Adv. RAJ DEEPAK CHAUDHARY (7 Years Exp)
Arbitration - Domestic (Show More)
View Answers by this Lawyer (3)
Contact Details
Law Firm Name : Adv. RAJ DEEPAK CHAUDHARY
Country : India
City : Lucknow
Area : Gomtinagar
Practicing Since : 2017
Qualification : BBA LLB (H.)
About
I am a versatile and professional law graduate from Amity University, Lucknow with wide-ranging experience in a variety of areas including ADR, Civil litigation, NI act, Consumer cases and legal advisory. I have graduated in BBA LLB (H.) in 2017 and started my practice at Lucknow High Court. Prior to that, I have interned with renowned firms and lawyers. Over the years I have gained experience and expertise in the latest legal trends and practices.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| UP06256/2017 | Uttar Pradesh | Oudh Bar Association |
Civil
Arbitration & ADR
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
IP, Trademark & Copyright
Employment, Labor & Service
Languages
Subject : Car rental company not returning security deposit
Question : Car rental company not returning security deposit
Answer by Adv. RAJ DEEPAK CHAUDHARY : Send a legal notice and give a 15 days time to return the security money, if the security deposit is not received within 15 days then file a consumer complaint in the district consumer forum.
Subject : Make your woman torture and rape cases
Question : Woman torture hare and rape cases for city
Answer by Adv. RAJ DEEPAK CHAUDHARY : Your question is not clear, contact women helpline no., and send a legal notice.
