Lawsisto - Find a Lawyer| state acts

S.NO	State	Year	Act Description
1	5	1884	EXPLOSIVES ACT, 1884
2	5	1894	THE PRISONS ACT, 1894
3	5	1923	THE INDIAN BOILERS ACT, 1923
4	5	1926	THE TRADE UNIONS ACT, 1926
5	5	1935	THE BIHAR AND ORISSA NURSE'S REGISTRATION ACT, 1935
6	5	1935	BIHAR COOPERATIVE SOCIETIES ACT, 1935
7	5	1936	THE PAYMENT OF WAGES ACT, 1936
8	5	1946	INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946
9	5	1947	BIHAR PRIVATE FOREST ACT, 1947
10	5	1948	THE EMPLOYEES' STATE INSURANCE ACT, 1948
11	5	1948	THE MINIMUM WAGES ACT, 1948
12	5	1950	THE BIHAR GOSHALA ACT, 1950
13	5	1950	THE BIHAR OFFICIAL LANGUAGE ACT, 1950
14	5	1950	BIHAR LEGISLATURE (REMOVAL OF DISQUALIFICATIONS) ACT, 1950
15	5	1955	WORKING JOURNALISTS AND OTHER NEWSPAPER EMPLOYEES (CONDITION OF SERVICE) AND MISCELLANEOUS PROVISIONS ACT, 1955
16	5	1955	THE BIHAR LANGUAGE OF LAWS ACT, 1955
17	5	1955	THE BIHAR PRESERVATION AND IMPROVEMENT OF ANIMALS ACT, 1955
18	5	1956	THE NATIONAL HIGHWAYS ACT, 1956
19	5	1959	EMPLOYMENT EXCHANGES (COMPULSORY NOTIFICATION OF VACANCIES) ACT, 1959
20	5	1961	MATERNITY BENEFIT ACT, 1961
21	5	1961	THE MOTOR TRANSPORT WORKERS ACT, 1961
22	5	1961	APPRENTICES ACT, 1961
23	5	1965	THE PAYMENT OF BONUS ACT, 1965
24	5	1966	THE BEEDI AND CIGAR WORKERS (CONDITIONS OF EMPLOYMENT) ACT, 1966
25	5	1967	THE UNLAWFUL ACTIVITIES (PREVENTION) ACT, 1967
26	5	1968	THE CIVIL DEFENCE ACT, 1968
27	5	1968	THE CIVIL DEFENCE REGULATIONS, 1968
28	5	1969	BIHAR SCHEDULED AREAS REGULATION, 1969
29	5	1970	THE CONTRACT LABOUR (REGULATION AND ABOLITION) ACT, 1970
30	5	1971	THE PREVENTION OF INSULTS TO NATIONAL HONOUR ACT, 1971
31	5	1972	THE PAYMENT OF GRATUITY ACT, 1972
32	5	1976	EQUAL REMUNERATION ACT, 1976
33	5	1976	THE SALES PROMOTION EMPLOYEES (CONDITIONS OF SERVICE) ACT, 1976
34	5	1976	THE BONDED LABOUR SYSTEM (ABOLITION) ACT, 1976
35	5	1979	THE INTER-STATE MIGRANT WORKMEN (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1979
36	5	1980	THE NATIONAL SECURITY ACT, 1980
37	5	1980	PREVENTION OF BLACK MARKETING AND MAINTENANCE OF SUPPLIES OF ESSENTIAL COMMODITIES ACT, 1980
38	5	1982	THE BIHAR BUILDINGS (LEASE, RENT AND EVICTION) CONTROL ACT, 1982
39	5	1982	BIHAR COOPERATIVE SOCIETIES (AMENDMENT) ACT, 1982
40	5	1984	PREVENTION OF DAMAGE TO PUBLIC PROPERTY ACT, 1984
41	5	1986	THE NATIONAL SECURITY GUARD ACT, 1986
42	5	1986	THE CHILD LABOUR (PROHIBITION AND REGULATION) ACT, 1986
43	5	1986	THE CONSUMER PROTECTION ACT, 1986
44	5	1988	THE NATIONAL HIGHWAYS AUTHORITY OF INDIA ACT, 1988
45	5	1988	BIHAR COOPERATIVE SOCIETIES (AMENDMENT) ORDINANCE, 1988
46	5	1991	THE PLACES OF WORSHIP (SPECIAL PROVISIONS) ACT 1991
47	5	1991	THE INDIAN STAMP (BIHAR AMENDMENT) ACT, 1991
48	5	1993	THE PROTECTION OF HUMAN RIGHTS ACT, 1993
49	5	1994	THE TRANSPLANTATION OF HUMAN ORGANS ACT, 1994
50	5	1995	THE BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION ACT, 1995
51	5	1996	THE BUILDINGS AND OTHER CONSTRUCTION WORKERS (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1996
52	5	1997	THE BIHAR IRRIGATION ACT, 1997
53	5	2000	THE CENTRAL ROAD FUND ACT, 2000
54	5	2006	ESSENTIAL COMMODITIES (AMENDMENT) ACT, 2006
55	5	2006	THE BIHAR PANCHAYAT RAJ (AMENDMENT) ACT, 2006
56	5	2006	BIHAR APARTMENT OWNERSHIP ACT, 2006
57	5	2006	BIHAR FISH JALKAR MANAGEMENT ACT, 2006
58	5	2006	BIHAR REGIONAL DEVELOPMENT AUTHORITY (AMENDMENT) ACT, 2006
59	5	2006	BIHAR SINGLE WINDOW CLEARANCE ACT, 2006
60	5	2007	BIHAR STATE UNIVERSITIES (AMENDMENT) ACT, 2007
61	5	2007	THE SASHASTRA SEEMA BAL ACT, 2007
62	5	2007	BIHAR COLLEGE SERVICE COMMISSION (REPEAL) ACT, 2007
63	5	2007	BIHAR INTERMEDIATE EDUCATION COUNCIL REPEAL ACT, 2007
64	5	2007	BIHAR JALKAR MANAGEMENT (AMENDMENT) ACT, 2007
65	5	2007	BIHAR PANCHAYAT RAJ (AMENDMENT) ACT, 2007
66	5	2007	BIHAR POLICE ACT, 2007
67	5	2007	BIHAR SCHOOL EXAMINATION BOARD (AMENDMENT) ACT, 2007
68	5	2007	BIHAR SECRETARIAT SERVICE ACT, 2007
69	5	2008	THE BIHAR CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2008
70	5	2008	THE BIHAR STATE MELA AUTHORITY ACT, 2008
71	5	2008	ARYABHATTA KNOWLEDGE UNIVERSITY ACT, 2008
72	5	2009	THE BIHAR LAND DISPUTES RESOLUTION ACT, 2009
73	5	2009	THE BIHAR LAND REFORMS (FIXATION OF CEILING AREA AND ACQUISITION OF SURPLUS LAND) (AMENDMENT) ACT, 2009
74	5	2009	THE BIHAR LAND TRIBUNAL ACT, 2009
75	5	2009	THE BIHAR PANCHAYAT RAJ (AMENDMENT) ACT, 2009
76	5	2010	REGISTRATION (BIHAR AMENDMENT) ACT, 2010
77	5	2010	THE BIHAR AGRICULTURE LAND (CONVERSION FOR NON-AGRICULTURE PURPOSES) ACT, 2010
78	5	2010	THE BIHAR FISH JALKAR MANAGEMENT (AMENDMENT) ACT, 2010
79	5	2010	THE BIHAR PANCHAYAT RAJ (AMENDMENT) ACT, 2010
80	5	2011	BIHAR VALUE ADDED TAX (AMENDMENT) ACT, 2011
81	5	2011	THE BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2011
82	5	2011	THE BIHAR CLINICAL ESTABLISHMENT (CONTROL AND REGULATION) (REPEAL), ACT, 2011
83	5	2011	THE BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2011
84	5	2011	THE BIHAR ELEMENTARY SCHOOL EDUCATION COMMITTEE ACT, 2011
85	5	2011	THE BIHAR INTEGRATED CHECK-POST AUTHORITY ACT, 2011
86	5	2011	THE BIHAR LAND MUTATION ACT, 2011
87	5	2011	THE BIHAR LOKAYUKTA ACT, 2011
88	5	2011	THE BIHAR MUNICIPAL (AMENDMENT) ACT, 2011
89	5	2011	THE BIHAR NON GOVERNMENT SECONDARY SCHOOL (TAKING OVER MANAGEMENT AND CONTROL) (AMENDMENT) ACT 2011
90	5	2011	THE BIHAR PANCHAYAT RAJ (AMENDMENT) ACT, 2011
91	5	2011	THE BIHAR SPECIAL SURVEY AND SETTLEMENT ACT, 2011
92	5	2011	THE BIHAR TAX ON PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS ACT, 2011
93	5	2011	THE BIHAR UNDERGROUND PIPELINES (ACQUISITION OF RIGHT OF USER IN LAND) ACT, 2011
94	5	2011	BIHAR APARTMENT OWNERSHIP (AMENDMENT) ACT 2011
95	5	2011	BIHAR COOPERATIVE SOCIETIES (AMENDMENT) ACT, 2011
96	5	2011	BIHAR FINANCE ACT, 2011
97	5	2011	BIHAR MEDICAL SERVICE INSTITUTION AND PERSON PROTECTION ACT, 2011
98	5	2011	BIHAR RIGHT TO PUBLIC SERVICES ACT, 2011
99	5	2011	BIHAR SCHOOL EXAMINATION BOARD (AMENDMENT) ACT 2011
100	5	2011	BIHAR STAFF SELECTION COMMISSION (AMENDMENT) ACT, 2011
101	5	2012	BIHAR STATE UNIVERSITIES (AMENDMENT AND VALIDATION) ACT, 2012
102	5	2012	BIHAR URBAN PLANNING AND DEVELOPMENT ACT, 2012
103	5	2012	THE BIHAR AGRICULTURE LAND (CONVERSION FOR NON-AGRICULTURE PURPOSES) (AMENDMENT) ACT, 2012
104	5	2012	PATNA UNIVERSITY (AMENDMENT AND VALIDATION) ACT, 2012
105	5	2012	THE BIHAR AGRICULTURE LAND (CONVERSION FOR NON-AGRICULTURE PURPOSES) (AMENDMENT) ACT, 2012
106	5	2012	THE BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2012
107	5	2012	THE BIHAR LAND DISPUTES RESOLUTION (AMENDMENT) ACT, 2012
108	5	2012	THE BIHAR LAND MUTATION (AMENDMENT) ACT, 2012
109	5	2012	THE BIHAR LOKAYUKTA (AMENDMENT) ACT, 2012
110	5	2012	THE BIHAR SPECIAL SURVEY AND SETTLEMENT (AMENDMENT) ACT, 2012
111	5	2012	THE BIHAR STATE MELA AUTHORITY (AMENDMENT) ACT, 2012
112	5	2012	THE BIHAR VALUE ADDED TAX (AMENDMENT) ACT, 2012
113	5	2012	THE CHANAKYA NATIONAL LAW UNIVERSITY (AMENDMENT) ACT, 2012
114	5	2012	BIHAR FINANCE ACT, 2012
115	5	2012	BIHAR STATE PUBLIC LIBRARY AND INFORMATION CENTRE (AMENDMENT) ACT, 2012
116	5	2012	BIHAR STATE STREET VENDORS (PROTECTION OF LIVELIHOOD AND REGULATION OF TRADE) ACT, 2012
117	5	2013	BIHAR STATE UNIVERSITIES (AMENDMENT) ACT, 2013
118	5	2013	NALANDA OPEN UNIVERSITY (AMENDMENT) ACT, 2013
119	5	2013	PATNA UNIVERSITY (AMENDMENT) ACT, 2013
120	5	2013	THE ARYABHATTA KNOWLEDGE UNIVERSITY (AMENDMENT) ACT, 2013
121	5	2013	THE INDIAN STAMP (BIHAR AMENDMENT) ACT, 2013
122	5	2013	THE BIHAR HINDU RELIGIOUS TRUST (AMENDMENT) ACT, 2013
123	5	2013	THE BIHAR LAND DISPUTES RESOLUTION (AMENDMENT) ACT, 2013
124	5	2013	THE BIHAR PROTECTION OF INTEREST OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) (AMENDMENT) ACT, 2013
125	5	2013	THE BODHGAYA TEMPLE (AMENDMENT) ACT, 2013
126	5	2013	THE INDIAN STAMP (BIHAR AMENDMENT) ACT, 2013
127	5	2013	BIHAR CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2013
128	5	2013	BIHAR FINANCE ACT, 2013
129	5	2013	BIHAR SELF-SUPPORTING CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2013

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