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  • State Acts
S.NO State Year Act Description
1 27 1961 THE ORISSA PROHIBITION OF SMOKING (IN SHOW HOUSES) ACT, 1961
2 27 1847 THE (BENGAL) ALLUVION & DILUVION ACT, 1847
3 27 1855 THE (BENGAL) EMBANKMENT ACT, 1855
4 27 1866 THE (BENGAL) EMBANKMENT ACT, 1866
5 27 1879 THE ELEPHANTS PRESERVATION ACT, 1879
6 27 1887 THE SUITS VALUATION ACT, 1887
7 27 1912 THE WILD BIRDS & ANIMALS PROTECTION ACT, 1912
8 27 1915 THE BIHAR & ORISSA EXCISE ACT, 1915
9 27 1920 THE BIHAR AND ORISSA PLACES OF PILGRIMAGE ACT, 1920
10 27 1937 AGRICULTURISTS' LOANS (ORISSA AMENDMENT) ACT, 1937
11 27 1937 THE ORISSA LEGISLATIVE ASSEMBLY SPEAKER'S & DEPUTY SPEAKER'S SALARIES ACT, 1937
12 27 1937 THE ORISSA MINISTERS' SALARIES ACT, 1937
13 27 1937 THE ORISSA OFFICES OF PROFIT (REMOVAL OF DISQUALIFICATIONS) ACT, 1937
14 27 1937 THE ORISSA GENERAL CLAUSES ACT, 1937
15 27 1938 THE ORISSA LEGISLATIVE ASSEMBLY MEMBERS' SALARIES & ALLOWANCES ACT, 1938
16 27 1938 THE ORISSA NURSES & MIDWIVES REGISTRATION ACT, 1938
17 27 1938 THE ORISSA CO-OPERATIVE LAND MORTGAGE BANK ACT, 1938
18 27 1939 THE ORISSA MONEY-LENDERS ACT, 1939
19 27 1939 THE ORISSA COURT-FEES (AMENDMENT) ACT, 1939
20 27 1946 THE ORISSA SPECIAL ARMED POLICE ACT, 1946
21 27 1947 THE ORISSA OPIUM SMOKING ACT, 1947
22 27 1947 THE ORISSA PRESERVATION OF PRIVATE FORESTS ACT, 1947
23 27 1947 THE ORISSA COURT OF WARDS ACT, 1947
24 27 1947 THE ORISSA COURT-FEES (SURCHARGE AMENDMENT) ACT, 1947
25 27 1948 THE ORISSA LOCAL FUND AUDIT ACT, 1948
26 27 1948 THE LAND ACQUISITION (ORISSA AMENDMENT) ACT, 1948
27 27 1948 THE ORISSA COMPULSORY LABOUR ACT, 1948
28 27 1949 THE ORISSA LOCAL AUTHORITIES CENSUS EXPENSES CONTRIBUTION ACT, 1949
29 27 1949 THE ORISSA MUHAMMEDAN MARRIAGES & DIVORCES REGISTRATION ACT, 1949
30 27 1949 THE ORISSA ANIMAL CONTAGIOUS DISEASES ACT, 1949
31 27 1950 ORISSA MUNICIPAL ACT, 1950
32 27 1950 THE ORISSA MERGED STATES (LAWS) ACT, 1950
33 27 1950 THE ORISSA PUBLIC EMBANKMENT CONSTRUCTION & IMPROVEMENT ACT, 1950
34 27 1950 THE ORISSA DRUGS (CONTROL) ACT, 1950
35 27 1950 THE ORISSA GOVERNMENT LANDS BAR TO ACQUISITION OF THE RIGHT OF OCCUPANCY ACT, 1950
36 27 1951 THE ORISSA BOARD OF REVENUE ACT, 1951
37 27 1951 THE ORISSA COURT-FEES (SURCHARGE AMENDMENT) (AMENDMENT) ACT, 1951
38 27 1951 THE ORISSA ESTATES ABOLITION ACT, 1951
39 27 1951 THE ORISSA HINDU RELIGIOUS ENDOWMENTS ACT, 1951
40 27 1952 THE ORISSA MINISTERS SALARIES & ALLOWANCES ACT, 1952
41 27 1952 THE ORISSA RESTRICTION OF HABITUAL OFFENDERS ACT, 1952
42 27 1952 THE PURI SHRI JAGANNATH TEMPLE (ADMINISTRATION) ACT, 1952
43 27 1953 THE ORISSA EVACUEE INTEREST (SEPARATION) SUPPLEMENTARY ACT, 1953
44 27 1954 THE ORISSA LEGISLATIVE ASSEMBLY MEMBERS' SALARY, ALLOWANCES & PENSION ACT, 1954
45 27 1954 THE ORISSA OFFICIAL LANGUAGE ACT, 1954
46 27 1954 THE ORISSA CINEMAS (REGULATION) ACT, 1954
47 27 1954 THE ORISSA DISCIPLINARY PROCEEDINGS (SUMMONING OF WITNESSES & PRODUCTION OF DOCUMENTS) ACT, 1954
48 27 1954 THE ORISSA DISTRICT BOARDS & LOCAL BOARDS (CONTROL & MANAGEMENT) ACT, 1954
49 27 1955 THE ORISSA KHADI & VILLAGE INDUSTRIES BOARD ACT, 1955
50 27 1955 SHRI JAGANNATH TEMPLE ACT, 1955
51 27 1955 THE ORISSA (PREVENTION OF) GAMBLING ACT, 1955
52 27 1955 THE ORISSA BETTERMENT CHARGES ACT, 1955
53 27 1955 THE ORISSA DISPLACED PERSONS (REHABILITATION LOANS) ACT, 1955
54 27 1956 PRODUCE MARKETS ACT, 1956
55 27 1956 THE ORISSA MERGED TERRITORIES PETITION WRITERS' CONTINUANCE OF LICENCES ACT, 1956
56 27 1956 THE GANJAM-KORAPUT SURVEY, RECORD-OF-RIGHTS & SETTLEMENT OPERATIONS VALIDATION ACT, 1956
57 27 1956 THE INDIAN STAMP (ORISSA AMENDMENT) ACT, 1956
58 27 1956 THE ORISSA PROHIBITION ACT, 1956
59 27 1956 THE ORISSA SHOPS & COMMERCIAL ESTABLISHMENTS ACT, 1956
60 27 1956 THE ORISSA ANCIENT MONUMENTS PRESERVATION ACT, 1956
61 27 1956 THE ORISSA WAREHOUSE ACT, 1956
62 27 1956 THE PAYMENT OF WAGES (ORISSA AMENDMENT) ACT, 1956
63 27 1956 THE PRISONS (ORISSA AMENDMENT) ACT, 1956
64 27 1956 THE ORISSA HOMOEOPATHIC ACT, 1956
65 27 1957 THE COURT-FEES (ORISSA AMENDMENT) ACT, 1957
66 27 1957 THE ORISSA AERIAL ROPEWAYS ACT, 1957
67 27 1958 COURT-FEES (ORISSA AMENDMENT) ACT, 1958
68 27 1958 ORISSA WEIGHTS & MEASURES (DELHI REPEAL) ACT, 1958
69 27 1958 THE ORISSA PRIVATE LANDS OF RULERS (ASSESSMENT OF RENT) ACT, 1958
70 27 1958 THE SOCIETIES REGISTRATION (ORISSA AMENDMENT) ACT, 1958
71 27 1958 THE ORISSA COURT-FEES (SURCHARGE AMENDMENT) (AMENDMENT) ACT, 1958
72 27 1958 THE ORISSA FIRE-WORKS & LOUD SPEAKERS (REGULATION) ACT, 1958
73 27 1959 THE ORISSA LEGISLATIVE ASSEMBLY DEPUTY SPEAKER'S SALARY AND ALLOWANCES ACT, 1959
74 27 1959 THE CODE OF CRIMINAL PROCEDURE (ORISSA AMENDMENT) ACT, 1959
75 27 1959 THE LAND ACQUISITION (ORISSA AMENDMENT AND VALIDATION) ACT, 1959
76 27 1959 THE ORISSA (NON-TRADING) COMPANIES ACT, 1959
77 27 1959 THE ORISSA SUGARCANE CESS ACT, 1959
78 27 1960 THE ORISSA LEGISLATIVE ASSEMBLY PROCEEDINGS (PROTECTION OF PUBLICATION) ACT, 1960
79 27 1960 THE ORISSA LEGISLATIVE ASSEMBLY SPEAKER`S SALARY AND ALLOWANCES ACT, 1960
80 27 1960 THE ORISSA PREVENTION OF COW SLAUGHTER ACT, 1960
81 27 1960 THE ORISSA AYURVEDIC MEDICINE ACT, 1960
82 27 1960 THE ORISSA VACCINATION ACT, 1960
83 27 1960 THE PAYMENT OF WAGES (ORISSA AMENDMENT) ACT, 1960
84 27 1960 THE ORISSA EVACUEE INTEREST (SEPARATION) AMENDMENT ACT, 1960
85 27 1961 THE ORISSA MEDICAL REGISTRATION ACT, 1961
86 27 1961 THE ORISSA OFFICES OF PROFIT (REMOVAL OF DISQUALIFICATIONS) ACT, 1961
87 27 1961 THE ORISSA RENDU LEAVES (CONTROL OF TRADE) ACT, 1961
88 27 1961 THE ORISSA SALES TAX VALIDATION ACT, 1961
89 27 1961 THE ORISSA ELECTRICITY (DUTY) ACT, 1961
90 27 1961 THE ORISSA GOSHALA ACT, 1961
91 27 1961 THE ORISSA HOME GUARDS ACT, 1961
92 27 1961 THE ORISSA HYDRO-ELECTRIC PROJECTS AND FLOOD CONTROL WORKS (SURVEY) ACT, 1961
93 27 1962 THE INDIAN STAMP (ORISSA AMENDMENT) ACT, 1962
94 27 1962 THE ORISSA RE-ENACTING ACT, 1962
95 27 1962 THE ORISSA TAXATION (ON GOODS CARRIED BY ROADS OR INLAND WATER-WAYS) VALIDATION ACT, 1962
96 27 1962 THE ORISSA CESS ACT, 1962
97 27 1962 THE ORISSA DRAMATIC PERFORMANCES ACT, 1962
98 27 1962 THE ORISSA GOVERNMENT LAND SETTLEMENT ACT, 1962
99 27 1962 THE ORISSA HEREDITARY VILLAGE OFFICES (ABOLITION) ACT, 1962
100 27 1963 THE ORISSA MERGED TERRITORIES (VILLAGE OFFICES ABOLITION) ACT, 1963
101 27 1963 THE NATIONAL DEFENCE FUND (ORISSA COLLECTION) ACT, 1963
102 27 1963 THE ORISSA REVENUE ADMINISTRATION (UNITS) ACT, 1963
103 27 1963 THE ORISSA AGRICULTURAL YEAR ACT, 1963
104 27 1964 THE ORISSA LIMITATION (RECOVERY OF REVENUE) ACT, 1964
105 27 1964 THE INDIAN REGISTRATION (ORISSA AMENDMENT & VALIDATION) ACT, 1964
106 27 1964 THE ORISSA OFFICES OF VILLAGE POLICE (ABOLITION) ACT, 1964
107 27 1964 THE ORISSA VESTING OF PROPERTIES (IN GRAMA SASANS) ACT, 1964
108 27 1964 THE ORISSA EXPRESS HIGHWAY ACT, 1964
109 27 1964 THE ORISSA GIFT GOODS (UNLAWFUL POSSESSION) ACT, 1964
110 27 1965 THE INDIAN SOLDIERS (LITIGATION) (EXTENSION TO OTHER PROCEEDINGS) ACT, 1965
111 27 1965 THE ORISSA SOIL CONSERVATION ACT, 1965
112 27 1965 THE ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY ACT, 1965
113 27 1966 THE ORISSA INDUSTRIAL HOUSING ACT, 1966
114 27 1966 THE BERHAMPUR UNIVERSITY ACT, 1966
115 27 1966 THE INDIAN REGISTRATION (ORISSA AMENDMENT) ACT, 1966
116 27 1966 THE SAMBALPUR UNIVERSITY ACT, 1966
117 27 1966 THE UTKAL UNIVERSITY ACT, 1966
118 27 1967 THE COURT-FEES (ORISSA AMENDMENT) ACT, 1967
119 27 1967 THE INDIAN EASEMENTS (ORISSA EXTENSION) ACT, 1967
120 27 1967 THE ORISSA CONTINGENCY FUND ACT, 1967
121 27 1967 THE ORISSA FREEDOM OF RELIGION ACT, 1967
122 27 1967 THE ORISSA GRAMA RAKSHI ACT, 1967
123 27 1967 THE ORISSA HOUSE RENT CONTROL ACT, 1967
124 27 1968 THE ORISSA TAXATION (ON GOODS CARRIED BY ROADS OR INLAND WATERWAYS) ACT, 1968
125 27 1969 THE ORISSA INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL) HOLIDAYS ACT, 1969
126 27 1969 THE GANJAM AND BOUDH (VILLAGE OFFICES ABOLITION) ACT, 1969
127 27 1969 THE ORISSA AGRICULTURAL LAND (UTILISATION) ACT, 1969
128 27 1969 THE ORISSA VETERINARY PRACTITIONERS ACT, 1969
129 27 1969 THE ORISSA CORNEAL GRAFTING ACT, 1969
130 27 1969 THE SOCIETIES REGISTRATION (ORISSA AMENDMENT) ACT, 1969
131 27 1970 THE CODE OF CRIMINAL PROCEDURE (ORISSA AMENDMENT) ACT, 1970
132 27 1970 THE DIRECTOR OF MUNICIPAL ADMINISTRATION (ORISSA) EXERCISE OF JURISDICTION VALIDATION ACT, 1970
133 27 1970 THE ORISSA ADDITIONAL STAMP DUTY ACT, 1970
134 27 1970 THE ORISSA BHOODAN AND GRAMDAN ACT, 1970
135 27 1972 THE DENTISTS (ORISSA AMENDMENT) ACT, 1972
136 27 1972 THE ORISSA PREVENTION OF LAND ENCROACHMENT ACT, 1972
137 27 1972 THE ORISSA PROHIBITION OF ALIENATION OF LAND ACT, 1972
138 27 1972 THE ORISSA PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1972
139 27 1972 THE SAMBALPUR UNIVERSITY (VALIDATION) ACT, 1972
140 27 1974 THE COURT-FEES (ORISSA AMENDMENT) ACT, 1974
141 27 1974 THE ORISSA RE-ENACTING ACT, 1974
142 27 1974 THE UTKAL UNIVERSITY (TAKING OVER OF MANAGEMENT) ACT, 1974
143 27 1975 THE COURT-FEES (ORISSA AMENDMENT) ACT, 1975
144 27 1975 THE DOWRY PROHIBITION (ORISSA AMENDMENT) ACT, 1975
145 27 1975 THE ORISSA MUNICIPAL (VALUATION OF HOLDINGS (VALIDATION) ACT, 1975
146 27 1975 THE ORISSA ADDITIONAL SALES TAX ACT, 1975
147 27 1975 THE ORISSA AGRICULTURAL CREDIT OPERATIONS AND MISCELLANEOUS PROVISIONS (BANKS) ACT, 1975
148 27 1975 THE ORISSA RESERVATION OF VACANCIES IN POSTS AND SERVICES (FOR SCHEDULED CASTES AND SCHEDULED TRIBES) ACT, 1975
149 27 1975 THE ORISSA ANATOMY ACT, 1975
150 27 1975 THE ORISSA VILLAGE ADMINISTRATION LAWS REPEALING ACT, 1975
151 27 1975 THE POLICE (ORISSA AMENDMENT) ACT, 1975
152 27 1975 THE REGISTRATION (ORISSA AMENDMENT) ACT, 1975
153 27 1975 THE ORISSA DADAN LABOUR (CONTROL AND REGULATION) ACT, 1975
154 27 1976 THE ESSENTIAL COMMODITIES (ORISSA AMENDMENT) ACT, 1976
155 27 1976 THE ORISSA RENT-SUITS (VALIDATION) ACT, 1976
156 27 1976 THE POLICE (ORISSA AMENDMENT) ACT, 1976
157 27 1976 THE SCHEDULED CASTES & SCHEDULED TRIBES ORDERS (AMENDMENT) ACT, 1976
158 27 1976 THE TALCHER MUNICIPALITY (VALIDATION) ACT, 1976
159 27 1977 THE ORISSA MUNICIPAL COUNCILS (REDUCTION OF TERM OF OFFICE) ACT, 1977
160 27 1977 THE ORISSA PANCHAYAT SAMITI (RE-ELECTION OF OFFICE-BEARERS) ACT, 1977
161 27 1978 THE ORISSA LAND REVENUE (ABOLITION) ACT, 1978
162 27 1978 THE ORISSA AIDED EDUCATIONAL INSTITUTIONS (APPOINTMENT OF TEACHERS SECOND VALIDATION) ACT, 1978
163 27 1978 THE ORISSA AIDED EDUCATIONAL INSTITUTIONS (APPOINTMENT OF TEACHERS VALIDATION) ACT, 1978
164 27 1978 THE ORISSA UNIVERSITIES (VALIDATION & MISCELLANEOUS PROVISIONS) ACT, 1978
165 27 1979 THE BOLANGIR MUNICIPAL COUNCIL (VALIDATION OF ELECTION) ACT, 1979
166 27 1979 THE DEOGARH MUNICIPAL COUNCIL (POSTPONEMENT OF ELECTIONS) ACT, 1979
167 27 1979 THE ORISSA PREVENTION OF LAND ENCROACHMENT (AMENDMENT) ACT, 1979
168 27 1979 THE ORISSA CATTLE & POULTRY FEED (REGULATION) ACT, 1979
169 27 1979 THE ORISSA CONTINGENCY FUND (AMENDMENT) ACT, 1979
170 27 1979 THE SOCIETIES REGISTRATION (ORISSA AMENDMENT) ACT, 1979
171 27 1979 THE ORISSA EDUCATIONAL INSTITUTIONS (SUPERSESSION OF MANAGING COMMITEES) VALIDATION ACT, 1979
172 27 1979 THE ORISSA ELECTRICITY (DUTY) AMENDMENT ACT, 1979
173 27 1979 THE ORISSA ESCHEATS ACT, 1979
174 27 1980 THE PREVENTION OF BLACKMARKETING & MAINTENANCE OF SUPPLIES OF ESSENTIAL COMMODITIES ACT, 1980
175 27 1980 THE ORISSA DEBT RELIEF ACT, 1980
176 27 1981 THE ORISSA MARINE FISHING REGULATION ACT, 1981
177 27 1981 THE ELECTRICITY (SUPPLY) (ORISSA AMENDMENT) ACT, 1981
178 27 1981 THE ORISSA PANCHAYAT SAMITI (RE-ELECTION OF OFFICE-BEARERS) ACT, 1981
179 27 1981 THE ORISSA PANCHAYAT SAMITI (MISCELLANEOUS PROVISIONS) ACT, 1981
180 27 1981 THE ORISSA AIDED EDUCATIONAL INSTITUTION (APPOINTMENT OF TEACHERS VALIDATION) ACT, 1981
181 27 1981 THE REVENUE RECOVERY (ORISSA AMENDMENT) ACT, 1981
182 27 1981 THE ORISSA FOREST PRODUCE (CONTROL OP TRADE) ACT, 1981
183 27 1981 THE ORISSA GRAMA PANCHAYATS (REDUCTION OF TERM OF OFFICE AND POST PONEMENT OF ELECTIONS) ACT, 1981
184 27 1981 THE ORISSA GRAMA PANCHAYATS (REDUCTION OF TERM OF OFFICE) ACT, 1981
185 27 1982 THE ORISSA PANCHAYAT SAMITI (CESSATION OF OFFICE OF THE CHAIRMAN OF SAHARAPADA PANCHAYAT SAMITI) ACT, 1982
186 27 1982 THE ORISSA REGISTRATION OF DOCUMENTS (VALIDATION) ACT, 1982
187 27 1982 THE ORISSA CHILDREN ACT, 1982
188 27 1982 THE ORISSA APARTMENT OWNERSHIP ACT, 1982
189 27 1982 THE ORISSA SUB-ORDINATE EDUCATION SERVICE (VALIDATION OF APPOINTMENT) ACT, 1982
190 27 1983 SHRI JAGANNATH TEMPLE AMENDMENT ACT, 1983
191 27 1983 THE COURT-FEES (ORISSA AMENDMENT) ACT, 1983
192 27 1983 THE ORISSA MUNICIPAL COUNCILS (POSTPONEMENT OF ELECTIONS) (NO.2) ACT, 1983
193 27 1983 THE ORISSA MUNICIPAL COUNCILS (POSTPONEMENT OF ELECTIONS) ACT, 1983
194 27 1983 THE ORISSA RELIEF UNDERTAKINGS (SPECIAL PROVISIONS) ACT, 1983
195 27 1983 THE ORISSA TEXTILE MILLS LIMITED (ACQUISTION OF SHARES) ACT, 1983
196 27 1984 THE CHATRAPUR NOTIFIED AREA COUNCIL (POSTPONEMENT OF ELECTION) ACT, 1984
197 27 1984 THE ORISSA MUNICIPAL COUNCILS (POSTPONEMENT OF ELECTIONS) ACT, 1984
198 27 1984 THE ORISSA SETTLEMENT AND CONSOLIDATION SERVICE (APPOINTMENT OF OFFICERS VALIDATION) ACT, 1984
199 27 1984 THE ORISSA CIVIL COURTS ACT, 1984
200 27 1985 THE ORISSA MUNICIPAL COUNCILS (POSTPONEMENT OF ELECTIONS) ACT, 1985
201 27 1985 THE ORISSA EYES (AUTHORITY FOR USE FOR THERAPEUTIC PURPOES) ACT, 1985
202 27 1986 THE BHASKAR TEXTILE MILLS (ACQUISITION AND TRANSFER) ACT, 1986
203 27 1986 THE INDIAN PENAL CODE (ORISSA AMENDMENT) ACT, 1986
204 27 1986 THE INDIAN STAMP (ORISSA SECOND AMENDMENT) ACT, 1986
205 27 1986 THE ORISSA REQUISITIONING OF GOODS VEHICLES ACT, 1986
206 27 1986 THE ORISSA ADMINISTRATIVE SERVICE, CLASS II (APPOINTMENT OF OFFICERS VALIDATION) ACT, 1986
207 27 1986 THE POLICE (ORISSA AMENDMENT) ACT, 1986
208 27 1987 THE INDIAN TOLLS (ORISSA AMENDMENT) ACT, 1987
209 27 1987 THE ORISSA ADMINISTRATIVE SERVICE CLASS-II (APPOINTMENT OF OFFICERS' VALIDATION) ACT, 1987
210 27 1988 THE BALUGAON NOTIFIED AREA COUNCIL (EXTENSION) OF TERM OF OFFICE AND VALIDATION ACT, 1988
211 27 1988 THE CODE OF CRIMINAL PROCEDURE (ORISSA AMENDMENT) ACT, 1988
212 27 1988 THE ORISSA MUNICIPAL COUNCILS (POSTPONEMENT OF ELECTIONS) AMENDMENT ACT, 1988
213 27 1988 THE ORISSA RESERVATION OF VACANCIES IN POSTS AND SERVICES (FOR SCHEDULED CASTES AND SCHEDULED TRIBES) AMENDMENT ACT, 1988
214 27 1988 THE ORISSA CONDUCT OF EXAMINATIONS ACT, 1988
215 27 1988 THE ORISSA ELECTRIC SUPPLY-LINE MATERIAL (UNLAWFUL POSSESSION) ACT, 1988
216 27 1988 THE ORISSA ESSENTIAL SERVICES (MAINTENANCE) ACT, 1988
217 27 1989 THE REGISTRATION (ORISSA AMENDMENT) ACT, 1989
218 27 1990 THE ORISSA MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 1990
219 27 1990 THE ORISSA MOTOR VEHICLES TAXATION (SECOND AMENDMENT) ACT, 1990
220 27 1990 THE ORISSA ADDITIONAL SALES TAX REPEALING ACT, 1990
221 27 1990 THE ORISSA SPECIAL COURTS ACT, 1990
222 27 1990 THE ORISSA CLINICAL ESTABLISHMENTS (CONTROL AND REGULATION) ACT, 1990
223 27 1990 THE ORISSA GRAMA PANCHAYATS (POSTPONEMENT OF ELECTION) ACT, 1990
224 27 1991 THE ORISSA LEGISLATIVE ASSEMBLY MEMBERS' SALARY, ALLOWANCES & PENSION (AMENDMENT) ACT, 1991
225 27 1991 THE CODE OF CIVIL PROCEDURE (ORISSA AMENDMENT) ACT, 1991
226 27 1991 THE ORISSA MUNIC1PAL COUNCILS (POSTPONEMENT OF ELECTIONS) ACT, 1991
227 27 1991 THE ORISSA NOTIFIED AREA COUNCILS (EXTENSION OF TERM OF OFFICE AND VALIDATION) ACT, 1991
228 27 1991 THE ORISSA PANCHAYAT SAMITI (AMENDMENT) ACT, 1991
229 27 1991 THE ORISSA PANCHAYAT SAMITIS (POSTPONEMENT OF ELECTION) AMENDMENT ACT, 1991
230 27 1991 THE ORISSA PANCHAYAT SAMITIS (POSTPONEMENT OF ELECTION) SECOND AMENDMENT ACT, 1991
231 27 1991 THE NALINI DEVI WOMEN'S COLLEGE OF EDUCATION (TAKING OVER OF MANAGEMENT) ACT, 1991
232 27 1991 THE ORISSA RESERVATION OF VACANCIES IN POSTS AND SERVICES (FOR SCHEDULED CASTES AND SCHEDULED TRIBES) AMENDMENT ACT, 1991
233 27 1991 THE ORISSA SAW MILLS & SAW PITS (CONTROL) ACT, 1991
234 27 1991 THE ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY (AMENDMENT) ACT, 1991
235 27 1991 THE REGISTRATION (ORISSA AMENDMENT) ACT, 1991
236 27 1991 THE ORISSA GRAMA PANCHAYATS (AMENDMENT) ACT, 1991
237 27 1991 THE ORISSA GRAMA PANCHAYATS (POSTPONEMENT OF ELECTION) AMENDMENT ACT, 1991
238 27 1991 THE ORISSA GRAMA PANCHAYATS (POSTPONMENT OF ELECTION) SECOND AMENDMENT ACT, 1991
239 27 1992 THE ORISSA IRRIGATION (VALIDATION) ACT, 1992
240 27 1992 THE ORISSA LOKPAL & LOKAYUKTAS (REPEAL) ACT, 1992
241 27 1992 THE COURT FEES (ORISSA AMENDMENT) ACT, 1992
242 27 1992 THE ORISSA AGRICULTURAL YEAR (AMENDMENT) ACT, 1992
243 27 1992 THE ORISSA RURAL EMPLOYMENT, EDUCATION AND PRODUCTION ACT, 1992
244 27 1992 THE ORISSA AIDED EDUCATIONAL INSTITUTIONS (APPOINTMENT OF HINDI TEACHERS VALIDATION) ACT, 1992
245 27 1992 THE ORISSA CESS (AMENDMENT) ACT, 1992
246 27 1992 THE ORISSA TRANSPORT VEHICLES (LEVY OF TOLL) ACT, 1992
247 27 1992 THE ORISSA ELECTRICITY (DUTY) AMENDMENT ACT, 1992
248 27 1992 THE ORISSA GRAMA PANCHAYATS (POSTPONEMENT OF ELECTION) AMENDMENT ACT, 1992
249 27 1992 THE ORISSA INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL) HOLIDAYS (AMENDMENT) ACT, 1992
250 27 1993 THE ORISSA MEDICAL EDUCATION SERVICE (APPOINTMENT OF JUNIOR TEACHERS VALIDATION) ACT, 1993
251 27 1993 THE ORISSA MEDICAL SERVICE (APPOINTMENT OF ASSISTANT SURGEONS VALIDATION) ACT, 1993
252 27 1993 THE COURT FEES (ORISSA AMENDMENT) ACT, 1993
253 27 1993 THE ORISSA MOTOR VEHICLE TAXATION (SECOND AMENDMENT) ACT, 1993
254 27 1993 THE ORISSA MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 1993
255 27 1993 THE ORISSA PANCHAYATI RAJ FINANCE COMMISSION (MISCELLANEOUS PROVISIONS) ACT, 1993
256 27 1993 THE ORISSA PREVENTION OF DANGEROUS ACTIVITIES OF COMMUNAL OFFENDERS ACT, 1993
257 27 1993 THE ORISSA RESERVATION OF VAANCIES IN POSTS AND SERVICES (FOR SCHEDULED CASTES AND SCHEDULED TRIBES SECOND AMENDMENT ACT, 1993
258 27 1993 THE ORISSA RURAL EMPLOYMENT, EDUCATION AND PRODUCTION (AMENDMENT) ACT, 1993
259 27 1993 THE ORISSA SPECIAL COURTS (AMENDMENT) ACT, 1993
260 27 1993 THE ORISSA STATE COMMISSION FOR BACKWARD CLASSES ACT, 1993
261 27 1993 THE ORISSA STATE COMMISSION FOR WOMEN ACT, 1993
262 27 1993 THE ORISSA ENTERTAINMENTS TAX (AMENDMENT) ACT, 1993
263 27 1993 THE ORISSA FIRE SERVICE ACT, 1993
264 27 1994 THE CODE OF CRIMINAL PROCEDURE (ORISSA AMENDMENT) ACT, 1994
265 27 1994 THE ORISSA SPORTS AUTHORITIES ACT, 1994
266 27 1994 THE ORISSA STATE COMMISSION FOR BACKWARD CLASSES (AMENDMENT) ACT, 1994
267 27 1994 THE ORISSA CESS (AMENDMENT) ACT, 1994
268 27 1994 THE TALCHER THERMAL POWER STATION (ACQUISITION AND TRANSFER) ACT, 1994
269 27 1994 THE ORISSA HOMEOPATHIC (AMENDMENT) ACT, 1994
270 27 1995 THE ORISSA LEGISLATIVE ASSEMBLY DEPUTY SPEAKER'S SALARY AND ALLOWANCES (AMENDMENT) ACT, 1995
271 27 1995 THE ORISSA LEGISLATIVE ASSEMBLY MEMBERS' SALARY, ALLOWANCES AND PENSION (AMENDMENT) ACT, 1995
272 27 1995 THE ORISSA LEGISLATIVE ASSEMBLY SPEAKER'S SALARY AND ALLOWANCES (AMENDMENT) ACT, 1995
273 27 1995 THE ORISSA LOKPAL AND LOKAYUKTAS ACT, 1995
274 27 1995 THE ORISSA MINISTERS' SALARIES & ALLOWANCES (AMENDMENT) ACT, 1995
275 27 1995 THE INDIAN PENAL CODE (ORISSA AMENDMENT) ACT, 1995
276 27 1995 THE ORISSA SPECIAL COURTS (REPEAL & SPECIAL PROVISIONS) ACT, 1995
277 27 1995 THE TALCHER THERMAL POWER STATION (ACQUISITION AND TRANSFER) AMENDMENT ACT, 1995
278 27 1996 THE ORISSA LABOUR WELFARE FUND ACT, 1996
279 27 1996 THE PROVISIONS OF THE PANCHAYATS (EXTENSION TO THE SCHEDULED AREAS) ACT, 1996
280 27 1996 THE ORISSA FIRE-WORKS & LOUD SPEAKERS (REGULATION) AMENDMENT ACT, 1996
281 27 1997 THE ORISSA LEGISLATIVE ASSEMBLY MEMBERS' SALARY, ALLOWANCES AND PENSION (AMENDMENT) ACT, 1997
282 27 1997 THE CODE OF CRIMINAL PROCEDURE (ORISSA AMENDMENT) ACT, 1997
283 27 1997 THE COURT FEES (ORISSA AMENDMENT) ACT, 1997
284 27 1997 THE PANCHAGADA ANAGA NARENDRA SCHOOL OF EDUCATION (TAKING OVER OF MANAGEMENT) ACT, 1997
285 27 1997 THE ORISSA FRUIT NURSERIES (REGULATION) ACT, 1997
286 27 1998 THE ORISSA LEGISLATIVE ASSEMBLY DEPUTY SPEAKER'S SALARY AND ALLOWANCES (AMENDMENT) ACT, 1998
287 27 1998 THE ORISSA LEGISLATIVE ASSEMBLY MEMBERS' SALARY, ALLOWANCES AND PENSION (AMENDMENT) ACT, 1998
288 27 1998 THE ORISSA LEGISLATIVE ASSEMBLY SPEAKER'S SALARY AND ALLOWANCES (AMENDMENT) ACT, 1998
289 27 1998 THE BIHAR & ORISSA EXCISE (ORISSA AMENDMENT) ACT, 1998
290 27 1998 THE ORISSA MINISTERS' SALARIES & ALLOWANCES (AMENDMENT) ACT, 1998
291 27 1998 THE ORISSA DISTRICT PLANNING COMMITTEES ACT, 1998
292 27 1998 THE WESTERN ORISSA DEVELOPMENT COUNCIL ACT, 1998
293 27 1999 THE ORISSA LEGISLATIVE ASSEMBLY MEMBERS' SALARY, ALLOWANCES AND PENSION (AMENDMENT) ACT, 1999
294 27 1999 THE ORISSA LEGISLATIVE ASSEMBLY MEMBERS' SALARY, ALLOWANCES AND PENSION (AMENDMENT) ACT, 1999
295 27 1999 THE INDIAN TOLLS (ORISSA AMENDMENT) ACT, 1999
296 27 1999 THE ORISSA PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) AMENDMENT ACT, 1999
297 27 1999 THE ORISSA CONTINGENCY FUND (AMENDMENT) ACT, 1999
298 27 1999 THE UTKAL UNIVERSITY OF CULTURE ACT, 1999
299 27 2000 THE BIHAR & ORISSA EXCISE (ORISSA AMENDMENT) ACT, 2000
300 27 2000 THE WESTERN ORISSA DEVELOPMENT COUNCIL ACT, 2000
301 27 2001 THE CODE OF CRIMINAL PROCEDURE (ORISSA AMENDMENT) ACT, 2001
302 27 2001 THE INDIAN STAMP (ORISSA AMENDMENT) ACT, 2001
303 27 2001 THE ORISSA PUBLIC LIBRARIES ACT, 2001
304 27 2001 THE ORISSA SERVICE OF ENGINEERS (VALIDATION OF APPOINTMENT) ACT, 2001
305 27 2001 THE REGISTRATION (ORISSA AMENDMENT) ACT, 2001
306 27 2001 THE WESTERN ORISSA DEVELOPMENT COUNCIL (AMENDMENT) ACT, 2001
307 27 2002 THE ORISSA LEGISLATIVE ASSEMBLY DEPUTY SPEAKER'S SALARY AND ALLOWANCES (AMENDMENT) ACT, 2002
308 27 2002 THE ORISSA LEGISLATIVE ASSEMBLY MEMBERS' SALARY, ALLOWANCES AND PENSION (AMENDMENT) ACT, 2002
309 27 2002 THE ORISSA LEGISLATIVE ASSEMBLY SPEAKER'S SALARY AND ALLOWANCES (AMENDMENT) ACT, 2002
310 27 2002 THE ORISSA MINISTERS' SALARIES & ALLOWANCES (AMENDMENT) ACT, 2002
311 27 2002 THE COURT-FEES (ORISSA AMENDMENT) ACT, 2002
312 27 2002 THE FREEDOM OF INFORMATION ACT, 2002
313 27 2002 THE ORISSA ANCIENT MONUMENTS PRESERVATION (AMENDMENT) ACT, 2002
314 27 2002 THE ORISSA APPROPRIATION ACT, 2002
315 27 2002 THE UTKAL UNIVERSITY OF CULTURE (AMENDMENT) ACT, 2002
316 27 2003 SHRI JAGANNATH TEMPLE (AMENDMENT) ACT, 2003
317 27 2003 THE ORISSA MINING & GEOLOGY SERVICE (VALIDATION OF APPOINTMENT) ACT, 2003
318 27 2003 THE INDIAN STAMP (ORISSA AMENDMENT) ACT, 2003
319 27 2003 THE ORISSA TECHNICAL EDUCATION & TRAINING SERVICE (VALIDATION OF APPOINTMENT OF LECTURERS) ACT, 2003
320 27 2003 THE ORISSA FOREST DEVELOPMENT (TAX ON SALE OF FOREST PRODUCE BY GOVERNMENT OR ORRISA FOREST DEVELOPMENT CORPORATION) ACT, 2003
321 27 2004 THE ORISSA INDUSTRIES (FACILITATION) ACT, 2004
322 27 2004 THE ORISSA KENDU LEAVES (CONTROL OF TRADE) AMENDMENT ACT, 2004
323 27 2004 SHRI JAGANNATH TEMPLE (AMENDMENT) ACT, 2004
324 27 2004 THE ORISSA RURAL INFRASTRUCTURE & SOCIO-ECONOMIC DEVELOPMENT ACT, 2004
325 27 2005 THE ORISSA LOKPAL AND LOKAYUKTAS (AMENDMENT) ACT, 2005
326 27 2005 THE ORISSA AGRICULTURAL PRODUCE MARKETS (AMENDMENT) ACT, 2005
327 27 2005 THE ORISSA TEXTILE & SERICULTURE SERVICE (VALIDATION OF APPOINTMENT OF ASSISTANT DIRECTOR OF TEXTILES) ACT, 2005
328 27 2005 THE ORISSA VALUE ADDED TAX (AMENDMENT) ACT, 2005
329 27 2005 THE ORISSA FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2005
330 27 2006 SALIENT FEATURES OF THE ORISSA AGRICULTURAL PRODUCE MARKETS (AMENDMENT) ACT, 2006
331 27 2006 THE ORISSA SAW MILLS AND PITS (CONTROL) AMENDMENT ACT, 2006
332 27 2006 THE ORISSA SPECIAL COURTS ACT, 2006
333 27 2007 THE ORISSA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) ACT, 2007
334 27 2007 THE ORISSA CO-OPERATIVE SOCIETIES (AMENDMENT) SECOND ORDINANCE, 2007
335 27 2008 ORISSA CONTINGENCY FUND (AMENDMENT) ACT, 2008
336 27 2008 ORISSA GRAMA PANCHAYATS (AMENDMENT) ACT, 2008
337 27 2008 SHRI JAGANNATH TEMPLE (AMENDMENT) ACT, 2008
338 27 2008 THE ORISSA MEDICARE SERVICE PERSONS & MEDICARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE & DAMAGE TO PROPERTY) ACT, 2008
339 27 2008 THE INDIAN STAMP (ORISSA AMENDMENT) ACT, 2008
340 27 2008 THE ORISSA PANI PANCHAYAT (AMENDMENT) ACT, 2008
341 27 2008 THE ORISSA RESERVATION OF POSTS & SERVICES (FOR SOCIALLY & EDUCATIONALLY BACKWARD CLASSES) ACT, 2008
342 27 2008 THE ORISSA ADVOCATES' CLERKS WELFARE FUND ACT, 2008
343 27 2008 THE VEER SURENDRA SAI UNIVERSITY OF TECHNOLOGY ACT, 2008
344 27 2009 THE ORISSA APPROPRIATION (VOTE ON ACCOUNT) ACT, 2009
345 27 2010 THE CODE OF CIVIL PROCEDURE (ORISSA AMENDMENT) ACT, 2010
346 27 2010 THE ORISSA CIVIL COURTS (AMENDMENT) ACT, 2010
347 27 2011 THE ODISHA ENTRY TAX (AMENDMENT) ACT, 2011
348 27 2011 THE ODISHA LOCAL FUND AUDIT (AMENDMENT) ACT, 2011
349 27 2011 THE ORISSA SALES TAX (SETTLEMENT OF ARREARS) ACT, 2011
350 27 2012 THE INDIAN STAMP (ODISHA AMENDMENT) ACT, 2012
351 27 2012 THE ODISHA CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2012
352 27 2013 THE INDIAN STAMP (ODISHA AMENDMENT) ACT, 2013

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