| S.NO |
State |
Year |
Act Description |
| 1 |
3 |
1964 |
THE PONDICHERRY SHOPS AND ESTABLISHMENTS ACT, 1964
|
| 2 |
3 |
1966 |
THE PONDICHERRY CIVIL COURTS ACT, 1966
|
| 3 |
3 |
1963 |
THE GOVERNMENT OF UNION TERRITORIES ACT, 1963
|
| 4 |
3 |
1964 |
THE PONDICHERRY GIFT GOODS (UNLAWFUL POSSESSION) ACT, 1964
|
| 5 |
3 |
1964 |
THE SALARIES AND ALLOWANCES OF MINISTERS (PONDICHERRY) ACT, 1964
|
| 6 |
3 |
1964 |
THE SALARIES AND ALLOWANCES OF THE SPEAKER AND THE DEPUTY SPEAKER OF THE LEGISLATIVE ASSEMBLY (PONDICHERRY) ACT, 1964
|
| 7 |
3 |
1964 |
THE CONTINGENCY FUND OF PONDICHERRY ACT, 1964
|
| 8 |
3 |
1964 |
THE PONDICHERRY CATERING ESTABLISHMENTS ACT, 1964
|
| 9 |
3 |
1964 |
THE PONDICHERRY CINEMAS (REGULATION) ACT, 1964
|
| 10 |
3 |
1964 |
THE PONDICHERRY CINEMAS (REGULATION) ACT, 1964
|
| 11 |
3 |
1965 |
THE PONDICHERRY DRAMATIC PERFORMANCES ACT, 1965
|
| 12 |
3 |
1965 |
THE PONDICHERRY GAMING ACT, 1965
|
| 13 |
3 |
1965 |
THE PONDICHERRY HOME GUARDS ACT, 1965
|
| 14 |
3 |
1965 |
THE CODE OF CRIMINAL PROCEDURE (PONDICHERRY AMENDMENT) ACT, 1965
|
| 15 |
3 |
1965 |
THE INDIAN FISHERIES (PONDICHERRY AMENDMENT) ACT, 1965
|
| 16 |
3 |
1965 |
THE PONDICHERRY ANIMALS AND BIRDS SACRIFICES PROHIBITION ACT, 1965
|
| 17 |
3 |
1966 |
THE PONDICHERRY PAWNBROKERS ACT, 1966
|
| 18 |
3 |
1966 |
THE PONDICHERRY USURY LAWS (AMENDMENT) ACT, 1966
|
| 19 |
3 |
1966 |
THE KARAIKAL PANNAIYAL PROTECTION ACT, 1966
|
| 20 |
3 |
1966 |
THE MOTOR VEHICLES (PONDICHERRY AMENDMENT) ACT, 1966
|
| 21 |
3 |
1966 |
THE POLICE (PONDICHERRY AMENDMENT) ACT, 1966
|
| 22 |
3 |
1967 |
THE PONDICHERRY GENERAL SALES TAX ACT, 1967
|
| 23 |
3 |
1967 |
THE PONDICHERRY MOTOR VEHICLES TAXATION ACT, 1967
|
| 24 |
3 |
1967 |
THE PONDICHERRY NOTAIRES DECREE (AMENDMENT) ACT, 1967
|
| 25 |
3 |
1967 |
THE PONDICHERRY SURVEY AND BOUNDARIES ACT, 1967
|
| 26 |
3 |
1968 |
THE PONDICHERRY PREVENTION OF COW SLAUGHTER ACT, 1968
|
| 27 |
3 |
1968 |
THE MAHE LAND REFORMS ACT, 1968
|
| 28 |
3 |
1969 |
THE PONDICHERRY MONTS DE PIETE INSTITUTIONS (ABOLITION) ACT, 1969
|
| 29 |
3 |
1969 |
THE PONDICHERRY TOWN AND COUNTRY PLANNING ACT, 1969
|
| 30 |
3 |
1969 |
THE INDIAN PARTNERSHIP (PONDICHERRY AMENDMENT) ACT, 1969
|
| 31 |
3 |
1969 |
THE INDIAN PORTS (PONDICHERRY AMENDMENT) ACT, 1969
|
| 32 |
3 |
1969 |
THE PONDICHERRY BUILDINGS (LEASE AND RENT CONTROL) ACT, 1969
|
| 33 |
3 |
1970 |
THE PONDICHERRY LAND ENCROACHMENT ACT, 1970
|
| 34 |
3 |
1970 |
THE PONDICHERRY MONEY-LENDERS' ACT, 1970
|
| 35 |
3 |
1970 |
THE PONDICHERRY PATENTE (ABOLITION) ACT, 1970
|
| 36 |
3 |
1970 |
THE PONDICHERRY PLANT DISEASES AND PESTS ACT, 1970
|
| 37 |
3 |
1970 |
THE PONDICHERRY REVENUE RECOVERY ACT, 1970
|
| 38 |
3 |
1970 |
THE PONDICHERRY SETTLEMENT ACT, 1970
|
| 39 |
3 |
1970 |
THE INDIAN STAMP (PONDICHERRY AMENDMENT) ACT, 1970
|
| 40 |
3 |
1970 |
THE KARAIKAL AGRICULTURAL LABOURER FAIR WAGES ACT, 1970
|
| 41 |
3 |
1971 |
THE PONDICHERRY LANDING AND SHIPPING FEES ACT, 1971
|
| 42 |
3 |
1971 |
THE HINDU MARRIAGE (PONDICHERRY AMENDMENT) ACT, 1971
|
| 43 |
3 |
1971 |
THE PARLIAMENTARY SECRETARY (PAYMENT OF SPECIAL ALLOWANCE AND PREVENTION OF DISQUALIFICATION) ACT, 1971
|
| 44 |
3 |
1972 |
THE PONDICHERRY COURT FEES AND SUITS VALUATION ACT, 1972
|
| 45 |
3 |
1972 |
THE PONDICHERRY HINDU RELIGIOUS INSTITUTIONS ACT, 1972
|
| 46 |
3 |
1972 |
THE PONDICHERRY CO-OPERATIVE SOCIETIES ACT, 1972
|
| 47 |
3 |
2006 |
THE PONDICHERRY (ALTERATION OF NAME) ACT, 2006
|
