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  • Indian Laws constitution
  • Organization of agriculture and animal husbandry Article-48

Constitution of India, 1949

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Article Description
48 Organization of agriculture and animal husbandry

The State shall endeavor to organize agriculture and animal husbandry on modern and scientific lines and shall, in particular, take steps for preserving and improving the breeds, and prohibiting the slaughter, of cows and calves and other milch and draught cattle.











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