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  • Indian Laws constitution
  • Power of Parliament to provide for the establishment of certain additional courts Article-247

Constitution of India, 1949

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Article Description
247 Power of Parliament to provide for the establishment of certain additional courts

Notwithstanding anything in this Chapter, Parliament may by law provide for the establishment of any additional courts for the better administration of laws made by Parliament or of any existing laws with respect to a matter enumerated in the Union List.

 











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