Allow Cookies!
By using our website, you agree to the use of cookies
86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
| Article | Description |
|---|---|
| 243J | Audit of accounts of Panchayats |
The Legislature of a State may, by law, make provisions with respect to the maintenance of accounts by the Panchayats and the auditing of such accounts. |
Allow Cookies!By using our website, you agree to the use of cookies
86540
103860
630
114
59824