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About the Competition

Philomath along with Rayat College of Law (Punjab University) and in association with Chetan Anand & Associates organizes Philomath National Virtual Moot Court, 2020.

The Online Moot Court Competition being the flagship event of Philomath will witness the presence of various dignitaries, sumptuous prizes and a challenging yet fair procedure. The theme is Constitutional Law and the problem shall be kept contemporary and simplified. It is a person’s research that can glorify the simplest of subjects. Multiple steps have been taken to pull out the weeds of bias and luck ensuring that only the meritorious may proceed.

Eligibility

All students enrolled in a three (3) year LL.B. programme or a five (5) year integrated LL.B. programme are eligible to participate in the Competition. There is no restriction on the number of teams participating from one institution. Cross-university team between two or more colleges is also permitted. Taking in consideration the hardships of the current situation, there is no requirement of acknowledgement from the respective institutions.

Prizes

Memorial Score are added in the Preliminary rounds and hence, a good memorial may fill an error in Oral rounds. There are individual awards for the Best Researcher and Best Speaker alongside the Winner and Runner up team awards. The prize pool includes but is not limited to –

* Internship opportunity with Bandaru and Bandaru Advocates

* Internship opportunity with White Code Legal and Tax

* Internship Opportunity with Lawsisto

* Internship opportunity with Chetan Anand & Associates

* Internship opportunity with Western Legal LLP

* Paid Internship opportunity with Legal Bites

* 40% off on Publication fee with Journal For Law Students And Researchers ISSN [Online] : 2582-306X

* Publication opportunity on Philomath Blog

* Publication opportunity on Katcheri.in Blog

* Discount coupons for Katcheri collaborated courses

Along with Cash Prize, E-certificate and much more....

The Important Dates are –

Registration Opens - 3rd June

Registration Ends - 22nd June

Proposition Release - 5th June

Last Day to Seek Clarifications - 14th June

Clarifications Release - 15th June

Memorial Submission - 23rd June

Oral Rounds - 27th & 28th June

Registration

The participants may register by filling the form here –

https://forms.gle/ibkhrH5Zhc6ed8Lt5  

The payment needs to be completed before filling the form as the screenshot is required to be attached. The fees is Rupees 500/- only. The payment can be done to these details –

Name - Chetan Anand

Account no: 38389122786

IFSC code: SBIN0014633

Branch code: 14633

Alternatively, they may Google pay at 7557201840 (Chetan Anand) or Paytm at 9792154419 (Trivickram Jee).

For Rulebook, Brochure and Registration form, click here - https://drive.google.com/drive/folders/1fxTGWQMG3OBkxiBSH6sGSApTX3n93c2T?usp=sharing

*The proposition, when released shall be updated in the above link itself. It shall be notified separately as well.

For regular updates, please visit our website frequently– https://tphilomath.wixsite.com/thephilomath

 

Contact

For any query, participants may contact by mailing their concerns at philomathvmc@gmail.com

For urgent matters, they may contact - 

Sahil Yadav – 8510901010

Ankit Agarwal – 8584932154 (Whatsapp)

Trivickram Jee – 9792154419

Akshita Jain – 9990094594

Deepanshu – 8368912843

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