| S.NO |
State |
Year |
Act Description |
| 1 |
24 |
1960 |
THE TRIPURA LAND REVENUE AND LAND REFORMS ACT, 1960
|
| 2 |
24 |
1966 |
THE TRIPURA GENERAL CLAUSES ACT, 1966
|
| 3 |
24 |
1967 |
THE UNLAWFUL ACTIVITIES (PREVENTION) ACT, 1967
|
| 4 |
24 |
1969 |
THE TRIPURA PLANT DISEASES AND PESTS ACT, 1969
|
| 5 |
24 |
1972 |
THE TRIPURA MOTOR VEHICLES TAX ACT, 1972
|
| 6 |
24 |
1972 |
THE TRIPURA STATE LEGISLATURE MEMBERS (REMOVAL OF DISQUALIFICATIONS) ACT, 1972
|
| 7 |
24 |
1972 |
THE CONTINGENCY FUND OF TRIPURA ACT, 1972.
|
| 8 |
24 |
1972 |
THE SALARIES AND ALLOWANCES OF MINISTERS (TRIPURA) ACT, 1972
|
| 9 |
24 |
1972 |
THE SALARY ALLOWANCES AND PENSION OF MEMBERS OF THE LEGISLATIVE ASSEMBLY (TRIPURA) ACT, 1972
|
| 10 |
24 |
1973 |
THE TRIPURA AMUSEMENTS TAX, ACT 1973
|
| 11 |
24 |
1973 |
THE TRIPURA BOARD OF SECONDARY EDUCATION ACT, 1973
|
| 12 |
24 |
1974 |
THE TRIPURA DEPARTMENTAL INQUIRIES (ENFORCEMENT OF ATTENDANCE OF WITNESSES & PRODUCTION OF DOCUMENTS) ACT, 1974
|
| 13 |
24 |
1974 |
THE WATER (PREVENTION AND CONTROL OF POLLUTION) ACT, 1974
|
| 14 |
24 |
1975 |
THE TRIPURA BUILDING (LEASE AND RENT CONTROL) ACT, 1975.
|
| 15 |
24 |
1975 |
THE TRIPURA AGRICULTURAL DEBTORS RELIEF ACT, 1975
|
| 16 |
24 |
1976 |
THE TRIPURA PREVENTION OF DEFACEMENT OF PROPERTY ACT, 1976
|
| 17 |
24 |
1976 |
THE TRIPURA SALES TAX, 1976
|
| 18 |
24 |
1976 |
THE TRIPURA AGRICULTURAL CREDIT OPERATIONS ACT, 1976
|
| 19 |
24 |
1979 |
THE TRIPURA HOMOEOPATHIC SYSTEM OF MEDICINE ACT, 1979.
|
| 20 |
24 |
1979 |
THE TRIPURA MARKETS ACT, 1979
|
| 21 |
24 |
1979 |
THE SALARIES AND ALLOWANCES OF THE CHAIRMAN, VICE -CHAIRMAN AND COMMISSIONERS OF THE AGARTALA MUNICIPALITY ACT, 1979
|
| 22 |
24 |
1979 |
THE TRIPURA AGRICULTURAL INDEBTEDNESS RELIEF ACT, 1979
|
| 23 |
24 |
1980 |
THE TRIPURA AGRICULTURAL PRODUCE MARKETS ACT, 1980
|
| 24 |
24 |
1983 |
THE TRIPURA CHILDREN ACT, 1983
|
| 25 |
24 |
1983 |
THE TRIPURA LAND PASS BOOK ACT, 1983
|
| 26 |
24 |
1983 |
THE TRIPURA PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1983
|
| 27 |
24 |
1983 |
TRIPURA STATE RIFLES ACT, 1983
|
| 28 |
24 |
1984 |
THE TRIPURA AGRICULTURAL WORKERS ACT, 1984
|
| 29 |
24 |
1986 |
THE TRIPURA NURSING COUNCIL ACT, 1986
|
| 30 |
24 |
1986 |
THE TRIPURA TEA COMPANIES (TAKING OVER OF MANAGEMENT OF CERTAIN TEA UNITS) ACT, 1986
|
| 31 |
24 |
1986 |
THE ENVIRONMENT (PROTECTION) ACT, 1986
|
| 32 |
24 |
1986 |
THE INDECENT REPRESENTATION OF WOMEN (PROHIBITION) ACT, 1986
|
| 33 |
24 |
1986 |
THE TRIPURA APARTMENT OWNERSHIP ACT, 1986
|
| 34 |
24 |
1987 |
THE TRIPURA EXCISE ACT, 1987
|
| 35 |
24 |
1988 |
THE TRIPURA EYES (AUTHORITY FOR USE FOR THERAPEUTIC PURPOSES) ACT, 1988
|
| 36 |
24 |
1990 |
THE TRIPURA EDUCATIONAL INSTITUTIONS (PREVENTION OF RAGGING ) ACT, 1990
|
| 37 |
24 |
1990 |
THE TRIPURA PURCHASE TAX ACT, 1990
|
| 38 |
24 |
1990 |
THE TRIPURA TAX ON LUXURIES IN HOTELS AND LODGING HOUSES ACT, 1990
|
| 39 |
24 |
1990 |
THE TRIPURA ADDITIONAL SALES TAX ACT, 1990
|
| 40 |
24 |
1991 |
THE TRIPURA SCHEDULED CASTES & SCHEDULED TRIBES RESERVATION ACT, 1991
|
| 41 |
24 |
1993 |
THE TRIPURA COMMISSION FOR WOMEN ACT, 1993
|
| 42 |
24 |
1994 |
THE TRIPURA LAND REVENUE AND LAND REFORMS (SIXTH AMENDMENT) ACT, 1994.
|
| 43 |
24 |
1997 |
THE TRIPURA ENTERTAINMENT TAX ACT, 1997
|
| 44 |
24 |
1997 |
THE TRIPURA LAND REVENUE AND LAND REFORMS (SEVENTH AMENDMENT) ACT 1997.
|
| 45 |
24 |
1997 |
THE TRIPURA PROFESSIONS, TRADES, CALLINGS & EMPLOYMENTS TAXATION ACT, 1997
|
| 46 |
24 |
1997 |
THE TRIPURA ANCIENT MONUMENTS & ARCHAEOLOGICAL SITES & REMAINS ACT, 1997
|
| 47 |
24 |
2000 |
THE TRIPURA PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) ACT, 2000
|
| 48 |
24 |
2000 |
THE TRIPURA PUBLIC DEMAND RECOVERY ACT, 2000
|
| 49 |
24 |
2000 |
THE TRIPURA SECURITY ACT, 2000
|
| 50 |
24 |
2001 |
THE SALARY, ALLOWANCES & OTHER AMENITIES OF THE LEADER OF THE OPPOSITION IN THE TRIPURA LEGISLATIVE ASSEMBLY ACT, 2001
|
| 51 |
24 |
2004 |
THE INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA UNIVERSITY, TRIPURA ACT, 2004
|
| 52 |
24 |
2004 |
THE INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA UNIVERSITY, TRIPURA ACT, 2004
|
| 53 |
24 |
2007 |
THE TRIPURA POLICE ACT, 2007
|
| 54 |
24 |
2007 |
THE TRIPURA VALUE ADDED TAX (AMENDMENT) ACT, 2007.
|
| 55 |
24 |
2007 |
THE TRIPURA VALUE ADDED TAX (AMENDMENT) ORDINANCE, 2007.
|
| 56 |
24 |
2007 |
THE TRIPURA APPROPRIATION ACT, 2007
|
| 57 |
24 |
2009 |
THE TRIPURA CO-OPERATIVE SOCIETIES (SECOND AMENDMENT) ACT, 2009
|
| 58 |
24 |
2011 |
THE TRIPURA PROTECTION OF INTEREST OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) (AMENDMENT) ACT, 2011
|
