Article | Description |
---|---|
78 | Duties of Prime Minister as respects the furnishing of information to the President, etc |
It shall be the duty of the Prime Minister- (a) to communicate to the President all decisions of the council of Ministers relating to the administration of the affairs of the union and proposals for legislation; (b) to furnish such information relating to the administration of the affairs of the Union and proposals for legislation as the President may call for; and (c) if the President so requires, to submit for the consideration of the Council of Ministers any matter on which a decision has been taken by a Minister but which has not been considered by the Council. |
86540
103860
630
114
59824