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  • Borrowing by the Government of India Article-292

Constitution of India, 1949

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Article Description
292 Borrowing by the Government of India

The executive power of the Union extends to borrowing upon the security of the Consolidated Fund of India within such limits, if any, as may from time to time be fixed by Parliament by law and to the giving of guarantees within such limits, if any, as may be so fixed.











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