Lawsisto - Find a Lawyer| state acts

S.NO	State	Year	Act Description
1	36	1987	SIKKIM (COLLECTION OF TAXES AND PREVENTION OF EVASION OF PAYMENT OF TAXES) ACT, 1987
2	36	1991	THE DENZONG AGRICULTURAL CO-OPERATIVE LIMITED (ACQUISITION OF CERTAIN SHARES AND MISCELLANEOUS PROVISIONS) ACT, 1991
3	36	2001	THE SIKKIM STATE COMMISSION FOR WOMEN ACT, 2001
4	36	2006	THE SIKKIM STATE PUBLIC SERVICES ACT, 2006
5	36	1975	THE GANGTOK MUNICIPAL CORPORATION ACT, 1975
6	36	1975	THE SIKKIM CULTIVATORS' PROTECTION (TEMPORARY PROVISIONS) ACT, 1975
7	36	1976	ELECTION LAWS (EXTENSION TO SIKKIM) ACT, 1976
8	36	1976	THE SIKKIM CRIMINAL PROCEDURE ACT, 1976
9	36	1977	THE SIKKIM OFFCIAL LANGUAGES ACT, 1977
10	36	1977	SIKKIM INTERPRETATION & GENERAL CLAUSES ACT, 1977
11	36	1977	SIKKIM MINISTERS, SPEAKER, AND DEPUTY SPEAKER AND MEMBERS OF THE LEGISLATIVE ASSEMBLY (SALARIES AND ALLOWANCES) ACT, 1977
12	36	1977	THE SIKKIM AGRICULTURAL LAND CEILING AND REFORMS ACT, 1977
13	36	1977	THE SIKKIM LAND (REQUISITION & ACQUISITION) ACT, 1977
14	36	1978	THE SIKKIM POLICE (REPEALING) ACT, 1978
15	36	1978	THE SIKKIM BOARD OF SCHOOL EDUCATION ACT, 1978
16	36	1978	THE SIKKIM CIVIL COURTS ACT, 1978
17	36	1978	THE SIKKIM CO-OPERATIVE SOCIETIES ACT, 1978
18	36	1978	THE SIKKIM ESSENTIAL SERVICES MAINTENANCE ACT, 1978
19	36	1978	THE SIKKIM VIGILANCE POLICE ACT, 1978
20	36	1978	THE SIKKIM KHADI AND VILLAGE INDUSTRIES BOARD ACT, 1978
21	36	1979	THE SIKKIM HOUSING AND DEVELOPMENT BOARD ACT, 1979
22	36	1980	THE POLICE (SIKKIM AMENDMENT) ACT, 1980
23	36	1980	THE SIKKIM ENTERTAINMENT TAX ACT, 1980
24	36	1980	THE SIKKIM. WEIGHTS AND MEASURES ACT, 1980
25	36	1980	THE SIKKIM FISHERIES ACT, 1980
26	36	1980.	THE SIKKIM PUBLIC PREMISES (EVICTION OF UNAURISED OCCUPANTS AND RENT RECOVERY) ACT, 1980.
27	36	1981	THE SIKKIM NATIONALISED TRANSPORT (PREVENTION OF TICKETLESS TRAVEL AND MISCELLANEOUS PROVISIONS) ACT, 1981
28	36	1981	THE SIKKIM SHOW HOUSES & PUBLIC HALLS (PROHIBITION OF SMOKING) ACT, 1981
29	36	1981	THE SIKKIM ADVOCATES ACT, 1981
30	36	1981	THE SIKKIM ARMED POLICE FORCE ACT, 1981
31	36	1982	THE SIKKIM MOTOR VEHICLES TAXATION ACT, 1982
32	36	1982	THE SIKKIM PANCHAYAT ACT, 1982
33	36	1982	THE SIKKIM CHILDREN ACT, 1982
34	36	1982	THE SIKKIM INDUSTRIES LICENSING ACT, 1982
35	36	1983	THE SIKKIM PUBLIC WORKS (LIABILITY OF GOVERNMENT & CONTRACTOR) ACT, 1983
36	36	1983	THE SIKKIM SHOPS AND COMMERCIAL ESTABLISHMENTS ACT, 1983
37	36	1983	THE SIKKIM COURT FEES (EXEMPTION AND MISCELLANEOUS PROVISIONS) ACT, 1983
38	36	1983	THE TASHI-NAMGYAL ACADEMY BOARD ACT, 1983
39	36	1984	THE SIKKIM LEGISLATIVE ASSEMBLY MEMBERS (PAYMENT OF PENSION) ACT, 1984
40	36	1985	THE SIKKIM (LIVESTOCK AND LIVESTOCK PRODUCTS CONTROL) ACT, 1985
41	36	1985	THE SIKKIM (REPEAL AND MISCELLANEOUS PROVISIONS) ACT, 1985
42	36	1985	THE SIKKIM AGRICULTURAL LAND CEILING AND REFORMS (AMENDMENT) ACT, 1985
43	36	1985	THE SIKKIM ALLOTMENT OF HOUSE SITES AND CONSTRUCTION OF BUILDING (REGULATION AND CONTROL) ACT, 1985
44	36	1985	THE SIKKIM CO-OPERATIVE SOCIETIES AMENDMENT ACT, 1985
45	36	1985	THE SIKKIM CULTIVATORS PROTECTION ACT, 1985
46	36	1985	THE SIKKIM ESSENTIAL SERVICES MAINTENANCE ACT, 1985
47	36	1985	THE SIKKIM HOUSING AND DEVELOPMENT AMENDMENT ACT, 1985
48	36	1986	THE SIKKIM WATER SUPPLY AND WATER TAX ACT, 1986
49	36	1987	SIKKIM MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 1987
50	36	1987	SIKKIM SEWERAGE AND SEWAGE DISPOSAL ACT, 1987
51	36	1988	THE SIKKIM MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 1988
52	36	1988	THE SIKKIM PUBLIC DEMANDS RECOVERY ACT, 1988
53	36	1988	THE SIKKIM COURT FEES (EXEMPTION AND MISCELLANEOUS PROVISIONS) AMENDMENT ACT, 1988
54	36	1988	THE SIKKIM FORESTS, WATER COURSES AND ROAD RESERVE (PRESERVATION AND PROTECTION) ACT, 1988
55	36	1989	THE SIKKIM LEGISLATIVE ASSEMBLY MEMBERS (PAYMENT OF PENSION) AMENDMENT ACT, 1989
56	36	1990	THE SIKKIM MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 1990
57	36	1992	THE LAND ACQUISITION (SIKKIM) AMENDMENT ACT, 1992
58	36	1992	THE SIKKIM EXCISE ACT, 1992
59	36	1993	THE SIKKIM PANGHAYAT ACT, 1993
60	36	1993	THE SIKKIM AGRICULTURAL PRODUCE MARKET ACT, 1993
61	36	1993	THE SIKKIM ESSENTIAL SERVICES MAINTENANCE ACT, 1993
62	36	1993	THE SIKKIM LOTTERIES (PROHIBITION ON RUNNING OF & SALE OF SINGLE DIGIT & PRIVATE LOTTERY TICKETS) ACT, 1993
63	36	1994	THE SIKKIM ESSENTIAL SERVICES MAINTENANCE (AMENDMENT) ACT 1994
64	36	1997	THE SIKKIM NON-BIODEGRADABLE GARBAGE (CONTROL) ACT, 1997
65	36	2000	THE SIKKIM MINING CORPORATION PROCLAMATION (AMENDMENT) ACT, 2000
66	36	2000	THE SIKKIM PRIMARY EDUCATION ACT, 2000
67	36	2000	THE SIKKIM STRAY DOGS & RABIES CONTROL ACT, 2000
68	36	2000	THE SIKKIM ALLOTMENT OF HOUSE SITES AND CONSTRUCTION OF BUILDING REGULATION AND CONTROL AMENDMENT ACT, 2000
69	36	2000	THE SIKKIM CEILING ON GOVERNMENT GUARANTEES ACT, 2000
70	36	2000	THE SIKKIM CIVIL COURTS (AMENDMENT) ACT, 2000
71	36	2000	THE SIKKIM ESENTIAL SERVICES MAINTENANCE ACT, 2000
72	36	2000	THE SIKKIM VALUE ADDED TAX ACT, 2000
73	36	2000	THE SIKKIM FORESTS, WATER COURSES AND ROAD RESERVE (PRESERVATION AND PROTECTION) AMENDMENT ACT, 2000
74	36	2000	THE SIKKIM HOUSING AND DEVELOPMENT BOARD AMENDMENT ACT, 2000
75	36	2000	THE SIKKIM HOUSING AND DEVELOPMENT BOARD AMENDMENT ACT, 2000
76	36	2000	THE SIKKIM HOUSING AND DEVELOPMENT BOARD AMENDMENT ACT, 2000
77	36	2000	THE SIKKIM INDUSTRIAL PROMOTION & INCENTIVE ACT, 2000
78	36	2001	THE SIKKIM NON-BIODEGRADBLE GARBAGE (CONTROL) AMENDMENT ACT, 2001
79	36	2001	THE SIKKIM STATE COMMISSION FOR WOMEN ACT, 2001
80	36	2001	THE SIKKIM ALLOTMENT OF HOUSE SITES AND CONSTRUCTION OF BUILDING (REGULATION AND CONTROL) AMENDMENT ACT, 2001
81	36	2001	THE SIKKIM COMMISSION FOR BACKWARD CLASSES (AMENDMENT) ACT, 2001
82	36	2001	: THE SIKKIM LEGISLATIVE ASSEMBLY MEMBERS (PAYMENT OF PENSION) AMENDMENT ACT, 2001
83	36	2002	CODE OF CIVIL PROCEDURE (AMENDMENT) ACT, 2002
84	36	2002	THE SIKKIM COURT FEES AND STAMPS ON DOCUMENTS (AMENDMENT) ACT, 2002
85	36	2002	THE SIKKIM ELECTRONIC ENTERTAINMENT GAMES (CONTROL & TAX) ACT, 2002
86	36	2002	THE SIKKIM ESSENTIAL SERVICES MAINTENANCE (AMENDMENT) ACT, 2002
87	36	2002	THE SIKKIM EXCISE (AMENDMENT) ACT, 2002
88	36	2002	THE SIKKIM IRRIGATION WATER TAX ACT, 2002
89	36	2002	THE SIKKIM LEGISLATIVE ASSEMBLY MEMBERS (PAYMENT OF PENSION) AMENDMENT ACT, 2002
90	36	2003	THE SIKKIM INDUSTRIAL PROMOTION & INCENTIVE (AMENDMENT) ACT, 2003
91	36	2004	THE SIKKIM MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 2004
92	36	2004	THE SIKKIM PROHIBITION OF BEGGARY ACT, 2004
93	36	2004	THE SIKKIM TRANSPORT INFRASTRUCTURE DEVELOPMENT FUND ACT, 2004
94	36	2004	THE SIKKIM EXCISE (AMENDMENT ACT), 2004
95	36	2005	THE SIKKIM PANCHAYAT (AMENDMENT) ACT, 2005
96	36	2005	THE SIKKIM REGULATION OF TRANSFER OF LAND ACT, 2005
97	36	2006	SIKKIM ANTI DRUGS ACT, 2006
98	36	2006	THE SIKKIM TAX ON PROFESSIONS, TRADES, CALLINGS & EMPLOYMENTS ACT, 2006
99	36	2006	THE SIKKIM DISASTER MANAGEMENT ACT, 2006
100	36	2007	THE SIKKIM MUNICIPALITIES (FIRST AMENDMENT) ACT, 2007
101	36	2007	THE SIKKIM MUNICIPALITIES ACT, 2007
102	36	2007	THE SIKKIM MUNICIPALITIES (FIRST AMENDMENT) ACT, 2007
103	36	2007	THE SIKKIM MUNICIPALITIES (FIRST AMENDMENT) ACT, 2007
104	36	2007	THE SIKKIM MUNICIPALITIES ACT, 2007
105	36	2007	THE SIKKIM PANCHAYAT (AMENDMENT) ACT, 2007
106	36	2007	REGISTRATION OF COMPANIES (AMENDMENT) ACT SIKKIM, 2007
107	36	2007	THE SIKKIM PRISONS ACT, 2007
108	36	2007	THE SIKKIM STATE AUTHORITY FOR PLANNING & DEVELOPMENT ACT, 2007
109	36	2007	THE SIKKIM ALLOTMENT OF HOUSE SITES AND CONSTRUCTION OF BUILDING (REGULATION AND CONTROL) AMENDMENT ACT, 2007
110	36	2007	THE SIKKIM EDUCATIONAL CESS ON ALCOHOLIC BEVERAGES ACT, 2007
111	36	2007	THE SIKKIM INDUSTRIAL PROMOTION & INCENTIVE (AMENDMENT) ACT, 2007
112	36	2008	THE SIKKIM POLICE ACT, 2008
113	36	2008	THE SIKKIM TENANTS & DOMESTIC & PROFESSIONAL HELPS (COMPULSORY VERIFICATION) ACT, 2008
114	36	I992	THE SIKKIM HOME GUARDS ACT, I992

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