Lawyers
Law Schools
Law Students
Competitions
Display Boards
Articles
Legal News
Find a Lawyer
Admiralty & Maritime Law
Boating Accident
Commercial Ship Accident
Cruise Ship Accidents
Ship Registration
Other
Antitrust & Trade Regulation
Competition Law
Trade Regulations
Unfair Competition
Antitrust & Trade - Other
Arbitration & ADR
Arbitration - Domestic
Arbitration - International
Arbitration-Other
Aviation & Space
Aviation Insurance
Aviation Regulatory
Aviation Dispute Resolution
Aviation Commercial
Aviation Claimant
Aerospace Law
Aviation Accidents
Avitation & Space - Other
Criminal Law
Anticipatory Bail
Anti Corruption
Bail
Cheque Bounce
Criminal Contempt
Cyber Crime
Criminal-Defamation
Juvenile delinquency
PMLA
Police Harassment
Sexual Harassment at workplace
Criminal-Other
Banking & Finance
Asset Protection
Banking Law
Capital Markets
Corporate Finance
Finance
Financial Services Law
Investment Law
Private Equity
Project Finance
Public Finance
Securities
Trade Investment
Venture Capital
Banking & Finance - Other
Child Laws
Child Custody & Visitation
Child Abuse
Child Protection
Child Rape
Juvenile Law
Child Adoption
Child Support
Child Pornography
Juvenile Crime
Child Laws - Other
Estate Planning
Civil
Banking Matters
Business dispute
Coopertaive society
Defamation
House rent control
Landlord/Tenant
Notary Service
Partition
Property litigation
Recovery Matter
Revenue Matter
RTI
Specific Performance
Suit for Declaration
Suit for Eviction
Surrogacy
TDR
Civil-Other
Commercial, Business & Industry
Agency & Distributorship
Business Formation
Business Law
Commercial Law
Contracts
E-Commerce
Food & Beverages Law
Industrial & Manufacturing
Joint Ventures
Legal Economics
Privatization Law
Retail
Shareholders Rights
Utilities
Commercial & Business - Other
Contract & Drafting
Attestation
Consultancy agreement
Document review
Employment contract
Franchise agreement
Freelancer agreement
Joint Venture agreement
Master Servant agreement
Service Level agreement
Non-Disclosure agreement
Vendors agreement
Contract-Others
Corporate & Regulatory
Corporate Matters
Depositories Act
Entertainment
Excise Matter
FEMA
Industrial Matters
Mergers & Aquistions
NBFC
SCRA
SEBI
Commercial-Other
Constitutional & Government
Constitutional law
Administrative Law
Election & Political Law
Government Contracts
Defence/Military Law
Municipal & State Law
Public Law
Regulatory Law
Veteran Benefits
Constitutional - Other
Consumer,Product&Service Liability
District Consumer Matters
Insurance Claims
Medical Negligence
National Consumer Matters
State Consumer Matters
Consumer-Other
Employment, Labor & Service
Labour law
Service Matter
Labour-Other
Family & Divorce
Adoption
Child Custody
Christian Law
Divorce
Domestic violence
Dowry harassment
Family Counselling
Family Dispute
Guardians & Wards Act
Maintenance
Muslim Law
Special Marriage Act
Succession
Succession Certificate
Family & Divorce Other
Environmental
Agricultural Law
Animal Law
Energy
Environmental Law
Equine Law
Forestry & Fisheries
Natural Resources
Oil & Gas
Mining and Natural Resources
Environmental - Other
Entertainment, TV & Movies
Entertainment Law
Piracy
Entertainment Copyrights
Entertainment - Other
Estate Planning
Estate & Trust
Inheritance Law
Personal Property
Probate
Will
Estate Planning - Other
Human Rights
District Human Rights Matters
Human Rights Matters
National Human Rights Matters
State Human Rights Matters
Women & Child Matters
Human Rights-Other
High Courts (India)
HC - Arbitration case
HC - Contempt petition
HC - Senior Counsel
High Court Lawyers
HC - Miscellaneous petition
HC - Public Interest litigation
HC - Revision petition
HC - Writ appeal
HC - Writ petition
High Court-Other
IT, Media & Telecom
Start-Up matters
Technology Licensing
Website Policies
Information Technology-Other
IP, Trademark & Copyright
Copyright Registration
Domain Name Resolution Practice
IP Advisory & Opinions
IP Litigation & Enforcement
IP Protection & Portfolio Management
Patent matters
Patent Search
Trademark Assignment
Trademark Objection
Trademark Registration
Trademark Renewal
International Law
Customs Law
European Community Law
Import & Export
International Arbitration
International Investments
International Trade
Islamic Law
Offshore Services
Foreign Collaborations
Insurance
Bad Faith Insurance
Insurance Defense
Insurance Fraud
Medical Insurance
Insurance - Other
Immigration
Extradition
Green Cards
Naturalization & Citizenship
Visa
Work Permit
Immigration - Other
Insolvency and Bankruptcy
Credit & Mortgage
Debt Relief
Debtor & Creditor
Insolvency
Insolvency - Other
Leisure & Tourism
Art & Culture
Gaming
Hospitality Law
Sports & Recreation
Tourism & Travel
Leisure Medical Tourism
Science & Technology
Leisure - Other
Markets & Investments
Capital Markets & investments
Venture Capital investments
Securitization & Structured Finance
Private Equity investments
Disinvestment
BIFR
Mutual Funds
Shares & Stocks
Markets - Other
Tribunals
Appellate Tribunal for Electricity
Armed Forces Tribunal
Authority for Advance Rulings
Central Electricity Regulatory Commission
Central Administrative Tribunal
Company Law Board
Competition Commission of India
Competition Appellate Tribunal
Copyright Board
Customs Excise And Service Tax Appellate Trib
Cyber Appellate Tribunal
Employees Provident Fund Appellate Tribunal
Income Tax Appellate Tribunal
Insurance Regulatory and Development Authorit
Intellectual Property Appellate Board
National Green Tribunal
RERA Appellate Tribunal
Securities and Exchange Board of India (SEBI)
State Administrative Tribunal
Telecom Disputes Settlement & Appellate Tribu
Telecom Regulatory Authority of India (TRAI)
Medical, Pharma & Healthcare
Biotechnology
Chemical Law
Research & Development
Defective Drugs
Failure to Diagnose
Health Care
Informed Consent
Medical Law
Medical Malpractice
Medicare & Medicaid
Medication Errors
Pharmaceutical Law
Medical Tourism
Surgical Errors
Medical, Pharma - Surrogacy
Non Resident Indian (NRIs)
Person Of Indian Origin
Overseas Citizen Of India
PIO to OCI Conversion
NRI Matters
Passport Matters
Visa Matters
Immoral Trafficking
Immigration & NRI Other
Motor Vehicles
Accident Claims
Motor Vehicles Insurance Claims
Motor Vehicles-Other
Miscellaneous
Retainership
Miscellaneous-Other
Pre Negotiated Services
Mutual Divorce @ RS 25K
Court Marriage @ Rs.15000
Arya Samaj Marriage @ Rs.20000
RERA
RERA Lawyers
RERA Other
Project Registration
Promoter Registration
Agent Registration
Regulatory Authority Complaints
RERA Administrative Tribunal
Real Estate & Construction
Construction and Engineering
Planning, Zoning and Land Use
Asset Management
Development and Planning
Real Estate Finance
Funds and Private Equity
Investment
Investment Trusts
Litigation
Homeowners Association
Property Law
Property Management
Real Estate - Other
Supreme Court (India)
SC - Senior Counsel
SC - Public Interest litigation
Supreme Court Lawyers
SC - Writ Appeal
SC - Court Writ Petition
Supreme Court Other
SC - Special Leave Petition
SC - Transfer Petition
SC - Writ Petition
Startup & Registrations
Company registration
NGO Registration
Society Registration
Start-Up Registration
Trust Registration
Registrations-Other
Taxation
GST matters
Income Tax
Professional Tax matters
Service Tax
Taxation Matters
VAT matters
Taxation-Other
Lawyers By City
ANDHRA PRADESH
Ananthapur
Chittoor
Cuddapah
East Godavari
Guntur
Krishna
Kurnool
Nellore
Prakasam
Srikakulam
Vizag
Vizianagaram
West Godavari
TELANGANA
Adilabad
Hyderabad
K.V.Rangareddy
Karim Nagar
Khammam
Mahabub Nagar
Medak
Nalgonda
Nizamabad
Warangal
HIMACHAL PRADESH
Bilaspur (HP)
Chamba
Hamirpur(HP)
Kangra
Kinnaur
Kullu
Lahul & Spiti
Mandi
Shimla
Sirmaur
Solan
Una
KERALA
Alappuzha
Ernakulam
Idukki
Kannur
Kasargod
Kollam
Kottayam
Kozhikode
Malappuram
Palakkad
Pathanamthitta
Thiruvananthapuram
Thrissur
Wayanad
PUNJAB
Amritsar
Barnala
Bathinda
Faridkot
Fatehgarh Sahib
Fazilka
Firozpur
Gurdaspur
Hoshiarpur
Jalandhar
Kapurthala
Ludhiana
Mansa
Moga
Mohali
Muktsar
Nawanshahr
Pathankot
Patiala
Ropar
Rupnagar
Sangrur
Tarn Taran
WEST BENGAL
Bankura
Bardhaman
Birbhum
Cooch Behar
Darjiling
East Midnapore
Hooghly
Howrah
Jalpaiguri
Kolkata
Malda
Medinipur
Murshidabad
Nadia
North 24 Parganas
North Dinajpur
Puruliya
South 24 Parganas
South Dinajpur
West Midnapore
ASSAM
Barpeta
Bongaigaon
Cachar
Darrang
Dhemaji
Dhubri
Dibrugarh
Goalpara
Golaghat
Hailakandi
Jorhat
Kamrup
Karbi Anglong
Karimganj
Kokrajhar
Lakhimpur
Marigaon
Nagaon
Nalbari
North Cachar Hills
Sibsagar
Sonitpur
Tinsukia
JHARKHAND
Bokaro
Chatra
Deoghar
Dhanbad
Dumka
East Singhbhum
Garhwa
Giridh
Godda
Gumla
Hazaribag
Jamtara
Khunti
Koderma
Latehar
Lohardaga
Pakur
Palamau
Ramgarh
Ranchi
Sahibganj
Seraikela-kharsawan
Simdega
West Singhbhum
ODISHA
Angul
Balangir
Baleswar
Bargarh
Bhadrak
Boudh
Cuttack
Debagarh
Dhenkanal
Gajapati
Ganjam
Jagatsinghapur
Jajapur
Jharsuguda
Kalahandi
Kandhamal
Kendrapara
Kendujhar
Khorda
Koraput
Malkangiri
Mayurbhanj
Nabarangapur
Nayagarh
Nuapada
Puri
Rayagada
Sambalpur
Sonapur
Sundergarh
TAMIL NADU
Ariyalur
Chennai
Coimbatore
Cuddalore
Dharmapuri
Dindigul
Erode
Kanchipuram
Kanyakumari
Karur
Krishnagiri
Madurai
Nagapattinam
Namakkal
Nilgiris
Perambalur
Pudukkottai
Ramanathapuram
Salem
Sivaganga
Thanjavur
Theni
Tiruchirappalli
Tirunelveli
Tiruvallur
Tiruvannamalai
Tiruvarur
Tuticorin
Vellore
Villupuram
Virudhunagar
KARNATAKA
Bagalkot
Bangalore
Bangalore Rural
Belgaum
Bellary
Bidar
Bijapur(KAR)
Chamrajnagar
Chickmagalur
Chikkaballapur
Chitradurga
Dakshina Kannada
Davangere
Dharwad
Gadag
Gulbarga
Hassan
Haveri
Kodagu
Kolar
Koppal
Mandya
Mysore
Raichur
Ramanagar
Shimoga
Tumkur
Udupi
Uttara Kannada
Yadgir
MAHARASHTRA
Ahmed Nagar
Akola
Amravati
Aurangabad
Beed
Bhandara
Buldhana
Chandrapur
Dhule
Gadchiroli
Gondia
Hingoli
Jalgaon
Jalna
Kolhapur
Latur
Mumbai
Nagpur
Nanded
Nandurbar
Nashik
Osmanabad
Parbhani
Pune
Raigarh(MH)
Ratnagiri
Sangli
Satara
Sindhudurg
Solapur
Thane
Wardha
Washim
Yavatmal
DELHI
Central Delhi
East Delhi
New Delhi
North Delhi
North East Delhi
North West Delhi
South Delhi
South West Delhi
West Delhi
MIZORAM
Aizawl
Champhai
Kolasib
Lawngtlai
Lunglei
Mammit
Saiha
Serchhip
MEGHALAYA
East Garo Hills
East Khasi Hills
Jaintia Hills
Ri Bhoi
South Garo Hills
West Garo Hills
West Khasi Hills
MANIPUR
Bishnupur
Chandel
Churachandpur
Imphal East
Imphal West
Senapati
Tamenglong
Thoubal
Ukhrul
TRIPURA
Dhalai
North Tripura
South Tripura
West Tripura
PONDICHERRY
Karaikal
Mahe
Pondicherry
ANDAMAN & NICOBAR ISLANDS
Nicobar
North And Middle Andaman
South Andaman
SIKKIM
East Sikkim
North Sikkim
South Sikkim
West Sikkim
UTTAR PRADESH
Agra
Aligarh
Allahabad
Ambedkar Nagar
Auraiya
Azamgarh
Bagpat
Bahraich
Ballia
Balrampur
Banda
Barabanki
Bareilly
Basti
Bijnor
Budaun
Bulandshahr
Chandauli
Chitrakoot
Deoria
Etah
Etawah
Faizabad
Farrukhabad
Fatehpur
Firozabad
Gautam Buddha Nagar
Ghaziabad
Ghazipur
Gonda
Gorakhpur
Hamirpur
Hardoi
Hathras
Jalaun
Jaunpur
Jhansi
Jyotiba Phule Nagar
Kannauj
Kanpur
Kanpur Dehat
Kaushambi
Kheri
Kushinagar
Lalitpur
Lucknow
Maharajganj
Mahoba
Mainpuri
Mathura
Mau
Meerut
Mirzapur
Moradabad
Muzaffarnagar
Pilibhit
Pratapgarh
Raebareli
Rampur
Saharanpur
Sant Kabir Nagar
Sant Ravidas Nagar
Shahjahanpur
Shrawasti
Siddharthnagar
Sitapur
Sonbhadra
Sultanpur
Unnao
Varanasi
MADHYA PRADESH
Alirajpur
Anuppur
Ashok Nagar
Balaghat
Barwani
Betul
Bhind
Bhopal
Burhanpur
Chhatarpur
Chhindwara
Damoh
Datia
Dewas
Dhar
Dindori
East Nimar
Guna
Gwalior
Harda
Hoshangabad
Indore
Jabalpur
Jhabua
Katni
Khandwa
Khargone
Mandla
Mandsaur
Morena
Narsinghpur
Neemuch
Panna
Raisen
Rajgarh
Ratlam
Rewa
Sagar
Satna
Sehore
Seoni
Shahdol
Shajapur
Sheopur
Shivpuri
Sidhi
Singrauli
Tikamgarh
Ujjain
Umaria
Vidisha
West Nimar
BIHAR
Araria
Arwal
Aurangabad(BH)
Banka
Begusarai
Bhagalpur
Bhojpur
Buxar
Darbhanga
East Champaran
Gaya
Gopalganj
Jamui
Jehanabad
Kaimur (Bhabua)
Katihar
Khagaria
Kishanganj
Lakhisarai
Madhepura
Madhubani
Munger
Muzaffarpur
Nalanda
Nawada
Patna
Purnia
Rohtas
Saharsa
Samastipur
Saran
Sheikhpura
Sheohar
Sitamarhi
Siwan
Supaul
Vaishali
West Champaran
RAJASTHAN
Ajmer
Alwar
Banswara
Baran
Barmer
Bharatpur
Bhilwara
Bikaner
Bundi
Chittorgarh
Churu
Dausa
Dholpur
Dungarpur
Ganganagar
Hanumangarh
Jaipur
Jaisalmer
Jalor
Jhalawar
Jhujhunu
Jodhpur
Karauli
Kota
Nagaur
Pali
Rajsamand
Sawai Madhopur
Sikar
Sirohi
Tonk
Udaipur
CHANDIGARH
Chandigarh
LAKSHADWEEP
Lakshadweep
GOA
North Goa
South Goa
UTTARAKHAND
Almora
Bageshwar
Chamoli
Champawat
Dehradun
Haridwar
Nainital
Pauri Garhwal
Pithoragarh
Rudraprayag
Tehri Garhwal
Udham Singh Nagar
Uttarkashi
DAMAN & DIU
Daman
Diu
ARUNACHAL PRADESH
Changlang
Dibang Valley
East Kameng
East Siang
Kurung Kumey
Lohit
Lower Dibang Valley
Lower Subansiri
Papum Pare
Tawang
Tirap
Upper Siang
Upper Subansiri
West Kameng
West Siang
NAGALAND
Dimapur
Kiphire
Kohima
Longleng
Mokokchung
Mon
Peren
Phek
Tuensang
Wokha
Zunhebotto
JAMMU & KASHMIR
Ananthnag
Bandipur
Baramulla
Budgam
Doda
Jammu
Kargil
Kathua
Kulgam
Kupwara
Leh
Poonch
Pulwama
Rajauri
Reasi
Shopian
Srinagar
Udhampur
HARYANA
Ambala
Bhiwani
Faridabad
Fatehabad
Gurgaon
Hisar
Jhajjar
Jind
Kaithal
Karnal
Kurukshetra
Mahendragarh
Panchkula
Panipat
Rewari
Rohtak
Sirsa
Sonipat
Yamuna Nagar
GUJARAT
Ahmedabad
Amreli
Anand
Banaskantha
Bharuch
Bhavnagar
Dahod
Gandhi Nagar
Jamnagar
Junagadh
Kachchh
Kheda
Mahesana
Narmada
Navsari
Panch Mahals
Patan
Porbandar
Rajkot
Sabarkantha
Surat
Surendra Nagar
Tapi
The Dangs
Vadodara
Valsad
CHATTISGARH
Bastar
Bijapur(CGH)
Bilaspur(CGH)
Dantewada
Dhamtari
Durg
Gariaband
Janjgir-champa
Jashpur
Kanker
Kawardha
Korba
Koriya
Mahasamund
Narayanpur
Raigarh
Raipur
Rajnandgaon
Surguja
DADRA & NAGAR HAVELI
Dadra & Nagar Haveli
Legal Library
Central Acts
A
B
C
D
E
F
G
H
I
J
K
L
M
N
O
P
Q
R
S
T
U
V
W
X
Y
Z
State Acts
ANDAMAN & NICOBAR ISLANDS
ANDHRA PRADESH
ARUNACHAL PRADESH
ASSAM
BIHAR
CHANDIGARH
CHATTISGARH
DADRA & NAGAR HAVELI
DAMAN & DIU
DELHI
GOA
GUJARAT
HARYANA
HIMACHAL PRADESH
JAMMU & KASHMIR
JHARKHAND
KARNATAKA
KERALA
LAKSHADWEEP
MADHYA PRADESH
MAHARASHTRA
MANIPUR
MEGHALAYA
MIZORAM
NAGALAND
ODISHA
PONDICHERRY
PUNJAB
RAJASTHAN
SIKKIM
TAMIL NADU
TELANGANA
TRIPURA
UTTAR PRADESH
UTTARAKHAND
WEST BENGAL
Law Commission Reports
First Law Commission
Second Law Commission
Third Law Commision
Fourth Law Commission
Fifth Law Commission
Sixth Law Commission
Seventh Law Commission
Eighth Law Commission
Nineth Law Commission
Tenth Law Commission
Eleventh Law Commission
Twelfth Law Commission
Thirteenth Law Commission
Fourteenth Law Commission
Sixteenth Law Commission
Seventeenth Law Commission
Eighteenth Law Commission
Nineteenth Law Commission
Twentieth Law Commission
Fifteenth Law Commission
Code of Civil Procedure, 1908
Part I
Part II
PART III
PART IV
Part V
Part VI
Part VII
Part VIII
Part IX
Part X
Part XI
Preliminary
Indian Constitution
Part I
Part 11
Part III
Part IV
Part V
Part VI
Part VII
Part VIII
Part IX
Part X
Part XI
Part XII
Part XIII
Part XIV
Part XV
Part XVI
Part XVII
Part XVIII
Part XIX
Part XX
Part XXI
Part XXII
IPC, 1860
Chapter I
Chapter II
Chapter III
Chapter IV
Chapter V
Chapter V
Chapter VI
Chapter VII
Chapter VIII
Chapter IX
Chapter IX A
Chapter X
Chapter XI
Chapter XII
Chapter XIII
Chapter XIV
Chapter XV
Chapter XVI
Chapter XVII
Chapter XVIII
Chapter XIX
Chapter XX
Chapter XXA
Chapter XXI
Chapter XXII
Chapter XXIII
CrPC Act, 1973
Chapter I
Chapter II
Chapter III
Chapter IV A
Chapter IV B
Chapter V
CHAPTER VI
CHAPTER VII
Chapter VII A
Chapter XIII
Chapter XIV
Chapter XV
Chapter XVI
Chapter XVII
Chapter XVIII
Chapter XX
Chapter XXI
Chapter XXII
Chapter XXIII
Ask A Free Question
Get Fee Estimate
Client SignUp/Login
Home
Probate
Lawyers in Amravati
Satish jaju
View Profile
Satish jaju(
Exp)
Probate
(
Show More
)
Amravati , Amravati
Fee By Phone : 500 INR
Fee By Email : 500 INR
Fee By Meeting : 500 INR
Book By Phone
Client Details
Your Name
*
Email
*
Mobile
*
Appointment Details
Appointment Date
*
Your Query
*
Payment Details
Amount
*
PayNow
62330
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
1022
Law Students Network