86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
| Article | Description |
|---|---|
| 137 | Review of judgments or orders by the Supreme Court |
Subject to the provisions of any law made by Parliament or any rules made under Article 145, the Supreme Court shall have power to review any judgment pronounced or order made by it. |
86540
103860
630
114
59824