| S.NO |
State |
Year |
Act Description |
| 1 |
20 |
1962 |
GOA, DAMAN AND DIU (ADMINISTRATION) ACT, 1962
|
| 2 |
20 |
1964 |
THE GOA, DAMAN AND DIU ENTERTAINMENT TAX ACT, 1964
|
| 3 |
20 |
1964 |
THE GOA, DAMAN AND DIU SALARIES AND ALLOWANCES OF MINISTERS ACT, 1964
|
| 4 |
20 |
1964 |
THE GOA, DAMAN AND DIU SALARIES AND ALLOWANCES OF SPEAKER AND DEPUTY SPEAKER ACT, 1964
|
| 5 |
20 |
1964 |
GOA, DAMAN AND DIU JUDICIAL COMMISSIONER'S COURT (DECLARATION AS HIGH COURT) ACT, 1964
|
| 6 |
20 |
1964 |
THE GOA AGRICULTURAL TENANCY ACT, 1964
|
| 7 |
20 |
1964 |
THE GOA, DAMAN & DIU CONTINGENCY FUND ACT, 1964
|
| 8 |
20 |
1964 |
THE GOA, DAMAN AND DIU ADMINISTRATION OF EVACUEE PROPERTY ACT, 1964
|
| 9 |
20 |
1965 |
THE GOA, DAMAN AND DIU GENERAL CLAUSES ACT, 1965
|
| 10 |
20 |
1965 |
THE GOA, DAMAN AND DIU JUDICIAL OFFICERS' PROTECTION ACT, 1965
|
| 11 |
20 |
1965 |
THE GOA, DAMAN AND DIU KHADI AND VILLAGE INDUSTRIES BOARD ACT, 1965
|
| 12 |
20 |
1965 |
THE GOA, DAMAN AND DIU STATE-AID TO INDUSTRIES ACT, 1965
|
| 13 |
20 |
1965 |
THE GOA, DAMAN AND DIU WILD ANIMALS AND WILD BIRDS PROTECTION ACT, 1965
|
| 14 |
20 |
1965 |
GOA, DAMAN AND DIU (ABSORBED EMPLOYEES) ACT, 1965
|
| 15 |
20 |
1965 |
GOA, DAMAN AND DIU SUITS VALUATION ACT, 1965
|
| 16 |
20 |
1965 |
THE GOA ADMINISTRATIVE TRIBUNAL ACT, 1965
|
| 17 |
20 |
1965 |
THE GOA INDUSTRIAL DEVELOPMENT ACT, 1965
|
| 18 |
20 |
1965 |
THE GOA, DAMAN AND DIU (ABSORBED EMPLOYEES) ACT, 1965
|
| 19 |
20 |
1965 |
THE GOA, DAMAN AND DIU (EXTENSION OF THE CODE OF CIVIL PROCEDURE AND THE ARBITRATION ACT) ACT, 1965
|
| 20 |
20 |
1965 |
THE GOA, DAMAN AND DIU CIVIL COURTS ACT, 1965
|
| 21 |
20 |
1966 |
GOA, DAMAN AND DIU (OPINION POLL) ACT 1966
|
| 22 |
20 |
1966 |
THE INDIAN PARTNERSHIP (GOA, DAMAN & DIU AMENDMENT) ACT, 1966
|
| 23 |
20 |
1966 |
THE GOA, DAMAN & DIU (EXTENSION OF THE INDIAN MAJORITY ACT) ACT, 1966
|
| 24 |
20 |
1966 |
THE GOA, DAMAN & DIU MAMLATDAR’S COURT ACT, 1966
|
| 25 |
20 |
1968 |
THE GOA HOUSING BOARD ACT, 1968
|
| 26 |
20 |
1968 |
THE GOA, DAMAN & DIU BUILDINGS (LEASE, RENT & EVICTIONS) CONTROL ACT, 1968
|
| 27 |
20 |
1968 |
THE GOA, DAMAN & DIU LAND REVENUE CODE ACT, 1968
|
| 28 |
20 |
1969 |
THE GOA, DAMAN & DIU DRAMATIC PERFORMANCES ACT, 1969
|
| 29 |
20 |
1970 |
THE INDIAN FISHERIES (GOA, DAMAN & DIU AMENDMENT) ACT, 1970
|
| 30 |
20 |
1971 |
THE GOA, DAMAN AND DIU (ABOLITION OF PROPRIETORSHIP OF LANDS IN DIU) ACT, 1971
|
| 31 |
20 |
1972 |
THE GOA, DAMAN AND DIU LIVESTOCK IMPROVEMENT ACT, 1972
|
| 32 |
20 |
1973 |
THE GOA, DAMAN AND DIU IRRIGATION ACT, 1973
|
| 33 |
20 |
1973 |
THE GOA, DAMAN AND DIU SHOPS & ESTABLISHMENTS ACT, 1973
|
| 34 |
20 |
1973 |
THE GOA, DAMAN AND DIU BARGE TAX ACT, 1973
|
| 35 |
20 |
1973 |
THE GOA, DAMAN AND DIU CHIT FUNDS ACT, 1973
|
| 36 |
20 |
1974 |
THE GOA, DAMAN & DIU DISEASES OF ANIMALS ACT, 1974
|
| 37 |
20 |
1974 |
THE GOA, DAMAN & DIU MOTOR VEHICLES (TAXATION ON PASSENGERS & GOODS) ACT, 1974
|
| 38 |
20 |
1974 |
THE GOA, DAMAN & DIU MOTOR VEHICLES TAX ACT, 1974
|
| 39 |
20 |
1974 |
THE GOA, DAMAN & DIU TOWN & COUNTRY PLANNING ACT, 1974
|
| 40 |
20 |
1975 |
THE GOA, DAMAN AND DIU MUNDKARS (PROTECTION FROM EVICTION) ACT, 1975
|
| 41 |
20 |
1975 |
THE GOA, DAMAN & DIU EXCISE DUTY (VALIDATION OF APPOINTMENTS & PROCEEDINGS) ACT, 1975
|
| 42 |
20 |
1976 |
THE GOA, DAMAN AND DIU HABITUAL OFFENDERS ACT, 1976
|
| 43 |
20 |
1976 |
THE GOA, DAMAN AND DIU PLANT DISEASES AND PESTS ACT, 1976
|
| 44 |
20 |
1976 |
THE GOA, DAMAN AND DIU PUBLIC GAMBLING ACT, 1976
|
| 45 |
20 |
1976 |
THE GOA, DAMAN AND DIU ANATOMY ACT, 1976
|
| 46 |
20 |
1978 |
THE GOA, DAMAN AND DIU ANCIENT MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT, 1978
|
| 47 |
20 |
1979 |
THE SOCIETIES REGISTRATION (GOA, DAMAN AND DIU, FIRST AMENDMENT) ACT, 1979
|
| 48 |
20 |
1980 |
THE GOA, DAMAN AND DIU DEBT RELIEF ACT, 1980
|
| 49 |
20 |
1980 |
THE GOA, DAMAN AND DIU LAYING OF RULES BEFORE LEGISLATIVE ASSEMBLY ACT, 1980
|
| 50 |
20 |
1980 |
THE GOA, DAMAN AND DIU MARINE FISHING REGULATION ACT, 1980
|
| 51 |
20 |
1980 |
THE LAND ACQUISITION (GOA, DAMAN AND DIU AMENDMENT) ACT, 1980
|
| 52 |
20 |
1980 |
THE GOA, DAMAN AND DIU (EXTENSION OF THE POWERS OF ATTORNEY ACT) ACT, 1980
|
| 53 |
20 |
1981 |
THE GOA, DAMAN AND DIU (AUTHORITY FOR USE OF EYES FOR THERAPEUTIC PURPOSES) ACT, 1981
|
| 54 |
20 |
1981 |
THE GOA, DAMAN AND DIU COMUNIDADE EMPLOYEES (CONDITION OF SERVICE) ACT, 1981
|
| 55 |
20 |
1982 |
THE GOA, DAMAN AND DIU MEMBERS OF LEGISLATIVE ASSEMBLY
|
| 56 |
20 |
1982 |
THE GOA, DAMAN AND DIU REGISTRATION OF TOURIST TRADE ACT, 1982
|
| 57 |
20 |
1984 |
THE GOA, DAMAN AND DIU TODDY TAPPERS WELFARE FUND ACT, 1984
|
| 58 |
20 |
1984 |
THE GOA UNIVERSITY ACT, 1984
|
| 59 |
20 |
1984 |
THE GOA, DAMAN & DIU PRESERVATION OF TREES ACT, 1984
|
| 60 |
20 |
1985 |
THE GOA, DAMAN AND DIU PUBLIC HEALTH ACT, 1985
|
| 61 |
20 |
1985 |
THE REGISTRATION (GOA, DAMAN AND DIU AMENDMENT) ACT, 1985
|
| 62 |
20 |
1985 |
THE GOA, DAMAN AND DIU BARGE (TAXATION OF GOODS) ACT, 1985
|
| 63 |
20 |
1986 |
THE GOA, DAMAN AND DIU ELECTRICITY DUTY ACT, 1986
|
| 64 |
20 |
1986 |
THE GOA, DAMAN AND DIU LABOUR WELFARE FUND ACT, 1986
|
| 65 |
20 |
1986 |
THE CINEMATOGRAPH (GOA, DAMAN AND DIU AMENDMENT) ACT, 1986
|
| 66 |
20 |
1986 |
THE CODE OF CRIMINAL PROCEDURE (GOA, DAMAN & DIU AMENDMENT) ACT, 1986
|
| 67 |
20 |
1986 |
THE GOA, DAMAN & DIU FIRE FORCE ACT, 1986
|
| 68 |
20 |
1986 |
THE GOA, DAMAN & DIU PUBLIC MONEYS (RECOVERY OF DUES) ACT, 1986
|
| 69 |
20 |
1987 |
THE GOA, DAMAN AND DIU OFFICIAL LANGUAGE ACT, 1987
|
| 70 |
20 |
1987 |
GOA, DAMAN AND DIU MINING CONCESSIONS (ABOLITION AND DECLARATION AS MINING LEASES) ACT, 1987
|
| 71 |
20 |
1987 |
GOA, DAMAN AND DIU REORGANISATION ACT, 1987
|
| 72 |
20 |
1988 |
THE GOA CONTINGENCY FUND ACT, 1988
|
| 73 |
20 |
1990 |
THE GOA SALES TAX (AMENDMENT AND VALIDATION) ACT, 1990
|
| 74 |
20 |
1990 |
THE GOA SALES TAX (AMENDMENT) ACT, 1990
|
| 75 |
20 |
1993 |
THE GOA MARINE FISHING REGULATION (RELAXATION OF TIME LIMIT FOR REGISTRATION OF VESSELS) ACT, 1993
|
| 76 |
20 |
1993 |
THE GOA STATE COMMISSION FOR BACKWARD CLASSES ACT, 1993
|
| 77 |
20 |
1993 |
THE GOA STATE GUARANTEES ACT, 1993
|
| 78 |
20 |
1993 |
THE GOA [EXTENSION OF THE ORPHANAGES & OTHER CHARITABLE HOMES (SUPERVISION & CONTROL) ACT] ACT, 1993
|
| 79 |
20 |
1994 |
THE GOA PANCHAYAT RAJ ACT, 1994
|
| 80 |
20 |
1995 |
THE GOA ADVOCATES' WELFARE FUND ACT, 1995
|
| 81 |
20 |
1995 |
THE GOA ANIMAL PRESERVATION ACT, 1995
|
| 82 |
20 |
1995 |
THE GOA COMPULSORY ELEMENTARY EDUCATION ACT, 1995
|
| 83 |
20 |
1995 |
THE GOA FRUIT AND ORNAMENTAL PLANT NURSERIES (REGULATION) ACT, 1995
|
| 84 |
20 |
1995 |
THE GOA LAND (PROHIBITION ON CONSTRUCTION) ACT, 1995
|
| 85 |
20 |
1995 |
THE GOA MEMBERS OF THE LEGISLATIVE ASSEMBLY (SPECIAL RIGHTS) ACT, 1995
|
| 86 |
20 |
1995 |
THE GOA PUBLIC LIBRARIES ACT, 1995
|
| 87 |
20 |
1995 |
THE GOA [EXTENSION OF THE ELECTRICITY (SUPPLY) ACT] ACT, 1995
|
| 88 |
20 |
1996 |
THE GOA NON-BIODEGRADABLE GARBAGE (CONTROL) ACT, 1996
|
| 89 |
20 |
1996 |
THE GOA STATE COMMISSION FOR WOMEN ACT, 1996
|
| 90 |
20 |
1997 |
THE GOA (INSTITUTE MENEZES BRAGANZA) (SUPPLEMENTAL PROVISIONS) ACT, 1997
|
| 91 |
20 |
1997 |
THE GOA COMMAND AREA DEVELOPMENT ACT, 1997
|
| 92 |
20 |
1997 |
THE GOA PROHIBITION OF SMOKING & SPITTING ACT, 1997
|
| 93 |
20 |
1997 |
THE GOA RIGHT TO INFORMATION ACT, 1997
|
| 94 |
20 |
1997 |
THE GOA TAX ON INFRASTRUCTURE ACT, 1997
|
| 95 |
20 |
1998 |
THE GOA OIL PALM (REGULATION OF PRODUCTION & PROCESSING) ACT, 1998
|
| 96 |
20 |
1999 |
THE GOA PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) ACT, 1999
|
| 97 |
20 |
1999 |
THE GOA TILLARI IRRIGATION DEVELOPMENT CORPORATION ACT, 1999
|
| 98 |
20 |
2000 |
THE GOA CESS ON FLUID MILK (CONTROL) ACT, 2000
|
| 99 |
20 |
2000 |
THE GOA RURAL IMPROVEMENT AND WELFARE CESS ACT, 2000
|
| 100 |
20 |
2000 |
THE GOA TAX ON ENTRY OF GOODS ACT, 2000
|
| 101 |
20 |
2001 |
THE GOA (QUORUM IN THE LEGISLATIVE ASSEMBLY) ACT, 2001
|
| 102 |
20 |
2001 |
THE GOA COACHING CLASSES (REGULATION) ACT, 2001
|
| 103 |
20 |
2001 |
THE GOA INDIAN SYSTEM OF MEDICINE AND HOMOEOPATHY COUNCIL ACT, 2001
|
| 104 |
20 |
2001 |
THE GOA MONEY - LENDERS ACT, 2001
|
| 105 |
20 |
2002 |
CITY OF PANAJI CORPORATION ACT, 2002
|
| 106 |
20 |
2002 |
THE GOA (PROHIBITION OF FURTHER PAYMENTS AND RECOVERY OF REBATE BENEFITS) ACT, 2002
|
| 107 |
20 |
2002 |
THE GOA GROUND WATER REGULATION ACT, 2002
|
| 108 |
20 |
2002 |
THE GOA MARINE FISHING REGULATION (RELAXATION OF TIME LIMIT FOR REGISTRATION OF VESSELS) ACT, 2002
|
| 109 |
20 |
2003 |
GOA APPROPRIATION (VOTE ON ACCOUNT) ACT, 2003
|
| 110 |
20 |
2003 |
GOA CHILDREN'S ACT, 2003
|
| 111 |
20 |
2003 |
THE GOA EDUCATION DEVELOPMENT CORPORATION ACT, 2003
|
| 112 |
20 |
2003 |
THE GOA PROVISION OF WATER SUPPLY ACT, 2003
|
| 113 |
20 |
2004 |
THE GOA MEDICAL PRACTITIONERS ACT, 2004
|
| 114 |
20 |
2004 |
THE GOA SALARY, ALLOWANCES AND PENSION OF MEMBERS OF THE LEGISLATIVE ASSEMBLY ACT, 2004
|
| 115 |
20 |
2005 |
THE GOA MEMBERS OF LEGISLATIVE ASSEMBLY (REMOVAL OF DISQUALIFICATION) ACT, 2005
|
| 116 |
20 |
2005 |
THE GOA RECONSTRUCTION OF REGISTERS AND RECORDS ACT, 2005
|
| 117 |
20 |
2005 |
THE GOA VALUE ADDED TAX ACT, 2005
|
| 118 |
20 |
2006 |
GOA APPROPRIATION (NO. 3) ACT, 2006
|
| 119 |
20 |
2006 |
GOA REHABILITATION BOARD ACT, 2006
|
| 120 |
20 |
2006 |
THE GOA FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2006
|
| 121 |
20 |
2007 |
THE AGRICULTURAL PRODUCE MARKETING (DEVELOPMENT AND REGULATION) ACT, 2007
|
| 122 |
20 |
2007 |
THE GOA INFORMATION TECHNOLOGY DEVELOPMENT ACT, 2007
|
| 123 |
20 |
2007 |
THE GOA VEXATIOUS LITIGATION (PREVENTION) ACT, 2007
|
| 124 |
20 |
2008 |
THE GOA HEALTH SERVICES DEVELOPMENT ACT, 2008
|
| 125 |
20 |
2008 |
THE GOA PROHIBITION OF RAGGING ACT, 2008
|
| 126 |
20 |
2008 |
THE GOA SEWERAGE SYSTEM AND SANITATION SERVICES MANAGEMENT ACT, 2008
|
| 127 |
20 |
2009 |
THE GOA (RECOVERY OF ARREARS OF TAX THROUGH SETTLEMENT) ACT, 2009
|
| 128 |
20 |
2009 |
THE GOA TAX ON INFRASTRUCTURE ACT, 2009
|
| 129 |
20 |
2010 |
THE GOA COMMISSION FOR SCHEDULED CASTES AND SCHEDULED TRIBES ACT, 2010
|
| 130 |
20 |
2011 |
THE GOA LOKAYUKTA ACT, 2011
|
| 131 |
20 |
2012 |
THE GOA VALUE ADDED TAX (SIXTH AMENDMENT) ACT, 2012
|
| 132 |
20 |
2013 |
THE GOA CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2013
|
| 133 |
20 |
2013 |
THE GOA VALUE ADDED TAX (SEVENTH AMENDMENT) ACT, 2013
|
| 134 |
20 |
2014 |
THE GOA PUBLIC HEALTH (AMENDMENT) ACT, 2014
|
| 135 |
20 |
2015 |
THE INDIAN STAMP (GOA AMENDMENT) ACT, 2015
|
| 136 |
20 |
2015 |
THE RIGHT TO FAIR COMPENSATION AND TRANSPARENCY IN LAND ACQUISITION, REHABILITATION AND RESETTLEMENT (GOA AMENDMENT) ACT, 2015
|
| 137 |
20 |
2015 |
THE GOA PANCHAYAT RAJ (AMENDMENT) ORDINANCE, 2015
|
| 138 |
20 |
2015 |
THE GOA STATE COMMISSION FOR BACKWARD CLASSES (AMENDMENT) ACT, 2015
|
