| S.NO |
State |
Year |
Act Description |
| 1 |
21 |
1958 |
ARMED FORCES (SPECIAL POWERS) ACT, 1958
|
| 2 |
21 |
1966 |
THE MANIPUR HILL AREAS (HOUSE TAX) ACT, 1966
|
| 3 |
21 |
1966 |
THE MANIPUR KHADI AND VILLAGE INDUSTRIES BOARD ACT, 1966
|
| 4 |
21 |
1972 |
ARMED FORCES (ASSAM & MANIPUR) SPECIAL POWERS (AMENDMENT) ACT, 1972
|
| 5 |
21 |
1975 |
THE MANIPUR HILL AREAS (HOUSE TAX) AMENDMENT ACT, 1975
|
| 6 |
21 |
1976 |
THE MANIPUR AGRICULTURAL CREDIT OPERATIONS & MISCELLANEOUS PROVISION (BANKS) ACT, 1976
|
| 7 |
21 |
1976 |
THE MANIPUR CONTROL OF THE USE AND PLAY OF LOUD-SPEAKERS ACT, 1976
|
| 8 |
21 |
1976 |
THE MANIPUR LAND REVENUE AND LAND REFORMS (THIRD AMENDMENT) ACT, 1976
|
| 9 |
21 |
1985 |
THE MANIPUR LAND REVENUE & LAND REFORMS (FOURTH AMENDMENT) ACT, 1985
|
| 10 |
21 |
1989 |
THE MANIPUR SOCIETIES REGISTRATION ACT, 1989
|
| 11 |
21 |
1994 |
THE MANIPUR PANCHAYATI RAJ ACT, 1994
|
| 12 |
21 |
1997 |
THE MANIPUR PANCHAYATI RAJ (SECOND AMENDMENT) ACT, 1997
|
| 13 |
21 |
1998 |
THE MANIPUR PANCHAYATI RAJ (THIRD AMENDMENT) ACT, 1998
|
| 14 |
21 |
2003 |
THE MANIPUR HILL AREAS (HOUSE TAX) SECOND AMENDMENT ACT, 2003
|
| 15 |
21 |
2004 |
THE MANIPUR CEILING ON GOVERNMENT CUARANTEES ACT, 2004
|
| 16 |
21 |
2004 |
THE MANIPUR VALUE ADDED TAX ACT, 2004
|
| 17 |
21 |
2005 |
HE MANIPUR FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2005
|
| 18 |
21 |
2005 |
HE MANIPUR FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2005
|
| 19 |
21 |
2005 |
THE MANIPUR PANCHAYATI RAJ (FOURTH AMENDMENT) ACT, 2005
|
| 20 |
21 |
2006 |
THE MANIPUR LOKTAK LAKE (PROTECTION) ACT, 2006
|
| 21 |
21 |
2006 |
THE MANIPUR PUBLIC SERVANTS’ PERSONAL LIABILITY ACT, 2006
|
| 22 |
21 |
2007 |
THE MANIPUR LOKTAK LAKE (PROTECTION) AMENDMENT ACT, 2007
|
| 23 |
21 |
2008 |
THE MANIPUR CEILING ON GOVERNMENT GUARANTEES (AMENDMENT) ACT, 2008
|
| 24 |
21 |
2008 |
THE MANIPUR MUNICIPALITY DISCLOSURE ACT, 2008
|
| 25 |
21 |
2008 |
THE MANIPUR PANCHAYATI RAJ (FIFTH AMENDMENT) ACT, 2008
|
| 26 |
21 |
2008 |
THE MANIPUR PANCHAYATIRAJ (FIFTH AMENDMENT) ACT, 2008
|
| 27 |
21 |
2010 |
THE MANIPUR APPROPRIATION (NO. 3) ACT, 2010
|
| 28 |
21 |
2010 |
THE MANIPUR ESSENTIAL SERVICES MAINTENANCE (AMENDMENT) ACT, 2010
|
| 29 |
21 |
2010 |
THE MANIPUR MUNICIPALITY COMMUNITY PARTICIPATION ACT, 2010
|
| 30 |
21 |
2010 |
THE MANIPUR STATE MINORITIES COMMISSION ACT, 2010
|
| 31 |
21 |
2010 |
THE SALARIES & ALLOWANCES OF MEMBERS OF THE LEGISLATIVE ASSEMBLY (MANIPUR) EIGHTEENTH AMENDMENT ACT, 2010
|
| 32 |
21 |
2010 |
THE SALARIES & ALLOWANCES OF MINISTERS (MANIPUR) ELEVENTH AMENDMENT ACT, 2010
|
