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S.NO	State	Year	Act Description
1	4	1871	CATTLE-TRESPASS ACT, 1871
2	4	1887	THE BENGAL, AGRA AND ASSAM CIVIL COURTS ACT, 1887
3	4	1899	THE INDIAN STAMP ACT, 1899
4	4	1923	THE ASSAM STUDENTS AND JUVENILE SMOKING ACT, 1923
5	4	1930	THE ASSAM LOCAL FUNDS (ACCOUNTS AND AUDIT) ACT, 1930
6	4	1934	ASSAM CRIMINAL LAW AMENDMENT (SUPPLEMENTARY) ACT, 1934
7	4	1935	THE ASSAM PRIVATE FISHERIES PROTECTION ACT, 1935
8	4	1938	THE GOOD CONDUCT PRISONERS' PROBATIONAL RELEASE ACT, 1938
9	4	1939	THE ASSAM AGRICULTURAL INCOME-TAX ACT, 1939
10	4	1939	THE ASSAM AMUSEMENTS AND BETTING TAX ACT, 1939
11	4	1939	THE REGISTRATION OF FOREIGNERS ACT, 1939
12	4	1946	INDUSTRIAL STATISTICS (FURTHER PROVISIONS AND VALIDATING) ACT, 1946
13	4	1947	ASSAM OPIUM PROHIBITION ACT, 1947
14	4	1947	THE INDUSTRIAL DISPUTES ACT, 1947
15	4	1949	THE ASSAM CO-OPERATIVE SOCIETIES ACT, 1949
16	4	1950	THE ASSAM AGRICULTURAL PESTS AND DISEASES ACT, 1950
17	4	1950	THE ASSAM DRUGS (CONTROL) ACT, 1950
18	4	1950	THE ASSAM STATE LEGISLATURE MEMBERS (REMOVAL OF DISQUALIFICATIONS) ACT, 1950
19	4	1950	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 1950
20	4	1950	ASSAM LAND REVENUE, RENT AND CESS (APPORTIONMENT) ACT, 1950
21	4	1951	THE ASSAM (ALTERATION OF BOUNDARIES) ACT, 1951
22	4	1951	THE PLANTATIONS LABOUR ACT, 1951
23	4	1953	THE ASSAM CINEMAS (REGULATION) ACT, 1953
24	4	1955	THE ASSAM AID TO INDUSTRIES (SMALL AND COTTAGE INDUSTRIES) ACT, 1955
25	4	1955	THE ASSAM MADRASSA EDUCATION (PROVINCIALISATION) ACT, 1995
26	4	1955	THE ASSAM NON-AGRICULTURAL URBAN AREAS TENANCY ACT, 1955
27	4	1955	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 1955
28	4	1955	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 1955
29	4	1955	ASSAM KHADI AND VILLAGE INDUSTRIES BOARD ACT, 1955
30	4	1956	INDUSTRIAL DSIPUTES (APPELLATE TRIBUNAL) (EXTENSION TO THE ASSAM AUTONOMOUS DISTRICTS) ACT, 1956
31	4	1957	THE ASSAM AUTONOMOUS DISTRICTS ADMINISTRATION OF JUSTICE (MISCELLANEOUS PROVISIONS) ACT, 1957
32	4	1958	INDUSTRIAL DISPUTES (APPELLATE TRIBUNAL) (WITHDRAWAL OF ASSAM MODIFICATION ORDERS) ACT, 1958
33	4	1958	THE ARMED FORCES (SPECIAL POWERS) ACT, 1958
34	4	1958	THE ASSAM COURT-FEES (SECOND AMENDMENT) ACT, 1958
35	4	1958	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 1958
36	4	1958	ASSAM GANJA AND BHANG PROHIBITION ACT, 1958
37	4	1959	THE ASSAM ANCIENT MONUMENTS AND RECORDS ACT, 1959
38	4	1959	THE ASSAM TOWN AND COUNTRY PLANNING ACT, 1959
39	4	1960	THE ASSAM AUTONOMOUS DISTRICTS ADMINISTRATION OF JUSTICE ACT, 1960
40	4	1960	THE ASSAM CO-OPEREATIVE AGRICULTURE AND RURAL DEVELOPMENT ACT, 1960
41	4	1961	ADVOCATES ACT, 1961
42	4	1961	THE ASSAM SECONDARY EDUCATION ACT, 1961
43	4	1962	INDUTRIAL DISPUTES (ASSAM AMENDMENT) ACT, 1962
44	4	1963	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 1963
45	4	1964	THE ASSAM ELECTRICITY DUTY ACT, 1964
46	4	1964	ASSAM LAND (REQUISITION AND ACQUISITION) ACT, 1964
47	4	1965	THE DIBRUGARH UNIVERSITY ACT, 1965
48	4	1968	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 1968
49	4	1969	THE ASSAM REORGANISATION (MEGHALAYA) ACT, 1969
50	4	1970	ASSAM LAND REVENUE AND RENT (SURCHARGE) ACT, 1970
51	4	1970	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 1970
52	4	1971	THE ASSAM (TEMPORARILY SETTLED AREAS) TENANCY ACT, 1971
53	4	1971	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 1971
54	4	1971	THE PUBILC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1971
55	4	1971	THE PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1971
56	4	1972	THE ASSAM URBAN AREAS RENT CONTROL ACT, 1972
57	4	1973	THE ASSAM AGRICULTURAL FARMING CORPORATIONS ACT, 1973
58	4	1973	THE INDIAN ELECTRICITY (ASSAM AMENDMENT) ACT, 1973
59	4	1974	THE ASSAM ELEMENTARY EDUCATION (PROVINCIALISATION) ACT, 1974
60	4	1977	THE ASSAM ADMINISTRATIVE [AND PENSION] TRIBUNAL ACT, 1977
61	4	1977	THE ASSAM AGRICULTURAL CREDIT OPERATIONS AND MISCELLANEOUS PROVISIONS (BANKS) ACT, 1977
62	4	1977	THE ASSAM ELEMENTARY EDUCATION (PROVINCIALISATION) RULES, 1977
63	4	1977	ASSAM ADMINISTRATIVE TRIBUNAL ACT, 1977
64	4	1978	THE ASSAM SCHEDULED CASTES AND SCHEDULED TRIBES (RESERVATION OF VACANCIES IN SERVICES AND POSTS) ACT, 1978
65	4	1980	ASSAM PREVENTIVE DETENTION ACT, 1980
66	4	1980	ESSENTIAL SERVICES MAINTENANCE (ASSAM) ACT, 1980
67	4	1980	ESSENTIAL SERVICES MAINTENANCE (ASSAM) ACT, 1980
68	4	1980	THE ASSAM ALIENATION OF LAND (REGULATION) ACT, 1980
69	4	1980	THE BRAHMAPUTRA BOARD ACT, 1980
70	4	1980	ASSAM FINANCE ACT, 1980
71	4	1983	ASSAM IRRIGATION ACT, 1983
72	4	1984	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 1984
73	4	1984	ASSAM HIGHER SECONDARY EDUCATION ACT, 1984
74	4	1985	THE ASSAM LOKAYUKTA AND UPA-LOKAYUKTA ACT, 1985
75	4	1985	ASSAM INDUSTRIAL ESTABLISHMENTS (CONFERMENT OF PERMANENT STATUS TO WORKMEN) ACT, 1985
76	4	1986	ASSAM FOREST PROTECTION FORCE ACT, 1986
77	4	1988	FOREST (CONSERVATION) ACT, 1980 WITH AMENDMENTS MADE IN 1988
78	4	1989	GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY (AMENDMENT) ACT, 1989
79	4	1989	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 1989
80	4	1989	ASSAM HIGHWAYS ACT, 1989
81	4	1990	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 1990
82	4	1994	THE ASSAM DISTRICTWISE POPULATION PATTERN REFLECTION IN SERVICES (IN CLASS III AND CLASS IV POSTS) ACT, 1994
83	4	1995	ASSAM FINANCE COMMISSION (MISCELLANEOUS PROVISION) ACT, 1995
84	4	1996	THE ASSAM CLASSICAL INSTITUTIONS (SANSKRIT AND PALI-PRAKRIT) (PROVINCIALISATION) ACT, 1996
85	4	1996	THE BUILDING AND OTHER CONSTRUCTION WORKERS (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1996
86	4	1996	THE BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE CESS ACT, 1996
87	4	1996	THE PROVISIONS OF THE PANCHAYATS (EXTENSION TO THE SCHEDULED AREAS) ACT, 1996
88	4	1997	THE ASSAM NON-GOVERNMENT (DEFICIT) COLLEGE CENTRAL PENSION AND PROVIDENT FUND ACT, 1997
89	4	1998	THE ASSAM ADVOCATES WELFARE FUND ACT, 1998
90	4	1998	THE ASSAM PROHIBITION OF RAGGING ACT, 1998
91	4	1999	THE ASSAM PANCHAYAT EMPLOYEES (PROVINCIALISATION) ACT, 1999
92	4	2000	THE ASSAM FOREST (REMOVAL AND STORAGE OF FOREST PRODUCE) REGULATION ACT, 2000
93	4	2001	THE ASSAM RIGHT TO INFORMATION ACT, 2001
94	4	2003	THE ASSAM AGRICULTURAL INCOME TAX (AMENDMENT) ACT, 2003
95	4	2003	THE ASSAM SPEAKERS' SALARIES AND ALLOWANCES (AMENDMENT) ACT, 2003
96	4	2003	THE ASSAM STATE COMMISSION FOR MINORITIES ACT, 2003
97	4	2003	THE ASSAM VALUE ADDED TAX ACT, 2003 (as amemnded in April 2005)
98	4	2004	THE ASSAM AGRICULTURAL INCOME TAX (AMENDMENT) ACT, 2004
99	4	2004	THE ASSAM GENERAL SALES TAX (AMENDMENT) ACT, 2004
100	4	2004	THE ASSAM IRRIGATION WATER USERS ACT, 2004
101	4	2004	THE ASSAM MUNICIPAL (AMENDMENT) ACT, 2004
102	4	2004	THE ASSAM TAX ON LUXURIES (HOTELS AND LODGING HOUSES) (AMENDMENT) ACT, 2004
103	4	2004	THE ASSAM TEA PLANTATIONS PROVIDENT FUND AND PENSION FUND AND DEPOSIT LINKED INSURANCE FUND SCHEME (AMENDMENT) ACT, 2004
104	4	2004	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 2004
105	4	2005	ASSAM MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 2005
106	4	2005	THE ASSAM AGRICULTURAL INCOME TAX (AMENDMENT) ACT, 2005
107	4	2005	THE ASSAM COLLEGE EMPLOYEES (PROVINCIALISATION) ACT, 2005
108	4	2005	THE ASSAM FISH SEED ACT, 2005
109	4	2005	THE ASSAM TEA PLANTATIONS PROVIDENT FUND AND PENSION FUND AND DEPOSIT LINKED INSURANCE FUND SCHEME (AMENDMENT) ACT, 2005
110	4	2005	THE ASSAM TRIBAL DEVELOPMENT AUTHORITY (AMENDMENT) ACT, 2005
111	4	2005	THE ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD (AMENDMENT) ACT, 2005
112	4	2005	THE ASSAM WOMEN (RESERVATION OF VACANCIES IN SERVICES AND POSTS) ACT, 2005
113	4	2005	THE KRISHNA KANTA HANDIQUE STATE OPEN UNIVERSITY ACT, 2005
114	4	2005	THE NATIONAL RURAL EMPLOYMENT GUARANTEE ACT, 2005
115	4	2005	THE RABHA HASONG AUTONOMOUS COUNCIL (AMENDMENT) ACT, 2005
116	4	2005	THE RIGHT TO INFORMATION ACT, 2005
117	4	2005	THE THENGAL KACHARI AUTONOMOUS COUNCIL ACT, 2005
118	4	2005	THE TIWA AUTONOMOUS COUNCIL (AMENDMENT) ACT, 2005
119	4	2006	ASSAM RIFLES ACT, 2006
120	4	2006	THE ASSAM APARTMENTS (CONSTRUCTION AND TRANSFER OF OWNERSHIP) ACT, 2006
121	4	2006	THE ASSAM HILL LAND AND ECOLOGICAL SITES (PROTECTION AND MANAGEMENT) ACT, 2006
122	4	2006	THE ASSAM HILL LAND AND ECOLOGICAL SITES (PROTECTION AND MANAGEMENT) ACT, 2006
123	4	2006	THE ASSAM NON-GOVERNMENT EDUCATIONAL INSTITUTIONS (REGULATION AND MANAGEMENT) ACT, 2006
124	4	2006	THE GUWAHATI PREVENTION OF DEFACEMENT OF PROPERTY ACT, 2006
125	4	2006	THE SCHEDULED TRIBES AND OTHER TRADITIONAL FOREST DWELLERS (RECOGNITION OF FOREST RIGHTS) ACT, 2006
126	4	2007	ASSAM PRIVATE UNIVERSITIES ACT, 2007
127	4	2007	THE ASSAM MUNICIPALITY DISCLOSURE ACT, 2007
128	4	2007	THE ASSAM POLICE ACT, 2007
129	4	2008	THE ASSAM AGRICULTURAL INCOME TAX (AMENDMENT) ACT, 2008
130	4	2008	THE ASSAM ENTRY TAX ACT, 2008
131	4	2008	THE ASSAM SPEAKERS' SALARIES AND ALLOWANCES (AMENDMENT) ACT, 2008
132	4	2008	THE INDIAN STAMP (ASSAM AMENDMENT) ACT, 2008
133	4	2008	THE TIWA AUTONOMOUS COUNCIL (AMENDMENT) ACT, 2008
134	4	2009	REGISTRATION (ASSAM AMENDMENT) ACT, 2009
135	4	2009	THE ASSAM AGRICULTURAL INCOME TAX (AMENDMENT) ACT, 2009
136	4	2009	THE ASSAM AGRICULTURAL INCOME TAX (SECOND AMENDMENT) ACT, 2009
137	4	2009	THE ASSAM NAGARA RAJ (AMENDMENT) ACT, 2009
138	4	2009	THE ASSAM SCIENCE & TECHNOLOGY UNIVERSITY ACT, 2009
139	4	2010	ASSAM WOMEN (RESERVATION OF VACANCIES IN SERVICES AND POSTS) (AMENDMENT) ACT, 2010
140	4	2010	THE ASSAM DOWN TOWN UNIVERSITY ACT, 2010
141	4	2010	THE ASSAM PUBLIC HEALTH ACT, 2010
142	4	2010	THE ASSAM STATE VIGILANCE COMMISSION ACT, 2010
143	4	2011	ASSAM MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 2011
144	4	2011	THE ASSAM MEDICARE SERVICE PERSONS & MEDICARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE & DAMAGE TO PROPERTY) ACT, 2011
145	4	2011	THE ASSAM SCIENCE & TECHNOLOGY UNIVERSITY (AMENDMENT) ACT, 2011
146	4	2011	THE ASSAM SCIENCE AND TECHNOLOGY UNIVERSITY (AMENDMENT) ACT, 2011
147	4	2012	THE ASSAM ENTRY TAX (AMENDMENT) ACT, 2012
148	4	2012	THE ASSAM JUNIOR COLLEGES (PROVINCIALISATION) ACT, 2012
149	4	2012	THE ASSAM KAZIRANGA UNIVERSITY ACT, 2012
150	4	2012	THE ASSAM MUNICIPAL (AMENDMENT) ACT, 2012
151	4	2012	THE ASSAM RIGHT TO PUBLIC SERVICES ACT, 2012
152	4	2013	ASSAM MOTOR VEHCILES TAXATION (AMENDMENT) ACT, 2013
153	4	2013	THE ASSAM MUSLIM MARRIAGES AND DIVORCES REGISTRATION (AMENDMENT) ACT, 2013
154	4	2013	ASSAM ACT NO.X OF 2013
155	4	2013	ASSAM ACT NO.XII OF 2013

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