| S.NO |
State |
Year |
Act Description |
| 1 |
29 |
1911 |
PUNJAB MUNICIPAL ACT 1911
|
| 2 |
29 |
1911 |
PUNJAB MUNICIPAL ACT 1911
|
| 3 |
29 |
1912 |
PUNJAB ACT 5 of 1912
|
| 4 |
29 |
1916 |
PUNJAB MEDICAL REGISTRATION ACT, 1916
|
| 5 |
29 |
1916 |
PUNJAB MEDICAL REGISTRATION ACT, 1916
|
| 6 |
29 |
1946 |
INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946
|
| 7 |
29 |
1948 |
EAST PUNJAB HOLDINGS (CONSOLIDATION AND PREVENTION OF FRAGMENTATION) ACT, 1948
|
| 8 |
29 |
1949 |
EAST PUNJAB URBAN RENT RESTRICTION ACT, 1949
|
| 9 |
29 |
1952 |
[THE] REQUISITIONING AND ACQUISITION OF IMMOVABLE PROPERTY ACT, 1952
|
| 10 |
29 |
1955 |
COMPENSATION AND REHABILITATION RULES, 1955
|
| 11 |
29 |
1955 |
PUNJAB ENTERTAINMENTS DUTY ACT, 1955
|
| 12 |
29 |
1957 |
PUNJAB RESUMPTION OF JAGIRS ACT, 1957
|
| 13 |
29 |
1960 |
PUNJAB LAND REVENUE (ADDITIONAL SURCHARGE) ACT 1960
|
| 14 |
29 |
1973 |
CODE OF CRIMINAL PROCEDURE, 1973
|
| 15 |
29 |
1974 |
[THE PUNJAB COMMERCIAL CROPS CESS RULES, 1974]
|
| 16 |
29 |
1976 |
EQUAL REMUNERATION ACT, 1976
|
| 17 |
29 |
1983 |
[THE] ARMED FORCESS (PUNJAB AND CHANDIGARH) SPECIAL POWERS ACT, 1983
|
| 18 |
29 |
1984 |
GOVERNMENT OF PUNJAB DEPARTMENT OF FINANCE (THE PUNJAB CIVIL SERVICES RULES)
|
| 19 |
29 |
1995 |
PUNJAB APARTMENT AND PROPERTY REGULATION ACT, 1995
|
| 20 |
29 |
2004 |
PUNJAB GOVT. GAZETTE (EXTRA) ACT, 26, 2004
|
| 21 |
29 |
2005 |
PUNJAB VAT ACT, 2005
|
| 22 |
29 |
2008 |
PEPSU COURT OF WARDS ACT, 2008 BK
|
| 23 |
29 |
2011 |
GOVERNMENT OF PUNJAB DEPARTMENT OF EXCISE AND TAXATION (EXCISE AND TAXATION II BRANCH)
|
| 24 |
29 |
2012 |
PUNJAB VALUE ADDED TAX (AMENDMENT) ACT, 2012
|
| 25 |
29 |
2013 |
PUNJAB REGIONAL AND TOWN PLANNING AND DEVELOPMENT (AMENDMENT) ACT, 2013
|
| 26 |
29 |
2013 |
PUNJAB REGIONAL AND TOWN PLANNING AND DEVELOPMENT (AMENDMENT) ACT, 2013
|
| 27 |
29 |
2013 |
INDIAN STAMP (PUNJAB AMENDMENT) ACT, 2013
|
| 28 |
29 |
2014 |
PUNJAB POLICE (AMENDMENT) ACT, 2014
|
| 29 |
29 |
2014 |
PUNJAB POLICE (AMENDMENT) ACT, 2014
|
