| S.NO |
State |
Year |
Act Description |
| 1 |
30 |
1976 |
RAJASTHAN CIVIL SERVICES (SERVICE MATTERS APPELLATE TRIBUNALS) ACT, 1976
|
| 2 |
30 |
2001 |
RAJASTHAN STATE COMMISSION FOR MINORITIES ACT, 2001
|
| 3 |
30 |
1950 |
THE RAJASTHAN EXCISE ACT, 1950
|
| 4 |
30 |
1953 |
THE RAJASTHAN FISHERIES ACT, 1953
|
| 5 |
30 |
1954 |
THE RAJASTHAN IRRIGATION AND DRAINAGE ACT, 1954
|
| 6 |
30 |
1955 |
THE DURGAH KHAWAJA SAHEB ACT, 1955
|
| 7 |
30 |
1956 |
THE RAJASTHAN LEGISLATIVE ASSEMBLY MEMBERS (REMOVAL OF DISQUALIFICATION) ACT, 1956
|
| 8 |
30 |
1957 |
THE RAJASTHAN ENTERTAINMENTS AND ADVERTISEMENTS TAX ACT, 1957
|
| 9 |
30 |
1957 |
THE RAJASTHAN ENTERTAINMENTS AND ADVERTISEMENTS TAX ACT, 1957
|
| 10 |
30 |
1958 |
RAJASTHAN SHOPS AND COMMERCIAL ESTABLISHMENTS ACT, 1958
|
| 11 |
30 |
1958. |
THE RAJASTHAN LIVE-STOCK IMPROVEMENT ACT, 1958
|
| 12 |
30 |
1959 |
THE RAJASTHAN ANIMAL DISEASES ACT., 1959
|
| 13 |
30 |
1961 |
RAJASTHAN COURT-FEES & SUITS VALUATION ACT, 1961
|
| 14 |
30 |
1962 |
THE RAJASTHAN ELECTRICITY (DUTY) ACT, 1962
|
| 15 |
30 |
1963 |
THE RAJASTHAN HOME GUARDS ACT, 1963
|
| 16 |
30 |
1963 |
THE RAJASTHAN STATE CATTLE FAIRS ACT, 1963
|
| 17 |
30 |
1963 |
THE RAJASTHAN STATE CATTLE FAIRS ACT, 1963
|
| 18 |
30 |
1969 |
THE RAJASTHAN HOMOEOPATHIC MEDICINE ACT, 1969
|
| 19 |
30 |
1970 |
THE RAJASTHAN HOUSING BOARD ACT. 1970
|
| 20 |
30 |
1971 |
THE PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1971
|
| 21 |
30 |
1973 |
THE RAJASTHAN LOKAYUKTA AND UP-LOKAYUKTAS ACT, 1973
|
| 22 |
30 |
1976 |
RAJASTHAN CIVIL SERVICES (SERVICE MATTERS APPELLATE TRIBUNAL) RULES, 1976
|
| 23 |
30 |
1986 |
THE JUVENILE JUSTICE ACT, 1986
|
| 24 |
30 |
1987 |
RAJASTHAN SHOPS & COMMERCIAL ESTABLISHMENTS (EMPLOYEES` LIFE INSURANCE) ACT, 1987
|
| 25 |
30 |
1987 |
THE LEGAL SERVICES AUTHORITIES ACT, 1987
|
| 26 |
30 |
1988 |
THE RAJASTHAN TAX ON ENTRY OF MOTOR VEHICLES INTO LOCAL AREAS ACT, 1988
|
| 27 |
30 |
1989 |
THE SCHEDULED CASTES AND THE SCHEDULED TRIBES (PREVENTION OF ATROCITIES) ACT, 1989
|
| 28 |
30 |
1990 |
RAJASTHAN VIDEO FILMS (REGULATION OF EXHIBITION) ACT, 1990
|
| 29 |
30 |
1990 |
THE RAJASTHAN TAX ON LUXURIES (IN HOTELS AND LODGING HOUSES) ACT, 1990
|
| 30 |
30 |
1993 |
THE EMPLOYMENT OF MANUAL SCAVENGERS AND CONSTRUCTION OF DRY LATRINES (PROHIBITION) ACT, 1993
|
| 31 |
30 |
1995 |
THE RAJASTHAN GO-SEVA AYOG ACT, 1995
|
| 32 |
30 |
1998 |
THE RAJASTHAN STAMP ACT, 1998
|
| 33 |
30 |
1999 |
RAJASTHAN TAX ON ENTRY OF GOODS INTO LOCAL AREAS Act, 1999
|
| 34 |
30 |
1999 |
THE RAJASTHAN STATE COMMISSION FOR WOMEN ACT, 1999
|
| 35 |
30 |
1999 |
THE RAJASTHAN POWER SECTOR REFORMS ACT, 1999
|
| 36 |
30 |
2000 |
RAJASTHAN FARMERS' PARTICIPATION IN MANAGEMENT OF IRRIGATION SYSTEMS ACT, 2000
|
| 37 |
30 |
2000-06-28 |
THE RAJASTHAN RIGHT TO INFORMATION ACT, 2000-06-28
|
| 38 |
30 |
2003 |
THE RAJASTHAN VALUE ADDED SALES TAX ACT, 2003
|
| 39 |
30 |
2005 |
RAJASTHAN PRIVATE UNIVERSITIES ACT, 2005
|
| 40 |
30 |
2006 |
THE RAJASTHAN PREVENTION OF DEFACEMENT OF PROPERTY ACT, 2006
|
| 41 |
30 |
2007 |
THE RAJASTHAN EXCISE (AMENDMENT) ACT, 2007
|
| 42 |
30 |
2010 |
THE RAJSTHAN TENANCY (AMENDMENT) ACT, 2010
|
| 43 |
30 |
2011 |
THE RAJASTHAN TENANCY (AMENDMENT) ACT, 2011
|
| 44 |
30 |
2011 |
THE RAJASTHAN TENANCY (AMENDMENT) ACT, 2011
|
| 45 |
30 |
2012 |
THE RAJASTHAN RIGHT TO HEARING ACT, 2012
|
