRIETORS ACT, 1911
|
| 18 |
2 |
1914 |
ANDHRA PRADESH (ANDHRA AREA) HINDU TRANSFERS AND BEQUESTS ACT, 1914
|
| 19 |
2 |
1920 |
ANDHRA PRADESH (ANDHRA AREA) DISTRICT BOARDS ACT, 1920
|
| 20 |
2 |
1928 |
ANDHRA PRADESH (ANDHRA AREA) CHRISTIAN MARRIAGES VALIDATION ACT, 1928
|
| 21 |
2 |
1932 |
ANDHRA PRADESH (ANDHRA AREA) MARUMAKKATTAYAM ACT, 1932
|
| 22 |
2 |
1935 |
ANDHRA PRADESH (ANDHRA AREA) BETTING TAX ACT, 1935
|
| 23 |
2 |
1938 |
ANDHRA PRADESH (ANDHRA AREA) AGRICULTURISTS RELIEF ACT, 1938
|
| 24 |
2 |
1940 |
ANDHRA PRADESH (ANDHRA AREA) AGENCY DEBT BONDAGE ABOLITION REGULATION, 1940
|
| 25 |
2 |
1940 |
ANDHRA PRADESH (ANDHRA AREA) LIVE STOCK IMPROVEMENT ACT, 1940
|
| 26 |
2 |
1940 |
ANDHRA PRADESH (ANDHRA AREA) CHRISTIAN MARRIAGES VALIDATION ACT, 1940
|
| 27 |
2 |
1940 |
ANDHRA PRADESH (ANDHRA AREA) RINDERPEST ACT, 1940
|
| 28 |
2 |
1941 |
ANDHRA PRADESH (ANDHRA AREA) CHRISTIAN MARRIAGES (SECOND VALIDATION) ACT, 1941
|
| 29 |
2 |
1942 |
ANDHRA PRADESH (ANDHRA AREA) IRRIGATION (VOLUNTARY CESS) ACT, 1942
|
| 30 |
2 |
1943 |
ANDHRA PRADESH (ANDHRA AREA) IRRIGATION WORKS (REPAIRS IMPROVEMENT AND CONSTRUCTION) ACT, 1943
|
| 31 |
2 |
1947 |
ANDHRA PRADESH (ANDHRA AREA) ESTATES COMMUNAL, FOREST AND PRIVATE LANDS (PROHIBITION OF ALIENATION) ACT, 1947
|
| 32 |
2 |
1947 |
ANDHRA PRADESH (ANDHRA AREA) ESTATES LAND (REDUCTION OF RENT) ACT, 1947
|
| 33 |
2 |
1949 |
ANDHRA PRADESH (ANDHRA AREA) ALIYASANTANA ACT, 1949
|
| 34 |
2 |
1949 |
ANDHRA PRADESH (ANDHRA AREA) JUTE GOODS CONTROL ACT, 1949
|
| 35 |
2 |
1949 |
ANDHRA PRADESH (ANDHRA AREA) LAND IMPROVEMENT SCHEMES (CONTOUR BUNDING AND CONTOUR TRENCHING) ACT, 1949
|
| 36 |
2 |
1949 |
ANDHRA PRADESH (ANDHRA AREA) MERGED STATES (LAWS) ACT, 1949
|
| 37 |
2 |
1949 |
ANDHRA PRADESH (ANDHRA AREA) COTTON (TRADE STOCKS) CENSUS ACT, 1949
|
| 38 |
2 |
1952 |
ANDHRA PRADESH (ANDHRA AREA) COTTON CONTROL ACT, 1952
|
| 39 |
2 |
1954 |
ANDHRA PRADESH (ANDHRA AREA) PRESERVATION OF PRIVATE FORESTS ACT, 1954
|
| 40 |
2 |
1954 |
ANDHRA PRADESH (ANDHRA AREA) CHRISTIAN MARRIAGE VALIDATION ACT, 1954
|
| 41 |
2 |
1955 |
ANDHRA PRADESH (ANDHRA AREA) INAMS (ASSESSMENT) ACT, 1955
|
| 42 |
2 |
1955 |
ANDHRA PRADESH (ANDHRA AREA) IRRIGATION WORKS (LEVY OF COMPULSORY WATER CESS) ACT, 1955
|
| 43 |
2 |
1956 |
ANDHRA PRADESH (ANDHRA AREA) AYURVEDIC AND HOMOEOPATHIC MEDICAL PRACTITIONERS REGISTRATION ACT, 1956
|
| 44 |
2 |
1956 |
ANDHRA PRADESH (ANDHRA AREA) INAMS (ABOLITION AND CONVERSION INTO RYOTWARI) ACT, 1956
|
| 45 |
2 |
1956 |
ANDHRA PRADESH (ANDHRA AREA) LAND REVENUE ASSESSMENTS (STANDARDIZATION) ACT, 1956
|
| 46 |
2 |
1956 |
ANDHRA PRADESH (ANDHRA AREA) AYURVEDIC AND HOMOEOPATHIC MEDICAL PRACTITIONERS REGISTRATION ACT, 1956
|
| 47 |
2 |
1969 |
ANDHRA PRADESH (ANDHRA AREA) PROPRIETARY ESTATES VILLAGE SERVICE AND THE ANDHRA PRADESH (ANDHRA AREA) HEREDITARY VILLAGE OFFICES LAWS (REPEAL) ACT, 1969
|
