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  • Indian Laws constitution
  • Surcharge on certain duties and taxes for purposes of the Union Article-271

Constitution of India, 1949

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Article Description
271 Surcharge on certain duties and taxes for purposes of the Union

Notwithstanding anything in Articles 269 and 270, Parliament may at any time increase any of the duties or taxes referred in those articles by a surcharge for purposes of the Union and the whole proceeds of any such surcharge shall form part the Consolidated Fund of India.











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