| S.NO |
State |
Year |
Act Description |
| 1 |
25 |
2003 |
THE ARUNACHAL PRADESH LOCAL AUTHORITIES (PROHIBITION OF DEFECTION) ACT, 2003
|
| 2 |
25 |
1975 |
THE ARUNACHAL PRADESH ANCHAL FOREST RESERVE (CONSTITUTION AND MAINTENANCE) ACT, 1975
|
| 3 |
25 |
1977 |
THE CONTINGENCY FUND OF THE UNION TERRITORY OF ARUNACHAL PRADESH (DETERMINATION OF AMOUNT) ACT, 1977
|
| 4 |
25 |
1978 |
THE SOCIETIES REGISTRATION (EXTENSION TO ARUNACHAL PRADESH) ACT, 1978
|
| 5 |
25 |
1980 |
THE ARUNACHAL PRADESH (RE-ORGANISATION OF DISTRICTS) ACT
|
| 6 |
25 |
1980 |
THE NORTH-EAST FRONTIER AGENCY PANCHAYAT RAJ REGULATION (AMENDMENT) ACT, 1980
|
| 7 |
25 |
1981 |
THE ARUNCHAL PRADESH ANCHAL FOREST RESERVE (CONSTITUTION AND MAINTENANCE) AMENDMENT ACT, 1981.
|
| 8 |
25 |
1983 |
THE ARUNACHAL PRADESH SPEAKER AND DEPUTY SPEAKER SALARIES AND ALLOWANCES ACT, 1983
|
| 9 |
25 |
1984 |
ARUNACHAL UNIVERSITY ACT, 1984
|
| 10 |
25 |
1987 |
THE ARUNACHAL PRADESH (CRIMINAL LAW AMENDMENT) ACT, 1987
|
| 11 |
25 |
1987 |
THE ARUNACHAL PRADESH ANCIENT MONU-MENTS, ARCHAEOLOGICAL SITES AND REMAINS PRESERVATION ACT, 1987
|
| 12 |
25 |
1987 |
THE ARUNACHAL PRADESH SALARIES AND ALLOWANCES OF MINISTERS (AMENDMENT) ACT, 1987
|
| 13 |
25 |
1987 |
THE ARUNACHAL PRADESH SALARY, ALLOWANCES AND PENSION OF MEMBERS OF THE LEGISLATIVE ASSEMBLY (AMENDMENT) ACT, 1987
|
| 14 |
25 |
1987 |
THE ARUNACHAL PRADESH SPEAKER AND DEPUTY SPEAKER SALARIES AND ALLOWANCES (AMENDMENT) ACT, 1987
|
| 15 |
25 |
1987 |
THE MOTOR VEHICLES (ARUNACHAL PRADESH AMENDMENT) ACT, 1987
|
| 16 |
25 |
1989 |
THE ARUNACHAL PRADESH AGRICULTURAL PRODUCE MARKETING (REGULATION) ACT, 1989
|
| 17 |
25 |
1989 |
THE ARUNACHAL PRADESH KHADI AND VILLAGE INDUSTRIES BOARD ACT, 1989
|
| 18 |
25 |
1989 |
THE ARUNACHAL PRADESH PREVENTION OF CORRUPTION (AMENDMENT) ACT 1989
|
| 19 |
25 |
1989 |
THE ARUNACHAL PRADESH SALARIES AND ALLOWANCES OF MINISTERS (AMENDMENT) ACT, 1989
|
| 20 |
25 |
1989 |
THE ARUNACHAL PRADESH SPEAKER AND DEPUTY SPEAKER SALARIES AND ALLOWANCES (AMENDMENT) ACT, 1989
|
| 21 |
25 |
1991 |
THE ARUNACHAL PRADESH EYES (AUTHORITY FOR USE THERAPEUTIC PURPOSES) ACT, 1991
|
| 22 |
25 |
1991 |
THE ARUNACHAL PRADESH SOIL AND WATER CONSERVATION ACT, 1991
|
| 23 |
25 |
1993 |
THE ARUNACHAL ARMED POLICE ACT, 1993
|
| 24 |
25 |
1993 |
THE ARUNACHAL PRADESH EXCISE (AMENDMENT) ACT, 1993
|
| 25 |
25 |
1993 |
THE ARUNACHAL PRADESH EXCISE ACT, 1993
|
| 26 |
25 |
1993 |
THE ARUNACHAL PRADESH MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 1993
|
| 27 |
25 |
1993 |
THE ARUNACHAL UNIVERSITY (AMENDMENT) ACT, 1993
|
| 28 |
25 |
1993 |
THE ESSENTIAL SERVICES MAINTENANCE (ARUNACHAL PRADESH) ACT, 1993
|
| 29 |
25 |
1997 |
THE ARUNACHAL PRADESH PREVENTION OF DEFACEMENT OF PROPERTY ACT, 1997
|
| 30 |
25 |
1997 |
THE ARUNACHAL UNIVERSITY (AMENDMENT) ACT, 1997
|
| 31 |
25 |
1998 |
THE ARUNACHAL PRADESH HOMOEOPATHIC COUNCIL ACT, 1998
|
| 32 |
25 |
1998 |
THE ARUNACHAL PRADESH KHADI AND VILLAGE INDUSTRIES BOARD (AMENDMENT) ACT, 1998
|
| 33 |
25 |
1999 |
THE ARUNACHAL PRADESH SALES TAX ACT, 1999
|
| 34 |
25 |
2000 |
THE ARUNACHAL PRADESH (LAND SETTLEMENT AND RECORDS) ACT,
|
| 35 |
25 |
2000 |
THE ARUNACHAL PRADESH SALARIES AND ALLOWANCES OF MINISTERS (AMENDMENT) ACT, 2000
|
| 36 |
25 |
2000 |
THE ARUNACHAL PRADESH SALARIES, ALLOWANCES AND PENSION OF MEMBERS OF THE LEGISLATIVE ASSEMBLY (AMENDMENT) ACT, 2000
|
| 37 |
25 |
2000 |
THE ARUNACHAL PRADESH SPEAKER AND DEPUTY SPEAKER SALARIES AND ALLOWANCES (AMENDMENT) ACT, 2000
|
| 38 |
25 |
2000 |
THE ARUNACHAL PRADESH WATER SUPPLY ACT, 2000
|
| 39 |
25 |
2001 |
THE ARUNACHAL PRADESH SALARIES, ALLOWANCES AND PENSION OF MEMBERS OF THE LEGISLATIVE ASSEMBLY (AMENDMENT) ACT, 2001
|
| 40 |
25 |
2002 |
THE ARUNACHAL PRADESH CONTROL OF ORGANISED CRIME ACT, 2002
|
| 41 |
25 |
2002 |
THE ARUNACHAL PRADESH HEALTH AND ESTABLISHMENT ACT, 2002
|
| 42 |
25 |
2002 |
THE ARUNACHAL PRADESH PANCHAYAT RAJ (AMENDMENT) ACT, 2002. (Act No. 6 of 2002)
|
| 43 |
25 |
2002 |
THE ARUNACHAL PRADESH SALES TAX (AMENDMENT) ACT, 2002
|
| 44 |
25 |
2002 |
THE ARUNACHAL PRADESH STATE COMMISSION FOR WOMEN ACT, 2002
|
| 45 |
25 |
2003 |
THE ARUNACHAL PRADESH CONTROL OF ORGANISED CRIME REPEAL ACT, 2003
|
| 46 |
25 |
2003 |
THE ARUNACHAL PRADESH PANCHAYAT RAJ (AMENDMENT) ACT, 2003
|
| 47 |
25 |
2004 |
THE ARUNACHAL PRADESH MEDICAL COUNCIL ACT, 2004
|
| 48 |
25 |
2004 |
THE ARUNACHAL UNIVERSITY (AMENDMENT) ACT, 2004
|
| 49 |
25 |
2005 |
THE ARUNACHAL PRADESH STATE COMMISSION FOR WOMEN (AMENDMENT) ACT, 2005
|
| 50 |
25 |
2005 |
THE ARUNACHAL UNIVERSITY (ALTERATION OF NAME) ACT, 2005
|
| 51 |
25 |
2005 |
THE ASSAM FRONTIER (ADMINISTRATION OF JUSTICE) REGULATION, 1945 (AMENDMENT) ACT, 2005
|
| 52 |
25 |
2005 |
THE SALARY AND ALLOWANCES OF THE LEADER OF OPPOSITION IN THE ARUNACHAL PRADESH LEGISLATIVE ASSEMBLY ACT, 2005
|
| 53 |
25 |
2006 |
THE ARUNACHAL PRADESH AGRICULTURAL PRODUCE MARKETING (REGULATION) (AMENDMENT) ACT, 2006
|
| 54 |
25 |
2006 |
THE ARUNACHAL PRADESH FISCAL RESPONSIBILITY (AMENDMENT) ACT, 2006
|
| 55 |
25 |
2006 |
THE ARUNACHAL PRADESH FISCAL RESPONSIBILITY ACT, 2006
|
| 56 |
25 |
2006 |
THE ARUNACHAL PRADESH FISHERIES ACT, 2006
|
| 57 |
25 |
2006 |
THE ARUNACHAL PRADESH LOCAL AUTHORITIES (PROHIBITION OF DEFECTION) (AMENDMENT) ACT, 2006
|
| 58 |
25 |
2006 |
THE ARUNACHAL PRADESH MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 2006
|
| 59 |
25 |
2006 |
THE ARUNACHAL PRADESH WATER RESOURCES REGULATORY AUTHORITY ACT, 2006
|
| 60 |
25 |
2006 |
THE BENGAL PUBLIC DEMANDS RECOVERY (AMENDMENT) ACT, 2006
|
| 61 |
25 |
2007 |
THE ARUNACHAL PRADESH PARLIAMENTARY SECRETARIES (APPOINTMENT, SALARIES, ALLOWANCES & MISCELLANEOUS PROVISIONS) ACT, 2007
|
