| S.NO |
State |
Year |
Act Description |
| 1 |
31 |
1980 |
TAMIL NADU PAWNBROKERS AND DEBT RELIEF LAWS
|
| 2 |
31 |
2005 |
TAMIL NADU GENERAL SALES TAX (AMENDMENT) ACT, 2005
|
| 3 |
31 |
2008 |
TAMIL NADU MEDICARE SERVICE PERSONS AND MEDICARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE OR LOSS TO PROPERTY) ACT, 2008
|
| 4 |
31 |
2008 |
TAMIL NADU MOTOR VEHICLES TAXATION (THIRD AMENDMENT) ACT, 2008
|
| 5 |
31 |
2008 |
TAMIL NADU MUNICIPAL LAWS (SECOND AMENDMENT) ACT, 2008
|
| 6 |
31 |
1865 |
MADRAS IRRIGATION CESS ACT, 1865 (7 OF 1865)
|
| 7 |
31 |
1866 |
MADRAS ENFRANCHISED INAMS ACT, 1866 (4 OF 1866)
|
| 8 |
31 |
1878 |
TAMIL NADU COFFEE-STEALING PREVENTION ACT, 1878
|
| 9 |
31 |
1878 |
TAMIL NADU MUNICIPAL POLICE ACT, 1878
|
| 10 |
31 |
1878 |
TAMIL NADU MUNICIPAL POLICE ACT, 1878
|
| 11 |
31 |
1897 |
INDIAN FISHERIES ACT, 1897
|
| 12 |
31 |
1901 |
REPEALING AND AMENDING ACT, 1901
|
| 13 |
31 |
1914 |
MADRAS DECENTRALISATION ACT, 1914 (8 OF 1914)
|
| 14 |
31 |
1919 |
TAMIL NADU FOREST (AMENDMENT) ACT, 1919
|
| 15 |
31 |
1919 |
TAMIL NADU FOREST (AMENDMENT) ACT, 1919
|
| 16 |
31 |
1934 |
TAMIL NADU CO-OPERATIVE LAND DEVELOPMENT BANKS ACT, 1934
|
| 17 |
31 |
1934 |
MADRAS DEBTORS' PROTECTION ACT, 1934 (7 OF 1935)
|
| 18 |
31 |
1936 |
MADRAS DEBT CONCILIATION ACT, 1936
|
| 19 |
31 |
1938 |
MADRAS REMOVAL OF CIVIL DISABILITIES ACT, 1938 (21 OF 1938)
|
| 20 |
31 |
1942 |
MADRAS IRRIGATION (VOLUNTARY CESS) ACT, 1942 (13 OF 1942)
|
| 21 |
31 |
1943 |
MADRAS IRRIGATION WORKS (REPAIRS, IMPROVEMENT AND CONSTRUCTION) ACT, 1943 (18 OF 1943)
|
| 22 |
31 |
1943 |
TAMIL NADU AGRICULTURISTS RELIEF (AMENDMENT) ACT, 1943
|
| 23 |
31 |
1945 |
MADRAS PREVENTION OF COUCHING ACT, 1945 (12 OF 1945)
|
| 24 |
31 |
1947 |
MADRAS DEVADASIS (PREVENTION OF DEDICATION) ACT, 1947 (31 OF 1947)
|
| 25 |
31 |
1948 |
MADRAS PUBLIC LIBRARIES ACT, 1948 (24 OF 1948)
|
| 26 |
31 |
1948 |
MADRAS SUPPRESSION OF DISTURBANCES ACT, 1948 (3 OF 1948)
|
| 27 |
31 |
1948 |
TAMIL NADU AGRICULTURISTS RELIEF (AMENDMENT) ACT, 1948
|
| 28 |
31 |
1948 |
MADRAS AIDED INSTITUTIONS (PROHIBITION OF TRANSFERS OF PROPERTY) ACT, 1948
|
| 29 |
31 |
1949 |
MADRAS SUGAR FACTORIES CONTROL ACT, 1949
|
| 30 |
31 |
1949 |
TAMIL NADU AGRICULTURISTS RELIEF (AMENDMENT) ACT, 1949
|
| 31 |
31 |
1949 |
MADRAS COTTON (TRADE STOCKS) CENSUS ACT, 1949
|
| 32 |
31 |
1949 |
MADRAS DRUGS (CONTROL) ACT, 1949 (30 OF 1949)
|
| 33 |
31 |
1949 |
MADRAS EDUCATIONAL INSTITUTIONS (TEMPORARY CONTROL OF PROPERTY) ACT, 1949 48 OF 1949
|
| 34 |
31 |
1949 |
MADRAS IRRIGATION TANKS (IMPROVEMENT) ACT, 1949 (19 OF 1949)
|
| 35 |
31 |
1950 |
MADRAS LAND IMPROVEMENT SCHEMES (CONTOUR BUNDING AND CONTOUR TRENCHING) RULES, 1950
|
| 36 |
31 |
1950 |
TAMIL NADU AGRICULTURISTS RELIEF (AMENDMENT) ACT, 1950
|
| 37 |
31 |
1952 |
MADRAS COTTON CONTROL ACT, 1952
|
| 38 |
31 |
1954 |
INDIAN BAR COUNCIL (TAMIL NADU AMENDMENT) ACT, 1954
|
| 39 |
31 |
1954 |
MADRAS COTTON CONTROL RULES, 1954
|
| 40 |
31 |
1954 |
MADRAS HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (AMENDMENT) ACT, 1954
|
| 41 |
31 |
1955 |
MADRAS IRRIGATION (LEVY OF BETTERMENT CONTRIBUTION) ACT, 1955 (3 OF 1955)
|
| 42 |
31 |
1956 |
PRACTITIONERS FEES IN THE HIGH COURT FEES RULES, 1956
|
| 43 |
31 |
1957 |
TAMIL NADU MONEY LENDERS ACT 1957
|
| 44 |
31 |
1959 |
TAMIL NADU CULTIVATING TENANTS PROTECTION AND PAYMENT OF FAIR RENT (EXTENSION TO SHENCOTTAH TALUK) ACT, 1959
|
| 45 |
31 |
1959 |
TAMIL NADU CULTIVATING TENANTS PROTECTION AND PAYMENT OF FAIR RENT (EXTENSION TO SHENCOTTAH TALUK) ACT, 1959
|
| 46 |
31 |
1961 |
TAMIL NADU (ADDED TERRITORIES) EXTENSION OF LAWS (NO.2) ACT (XXXIX OF 1961)
|
| 47 |
31 |
1961 |
TAMIL NADU (ADDED TERRITORIES) EXTENSION OF LAWS ACT (IX OF 1961)
|
| 48 |
31 |
1962 |
TAMIL NADU BUILDINGS (LEASE AND RENT CONTROL) AMENDMENT ACT, 1962
|
| 49 |
31 |
1963 |
TAMIL NADU CULTIVATING TENANTS PROTECTION AND PAYMENT OF FAIR RENT TENSION TO ADDED TERRITORIES ACT, 1963
|
| 50 |
31 |
1963 |
TAMIL NADU CULTIVATING TENANTS PROTECTION AND PAYMENT OF FAIR RENT TENSION TO ADDED TERRITORIES ACT, 1963
|
| 51 |
31 |
1964 |
TAMIL NADU BUILDING (LEASE AND RENT CONTROL) AMENDMENT ACT, 1964
|
| 52 |
31 |
1965 |
TAMIL NADU COURT-FEES AND SUITS VALUATION ACT, 1965
|
| 53 |
31 |
1965 |
TAMIL NADU CULTIVATING TENANTS PROTECTION (CONTINUANCE) ACT, 1965
|
| 54 |
31 |
1965 |
TAMIL NADU COURT-FEES AND SUITS VALUATION ACT, 1965
|
| 55 |
31 |
1965 |
TAMIL NADU CULTIVATING TENANTS PROTECTION (CONTINUANCE) ACT, 1965
|
| 56 |
31 |
1966 |
MADRAS ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT, 1966
|
| 57 |
31 |
1968 |
TAMIL NADU CULTIVATING TENANTS (SPECIAL PROVISIONS) ACT, 1968
|
| 58 |
31 |
1968 |
TAMIL NADU CULTIVATING TENANTS (SPECIAL PROVISIONS) ACT, 1968
|
| 59 |
31 |
1972 |
TAMIL NADU DEBT RELIEF ACT, 1972
|
| 60 |
31 |
1972 |
TAMIL NADU DEBT RELIEF ACT, 1972
|
| 61 |
31 |
1973 |
TAMIL NADU BUILDINGS (LEASE AND RENT CONTROL) AMENDMENT ACT, 1973
|
| 62 |
31 |
1973 |
AMENDMENT TO THE CODE OF CRIMINAL PROCEDURE, 1973
|
| 63 |
31 |
1974 |
SPECIAL RULES FOR THE MULTI-STOREYED AND PUBLIC BUILDINGS, 1974
|
| 64 |
31 |
1975 |
TAMIL NADU INDEBTED AGRICULTURISTS (TEMPORARY RELIEF) ACT, 1975
|
| 65 |
31 |
1975 |
TAMIL NADU INDEBTED AGRICULTURISTS (TEMPORARY RELIEF) ACT, 1975
|
| 66 |
31 |
1976 |
TAMIL NADU CO-OPERATIVE SOCIETIES (APPOINTMENT OF SPECIAL OFFICERS) ACT, 1976
|
| 67 |
31 |
1978 |
TAMIL NADU ACQUISITION OF LAND FOR HARIJAN WELFARE SCHEMES ACT NO 31 OF 1978
|
| 68 |
31 |
1979 |
PRESIDENCY SMALL CAUSE COURTS, CODE OF CIVIL PROCEDURE AND TAMIL NADU COURT-FEES AND SUITS VALUATION (AMENDMENT) ACT, 1979
|
| 69 |
31 |
1979 |
TAMIL NADU ACQUISITION OF LAND FOR HARIJAN WELFARE SCHEME RULES, 1979
|
| 70 |
31 |
1980 |
AD HOC RULES RELATING TO TEMPORARY POST OF VILLAGE ADMINISTRATIVE OFFICER
|
| 71 |
31 |
1980 |
TAMIL NADU PAWNBROKERS AND DEBT RELIEF LAWS
|
| 72 |
31 |
1980 |
TAMIL NADU PAWNBROKERS AND DEBT RELIEF LAWS
|
| 73 |
31 |
1982 |
MADRAS CITY CIVIL COURT AND PRESIDENCY SMALL CAUSE COURTS (AMENDMENT) REPEAL ACT 30 OF 1982
|
| 74 |
31 |
1983 |
TAMIL NADU ABOLITION OF POSTS OF PART-TIME VILLAGE OFFICERS (PAYMENT OF AMOUNT) RULES, 1983
|
| 75 |
31 |
1983 |
TAMIL NADU MARINE FISHING REGULATION ACT, 1983
|
| 76 |
31 |
1983 |
|
| 77 |
31 |
1983 |
TAMIL NADU MARINE FISHING REGULATION ACT, 1983
|
| 78 |
31 |
1983 |
COMPARATIVE CHART OF CORRESPONDING SECTIONS OF 1983, ACT
|
| 79 |
31 |
1985 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETS (AMENDMENT AND SPECIAL PROVISIONS) AMENDMENT ACT, 1985
|
| 80 |
31 |
1985 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETS (SECOND AMENDMENT) ACT, 1985
|
| 81 |
31 |
1985 |
TAMIL NADU AGRICULTURE PRODUCE MARKETS (AMENDMENT) ACT, 1985
|
| 82 |
31 |
1985 |
TAMIL NADU CULTIVATING TENANTS (SPECIAL PROVISIONS) AMENDMENT ACT, 1985
|
| 83 |
31 |
1985 |
TAMIL NADU CULTIVATING TENANTS (SPECIAL PROVISIONS) AMENDMENT ACT, 1985
|
| 84 |
31 |
1986 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETS (AMENDMENT) ACT, 1986
|
| 85 |
31 |
1986 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETS AND THE TAMIL NADU AGRICULTURAL PRODUCE MARKETS (AMENDMENT AND SPECIAL PROVISIONS) SECOND AMENDMENT ACT, 1986
|
| 86 |
31 |
1986 |
TAMIL NADU AGRICULTURAL SERVICE CO-OPERATIVE SOCIETIES (APPOINTMENT OF SPECIAL OFFICERS) ACT 1986
|
| 87 |
31 |
1987 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETS (AMENDMENT) ACT, 1987
|
| 88 |
31 |
1987 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETS AND THE TAMIL NADU AGRICULTURAL PRODUCE MARKETS (AMENDMENT AND SPECIAL PROVISIONS) AMENDMENT ACT, 1987
|
| 89 |
31 |
1989 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETS (AMENDMENT) AND VALIDATION OF APPOINTMENT OF SPECIAL OFFICERS ACT, 1989
|
| 90 |
31 |
1989 |
TAMIL NADU CULTIVATING TENANTS (PROTECTION FROM EVICTION) ACT, 1989
|
| 91 |
31 |
1989 |
TAMIL NADU CULTIVATING TENANTS (PROTECTION FROM EVICTION) ACT, 1989
|
| 92 |
31 |
1990 |
TAMIL NADU CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 1990
|
| 93 |
31 |
1991 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETING (REGULATION) AMENDMENT ACT, 1991
|
| 94 |
31 |
1991 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETS LAWS (AMENDMENT) ACT, 1991
|
| 95 |
31 |
1991 |
TAMIL NADU CULTIVATING TENANTS ARREARS OF RENT (RELIEF) AMENDMENT ACT, 1991
|
| 96 |
31 |
1991 |
TAMIL NADU CULTIVATING TENANTS ARREARS OF RENT (RELIEF) AMENDMENT ACT, 1991
|
| 97 |
31 |
1992 |
TAMIL NADU PAWNBROKERS (AMENDMENT) ACT, 1992
|
| 98 |
31 |
1992 |
TAMIL NADU PAWNBROKERS (AMENDMENT) ACT, 1992
|
| 99 |
31 |
1993 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETING (REGULATION) AMENDMENT ACT, 1993
|
| 100 |
31 |
1993 |
CRIMINAL LAWS (TAMIL NADU AMENDMENT) ACT, 1993
|
| 101 |
31 |
1994 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETING (REGULATION) AMENDMENT ACT, 1994
|
| 102 |
31 |
1994 |
TAMIL NADU PANCHAYATS ACT, 1994 [TAMIL NADU ACT 21 OF 1994] (UPDATED UPTO 20/06/2008)
|
| 103 |
31 |
1995 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETING (REGULATION) AMENDMENT ACT, 1995
|
| 104 |
31 |
1995 |
TAMIL NADU CIVIL COURTS AND MADRAS CITY CIVIL COURTS (AMENDMENT) ACT, 1995
|
| 105 |
31 |
1997 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETING (REGULATION) AMENDMENT ACT, 1997
|
| 106 |
31 |
1997 |
TAMIL NADU LIFTS ACT, 1997
|
| 107 |
31 |
1997 |
TAMIL NADU LIFTS RULES, 1997
|
| 108 |
31 |
1997 |
TAMIL NADU LIFTS ACT, 1997
|
| 109 |
31 |
1997 |
|
| 110 |
31 |
1997 |
TAMIL NADU LIFTS RULES, 1997
|
| 111 |
31 |
1998 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETING (REGULATION) AMENDMENT ACT, 1998
|
| 112 |
31 |
1999 |
TAMIL NADU AGRICULTURAL PRODUCE MARKETING (REGULATION) AMENDMENT ACT, 1999
|
| 113 |
31 |
2000 |
TAMIL NADU CATERING ESTABLISHMENTS (AMENDMENT) ACT, 2000
|
| 114 |
31 |
2003 |
CRIMINAL PROCEDURE (TAMIL NADU AMENDMENT) ACT, 2003
|
| 115 |
31 |
2005 |
TAMIL NADU PANCHAYATS (THIRD AMENDMENT) ACT, 2005
|
| 116 |
31 |
2005 |
MADRAS UNIVERSITY (SPECIAL PROVISIONS) ACT, 2005
|
| 117 |
31 |
2005 |
TAMIL NADU ACQUISITION OF LAND FOR INDUSTRIAL PURPOSES (AMENDMENT) ACT, 2005
|
| 118 |
31 |
2005 |
TAMIL NADU ADDITIONAL SALES TAX (AMENDMENT) ACT, 2005
|
| 119 |
31 |
2005 |
TAMIL NADU CO-OPERATIVE SOCIETIES (APPOINTMENT OF SPECIAL OFFICERS) AMENDMENT ACT, 2005
|
| 120 |
31 |
2005 |
TAMIL NADU GENERAL SALES TAX (SECOND AMENDMENT) ACT, 2005
|
| 121 |
31 |
2005 |
TAMIL NADU GENERAL SALES TAX (AMENDMENT) ACT, 2005
|
| 122 |
31 |
2005 |
TAMIL NADU GENERAL SALES TAX (SECOND AMENDMENT) ACT, 2005
|
| 123 |
31 |
2005 |
CHENNAI CITY MUNICIPAL CORPORATION (AMENDMENT) ACT, 2005
|
| 124 |
31 |
2005 |
TAMIL NADU PANCHAYATS (FOURTH AMENDMENT) ACT, 2005
|
| 125 |
31 |
2005 |
TAMIL NADU PANCHAYATS (FOURTH AMENDMENT) ACT, 2005
|
| 126 |
31 |
2005 |
TAMIL NADU PANCHAYATS (SECOND AMENDMENT) ACT, 2005
|
| 127 |
31 |
2005 |
TAMIL NADU PANCHAYATS (SECOND AMENDMENT) ACT, 2005
|
| 128 |
31 |
2005 |
TAMIL NADU PANCHAYATS (THIRD AMENDMENT) ACT, 2005
|
| 129 |
31 |
2005 |
TAMIL NADU PANCHAYATS (THIRD AMENDMENT) ACT, 2005
|
| 130 |
31 |
2006 |
TAMIL NADU ACQUISITION, TRANSFER AND TAKING OVER OF THE ADMINISTRATION OF CABLE TELEVISION NETWORK (INCLUDING MULTIPLE SERVICE OPTICAL TRANSPORT SYSTEM) ACT, 2006
|
| 131 |
31 |
2006 |
TAMIL NADU APPROPRIATION (VOTE ON ACCOUNT) ACT, 2006
|
| 132 |
31 |
2006 |
TAMIL NADU ESSENTIAL SERVICES MAINTENANCE (REPEAL) ACT, 2006
|
| 133 |
31 |
2006 |
TAMIL NADU ESSENTIAL SERVICES MAINTENANCE (REPEAL) ACT, 2006
|
| 134 |
31 |
2007 |
TAMIL NADU COURT-FEES AND SUITS VALUATION (AMENDMENT) ACT, 2007
|
| 135 |
31 |
2007 |
CHENNAI CITY POLICE (AMENDMENT) ACT, 2007
|
| 136 |
31 |
2008 |
TAMIL NADU PAYMENT OF SALARIES (AMENDMENT) ACT, 2008
|
| 137 |
31 |
2008 |
TAMIL NADU PAYMENT OF SALARIES (SECOND AMENDMENT) ACT, 2008
|
| 138 |
31 |
2008 |
TAMIL NADU BACKWARD CLASS CHRISTIANS AND BACKWARD CLASS MUSLIMS AMENDMENT ACT, 2008
|
| 139 |
31 |
2008 |
TAMIL NADU CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2008
|
| 140 |
31 |
2008 |
TAMIL NADU CO-OPERATIVE SOCIETIES (APPOINTMENT OF SPECIAL OFFICERS) AMENDMENT ACT, 2008
|
| 141 |
31 |
2008 |
TAMIL NADU CO-OPERATIVE SOCIETIES (APPOINTMENT OF SPECIAL OFFICERS) SECOND AMENDMENT ACT, 2008
|
| 142 |
31 |
2008 |
TAMIL NADU CO-OPERATIVE SOCIETIES (FOURTH AMENDMENT) ACT, 2008
|
| 143 |
31 |
2008 |
TAMIL NADU CO-OPERATIVE SOCIETIES (SECOND AMENDMENT) ACT, 2008
|
| 144 |
31 |
2008 |
TAMIL NADU CO-OPERATIVE SOCIETIES (THIRD AMENDMENT) ACT, 2008
|
| 145 |
31 |
2008 |
TAMIL NADU LAND REFORMS (FIXATION OF CEILING ON LAND) AMENDMENT ACT, 2008
|
| 146 |
31 |
2008 |
TAMIL NADU LAWS (SPECIAL PROVISIONS) ACT, 2008
|
| 147 |
31 |
2008 |
TAMIL NADU LAND REFORMS (FIXATION OF CEILING ON LAND) AMENDMENT ACT, 2008
|
| 148 |
31 |
2008 |
|
| 149 |
31 |
2008 |
TAMIL NADU LAWS (SPECIAL PROVISIONS) ACT, 2008
|
| 150 |
31 |
2008 |
TAMIL NADU MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 2008
|
| 151 |
31 |
2008 |
TAMIL NADU MOTOR VEHICLES TAXATION (SECOND AMENDMENT) ACT, 2008
|
| 152 |
31 |
2008 |
TAMIL NADU MEDICARE SERVICE PERSONS AND MEDICARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE OR LOSS TO PROPERTY) ACT, 2008
|
| 153 |
31 |
2008 |
TAMIL NADU MUNICIPAL CORPORATIONS LAWS (AMENDMENT) ACT, 2008
|
| 154 |
31 |
2008 |
TAMIL NADU MUNICIPAL LAWS (FIFTH AMENDMENT) ACT, 2008
|
| 155 |
31 |
2008 |
TAMIL NADU MUNICIPAL LAWS (FOURTH AMENDMENT) ACT, 2008
|
| 156 |
31 |
2008 |
TAMIL NADU MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 2008
|
| 157 |
31 |
2008 |
TAMIL NADU MOTOR VEHICLES TAXATION (SECOND AMENDMENT) ACT, 2008
|
| 158 |
31 |
2008 |
TAMIL NADU MOTOR VEHICLES TAXATION (THIRD AMENDMENT) ACT, 2008
|
| 159 |
31 |
2008 |
TAMIL NADU MUNICIPAL LAWS (SEVENTH AMENDMENT) ACT, 2008
|
| 160 |
31 |
2008 |
TAMIL NADU MUNICIPAL CORPORATIONS LAWS (AMENDMENT) ACT, 2008
|
| 161 |
31 |
2008 |
TAMIL NADU MUNICIPAL LAWS (SIXTH AMENDMENT) ACT, 2008
|
| 162 |
31 |
2008 |
TAMIL NADU MUNICIPAL LAWS (FIFTH AMENDMENT) ACT, 2008
|
| 163 |
31 |
2008 |
TAMIL NADU MUNICIPAL LAWS (THIRD AMENDMENT) ACT, 2008
|
| 164 |
31 |
2008 |
TAMIL NADU MUNICIPAL LAWS (FOURTH AMENDMENT) ACT, 2008
|
| 165 |
31 |
2008 |
TAMIL NADU MUNICIPAL LAWS (SECOND AMENDMENT) ACT, 2008
|
| 166 |
31 |
2008 |
TAMIL NADU MUNICIPAL LAWS (SEVENTH AMENDMENT) ACT, 2008
|
| 167 |
31 |
2008 |
TAMIL NADU MUNICIPAL LAWS (SIXTH AMENDMENT) ACT, 2008
|
| 168 |
31 |
2008 |
TAMIL NADU MUNICIPAL LAWS (THIRD AMENDMENT) ACT, 2008
|
| 169 |
31 |
2008 |
TAMIL NADU MUNICIPAL POLICE (REPEAL) ACT, 2008
|
| 170 |
31 |
2008 |
TAMIL NADU MUNICIPAL POLICE (REPEAL) ACT, 2008
|
| 171 |
31 |
2008 |
CHENNAI CITY POLICE (EXTENSION TO THE CHENNAI CITY SUBURBAN AREA) ACT, 2008
|
| 172 |
31 |
2008 |
CHENNAI METROPOLITAN AREA GROUNDWATER (REGULATION) AMENDMENT ACT, 2008
|
| 173 |
31 |
2008 |
TAMIL NADU PANCHAYATS (EIGHTH AMENDMENT) ACT, 2008
|
| 174 |
31 |
2008 |
TAMIL NADU PANCHAYATS (EIGHTH AMENDMENT) ACT, 2008
|
| 175 |
31 |
2008 |
TAMIL NADU PANCHAYATS (FIFTH AMENDMENT) ACT, 2008
|
| 176 |
31 |
2008 |
TAMIL NADU PANCHAYATS (FIFTH AMENDMENT) ACT, 2008
|
| 177 |
31 |
2008 |
ERODE CITY MUNICIPAL CORPORATION ACT, 2008
|
| 178 |
31 |
2008 |
TAMIL NADU PANCHAYATS (FOURTH AMENDMENT) ACT, 2008
|
| 179 |
31 |
2008 |
TAMIL NADU PANCHAYATS (FOURTH AMENDMENT) ACT, 2008
|
| 180 |
31 |
2008 |
TAMIL NADU PANCHAYATS (NINTH AMENDMENT) ACT, 2008
|
| 181 |
31 |
2008 |
TAMIL NADU PANCHAYATS (NINTH AMENDMENT) ACT, 2008
|
| 182 |
31 |
2008 |
INDUSTRIAL DISPUTES (TAMIL NADU AMENDMENT) ACT, 2008
|
| 183 |
31 |
2008 |
TAMIL NADU PANCHAYATS (SEVENTH AMENDMENT) ACT, 2008
|
| 184 |
31 |
2008 |
TAMIL NADU PANCHAYATS (SIXTH AMENDMENT) ACT, 2008
|
| 185 |
31 |
2008 |
TAMIL NADU PANCHAYATS (THIRD AMENDMENT) ACT, 2008
|
| 186 |
31 |
2008 |
TAMIL NADU PANCHAYATS (SEVENTH AMENDMENT) ACT, 2008
|
| 187 |
31 |
2008 |
TAMIL NADU PAYMENT OF SALARIES (AMENDMENT) ACT, 2008
|
| 188 |
31 |
2008 |
TAMIL NADU PANCHAYATS (SIXTH AMENDMENT) ACT, 2008
|
| 189 |
31 |
2008 |
TAMIL NADU PAYMENT OF SALARIES (SECOND AMENDMENT) ACT, 2008
|
| 190 |
31 |
2008 |
TAMIL NADU PANCHAYATS (THIRD AMENDMENT) ACT, 2008
|
| 191 |
31 |
2008 |
MADRAS HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (AMENDMENT) ACT, 2008
|
| 192 |
31 |
2010 |
TAMIL NADU PAYMENT OF SALARIES (AMENDMENT) ACT, 2010
|
| 193 |
31 |
2010 |
TAMIL NADU PAYMENT OF SALARIES (SECOND AMENDMENT) ACT, 2010
|
| 194 |
31 |
2010 |
TAMIL NADU APPOINTMENT ON PREFERENTIAL BASIS IN THE SERVICES UNDER THE STATE OF PERSONS STUDIED IN TAMIL MEDIUM ACT, 2010
|
| 195 |
31 |
2010 |
TAMIL NADU CIVIL COURTS AND THE CHENNAI CITY CIVIL COURT (AMENDMENT) ACT, 2010
|
| 196 |
31 |
2010 |
TAMIL NADU CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2010
|
| 197 |
31 |
2010 |
TAMIL NADU CO-OPERATIVE SOCIETIES (APPOINTMENT OF SPECIAL OFFICERS) AMENDMENT ACT, 2010
|
| 198 |
31 |
2010 |
TAMIL NADU CO-OPERATIVE SOCIETIES (APPOINTMENT OF SPECIAL OFFICERS) SECOND AMENDMENT ACT, 2010
|
| 199 |
31 |
2010 |
TAMIL NADU CO-OPERATIVE SOCIETIES (FOURTH AMENDMENT) ACT, 2010
|
| 200 |
31 |
2010 |
TAMIL NADU CO-OPERATIVE SOCIETIES (THIRD AMENDMENT) ACT, 2010
|
| 201 |
31 |
2010 |
TAMIL NADU DUTY ON TRANSFERS OF PROPERTY (IN MUNICIPAL AREAS) AMENDMENT ACT, 2010
|
| 202 |
31 |
2010 |
TAMIL NADU ENTERTAINMENTS TAX (AMENDMENT) ACT, 2010
|
| 203 |
31 |
2010 |
TAMIL NADU FISCAL RESPONSIBILITY (AMENDMENT) ACT, 2010
|
| 204 |
31 |
2010 |
TAMIL NADU FISCAL RESPONSIBILITY (SECOND AMENDMENT) ACT, 2010
|
| 205 |
31 |
2010 |
TAMIL NADU DUTY ON TRANSFERS OF PROPERTY (IN MUNICIPAL AREAS) AMENDMENT ACT, 2010
|
| 206 |
31 |
2010 |
TAMIL NADU ENTERTAINMENTS TAX (AMENDMENT) ACT, 2010
|
| 207 |
31 |
2010 |
TAMIL NADU FISCAL RESPONSIBILITY (AMENDMENT) ACT, 2010
|
| 208 |
31 |
2010 |
TAMIL NADU FISCAL RESPONSIBILITY (SECOND AMENDMENT) ACT, 2010
|
| 209 |
31 |
2010 |
TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (AMENDMENT) ACT, 2010
|
| 210 |
31 |
2010 |
TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (AMENDMENT) ACT, 2010
|
| 211 |
31 |
2010 |
TAMIL NADU LAWS (SPECIAL PROVISIONS) ACT, 2010
|
| 212 |
31 |
2010 |
TAMIL NADU LAWS (SPECIAL PROVISIONS) ACT, 2010
|
| 213 |
31 |
2010 |
TAMIL NADU MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 2010
|
| 214 |
31 |
2010 |
TAMIL NADU MOTOR VEHICLES TAXATION (SECOND AMENDMENT) ACT, 2010
|
| 215 |
31 |
2010 |
TAMIL NADU MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 2010
|
| 216 |
31 |
2010 |
TAMIL NADU MOTOR VEHICLES TAXATION (SECOND AMENDMENT) ACT, 2010
|
| 217 |
31 |
2010 |
ANNA UNIVERSITY OF TECHNOLOGY, CHENNAI ACT, 2010
|
| 218 |
31 |
2010 |
CHENNAI UNIFIED METROPOLITAN TRANSPORT AUTHORITY ACT, 2010
|
| 219 |
31 |
2010 |
TAMIL NADU PAYMENT OF SALARIES (AMENDMENT) ACT, 2010
|
| 220 |
31 |
2010 |
TAMIL NADU PAYMENT OF SALARIES (SECOND AMENDMENT) ACT, 2010
|
| 221 |
31 |
2011 |
TAMIL NADU PAYMENT OF SALARIES (AMENDMENT) ACT, 2011
|
| 222 |
31 |
2011 |
TAMIL NADU CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2011
|
| 223 |
31 |
2011 |
TAMIL NADU CO-OPERATIVE SOCIETIES (APPOINTMENT OF SPECIAL OFFICERS) SECOND AMENDMENT ACT, 2011
|
| 224 |
31 |
2011 |
TAMIL NADU DISTRICT MUNICIPALITIES (AMENDMENT) ACT, 2011
|
| 225 |
31 |
2011 |
TAMIL NADU ENTERTAINMENTS TAX (AMENDMENT) ACT, 2011
|
| 226 |
31 |
2011 |
TAMIL NADU ENTERTAINMENTS TAX (SECOND AMENDMENT) ACT, 2011
|
| 227 |
31 |
2011 |
TAMIL NADU DISTRICT MUNICIPALITIES (AMENDMENT) ACT, 2011
|
| 228 |
31 |
2011 |
TAMIL NADU ENTERTAINMENTS TAX (AMENDMENT) ACT, 2011
|
| 229 |
31 |
2011 |
TAMIL NADU ENTERTAINMENTS TAX (SECOND AMENDMENT) ACT, 2011
|
| 230 |
31 |
2011 |
TAMIL NADU MARINE FISHING REGULATION (AMENDMENT) ACT, 2011
|
| 231 |
31 |
2011 |
TAMIL NADU MARINE FISHING REGULATION (AMENDMENT) ACT, 2011
|
| 232 |
31 |
2011 |
TAMIL NADU MUNICIPAL LAWS (SECOND AMENDMENT) ACT, 2011
|
| 233 |
31 |
2011 |
TAMIL NADU MUNICIPAL LAWS (THIRD AMENDMENT) ACT, 2011
|
| 234 |
31 |
2011 |
TAMIL NADU MUNICIPAL LAWS (SECOND AMENDMENT) ACT, 2011
|
| 235 |
31 |
2011 |
TAMIL NADU MUNICIPAL LAWS (THIRD AMENDMENT) ACT, 2011
|
| 236 |
31 |
2011 |
TAMIL NADU NON-RESIDENT TAMILS' WELFARE ACT, 2011
|
| 237 |
31 |
2011 |
TAMIL NADU NON-RESIDENT TAMILS' WELFARE ACT, 2011
|
| 238 |
31 |
2011 |
TAMIL NADU PANCHAYATS (AMENDMENT) ACT, 2011
|
| 239 |
31 |
2011 |
TAMIL NADU PANCHAYATS (AMENDMENT) ACT, 2011
|
| 240 |
31 |
2011 |
TAMIL NADU PAYMENT OF SALARIES (AMENDMENT) ACT, 2011
|
| 241 |
31 |
2012 |
REGISTRATION (TAMIL NADU AMENDMENT) ACT, 2012
|
| 242 |
31 |
2012 |
REGISTRATION (TAMIL NADU AMENDMENT) AMENDMENT ACT, 2012
|
| 243 |
31 |
2012 |
TAMIL NADU PAYMENT OF SALARIES (AMENDMENT) ACT, 2012
|
| 244 |
31 |
2012 |
TAMIL NADU PHYSICAL EDUCATION AND SPORTS UNIVERSITY (AMENDMENT) ACT, 2012
|
| 245 |
31 |
2012 |
TAMIL NADU APPROPRIATION ACT, 2012
|
| 246 |
31 |
2012 |
TAMIL NADU CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2012
|
| 247 |
31 |
2012 |
TAMIL NADU CO-OPERATIVE SOCIETIES (APPOINTMENT OF SPECIAL OFFICERS) AMENDMENT ACT, 2012
|
| 248 |
31 |
2012 |
TAMIL NADU CO-OPERATIVE SOCIETIES (FIFTH AMENDMENT) ACT, 2012
|
| 249 |
31 |
2012 |
TAMIL NADU COOPERATIVE SOCIETIES (AMENDMENT) ACT, 2012
|
| 250 |
31 |
2012 |
TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY (AMENDMENT) ACT, 2012
|
| 251 |
31 |
2012 |
TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY, CHENNAI (AMENDMENT) ACT, 2012
|
| 252 |
31 |
2012 |
TAMIL NADU FISHERIES UNIVERSITY ACT, 2012
|
| 253 |
31 |
2012 |
TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY (AMENDMENT) ACT, 2012
|
| 254 |
31 |
2012 |
TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY, CHENNAI (AMENDMENT) ACT, 2012
|
| 255 |
31 |
2012 |
TAMIL NADU FISHERIES UNIVERSITY ACT, 2012
|
| 256 |
31 |
2012 |
TAMIL NADU HERITAGE COMMISSION ACT
|
| 257 |
31 |
2012 |
TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (AMENDMENT) ACT
|
| 258 |
31 |
2012 |
TAMIL NADU HERITAGE COMMISSION ACT, 2012
|
| 259 |
31 |
2012 |
TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (SECOND AMENDMENT) ACT, 2012
|
| 260 |
31 |
2012 |
TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (AMENDMENT) ACT, 2012
|
| 261 |
31 |
2012 |
TAMIL NADU INFRASTRUCTURE DEVELOPMENT ACT, 2012
|
| 262 |
31 |
2012 |
TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (SECOND AMENDMENT) ACT, 2012
|
| 263 |
31 |
2012 |
TAMIL NADU INFRASTRUCTURE DEVELOPMENT ACT, 2012
|
| 264 |
31 |
2012 |
TAMIL NADU MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 2012
|
| 265 |
31 |
2012 |
TAMIL NADU MUNICIPAL LAWS (AMENDMENT) ACT, 2012
|
| 266 |
31 |
2012 |
TAMIL NADU MUNICIPAL LAWS (FOURTH AMENDMENT) ACT, 2012
|
| 267 |
31 |
2012 |
TAMIL NADU MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 2012
|
| 268 |
31 |
2012 |
TAMIL NADU MUNICIPAL LAWS (SECOND AMENDMENT) ACT, 2012
|
| 269 |
31 |
2012 |
TAMIL NADU MUNICIPAL LAWS (AMENDMENT) ACT, 2012
|
| 270 |
31 |
2012 |
TAMIL NADU MUNICIPAL LAWS (FOURTH AMENDMENT) ACT, 2012
|
| 271 |
31 |
2012 |
TAMIL NADU MUNICIPAL LAWS (SECOND AMENDMENT) ACT, 2012
|
| 272 |
31 |
2012 |
TAMIL NADU MUNICIPAL LAWS (THIRD AMENDMENT) ACT, 2012
|
| 273 |
31 |
2012 |
TAMIL NADU MUNICIPAL LAWS (THIRD AMENDMENT) ACT, 2012
|
| 274 |
31 |
2012 |
TAMIL NADU NATIONAL LAW SCHOOL (AMENDMENT) ACT, 2012
|
| 275 |
31 |
2012 |
TAMIL NADU NATIONAL LAW SCHOOL (AMENDMENT) ACT, 2012
|
| 276 |
31 |
2012 |
TAMIL NADU NATIONAL LAW SCHOOL ACT, 2012
|
| 277 |
31 |
2012 |
TAMIL NADU NATIONAL LAW SCHOOL ACT, 2012
|
| 278 |
31 |
2012 |
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE (AMENDMENT) ACT, 2012
|
| 279 |
31 |
2012 |
TAMIL NADU PANCHAYATS (AMENDMENT) ACT, 2012
|
| 280 |
31 |
2012 |
TAMIL NADU PANCHAYATS (AMENDMENT) ACT, 2012
|
| 281 |
31 |
2012 |
INDIAN STAMP (TAMIL NADU AMENDMENT) ACT, 2012
|
| 282 |
31 |
2012 |
TAMIL NADU PANCHAYATS (SECOND AMENDMENT) ACT, 2012
|
| 283 |
31 |
2012 |
TAMIL NADU PANCHAYATS (SECOND AMENDMENT) ACT, 2012
|
| 284 |
31 |
2012 |
TAMIL NADU PANCHAYATS (THIRD AMENDMENT) ACT, 2012
|
| 285 |
31 |
2012 |
TAMIL NADU PAYMENT OF SALARIES (AMENDMENT) ACT, 2012
|
| 286 |
31 |
2012 |
TAMIL NADU PHYSICAL EDUCATION AND SPORTS UNIVERSITY (AMENDMENT) ACT, 2012
|
| 287 |
31 |
2012 |
TAMIL NADU PANCHAYATS (THIRD AMENDMENT) ACT, 2012
|
| 288 |
31 |
2013 |
TAMIL NADU ADVOCATES WELFARE FUND (AMENDMENT) ACT, 2013
|
| 289 |
31 |
2013 |
TAMIL NADU CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2013
|
| 290 |
31 |
2013 |
ANNAMALAI UNIVERSITY ACT, 2013
|
| 291 |
31 |
2013 |
INDIAN PARTNERSHIP (TAMIL NADU AMENDMENT) ACT, 2013
|
| 292 |
31 |
2013 |
INDUSTRIAL DISPUTES (TAMIL NADU AMENDMENT) ACT, 2013
|
| 293 |
31 |
2015 |
TAMIL NADU FISCAL RESPONSIBILITY (AMENDMENT) ACT, 2015
|
| 294 |
31 |
2015 |
TAMIL NADU FISCAL RESPONSIBILITY (AMENDMENT) ACT, 2015
|
| 295 |
31 |
2017 |
TAMIL NADU COURT-FEES AND SUITS VALUATION (AMENDMENT) ACT, 2017
|
