Article | Description |
---|---|
1 | Name and territory of the Union |
(1) India, that is Bharat, shall be a Union of States. (2) The States and the territories thereof shall be as specified in the First Schedule. (3) The territory of India shall comprise- 1. The territories of the States; the Union territories specified in the First Schedule; and such other territories as may be acquired. |
86540
103860
630
114
59824