Contact Details

Law Firm Name : Shankar

Country : India

City : Bangalore

Area : Ramamurthy Nagar


Practicing Since :  2006

Qualification : MBA.LLB

About

Shanakar


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
KAR3394 Karnataka Karnataka

Languages

Subject :  my brother-in-law's secret relationship
Question :  i doubt my brother-in-law has a secret relationship even before marriage and he is continuing it still.How to break their relationship and save my sister.

Answer by Shankar :  You get a hard copy of relationship photos we can get like watsup sharing sms any tarkers and go to police station compliant give to concerned police station he is haveing illicit relationship they will start Enquirer

Subject :  Need guidance in judgment matter. ?
Question :  I want to know, if the medical negligence complaint has gone from state commission to Supreme Court and got dismissed because of no proper merits, then can a second complaint be filed on discovery of new facts due to past medical negligence as per the fresh and continuous cause of action?

Answer by Shankar :  Ok you can file

Subject :  forgery attempt
Question :  I am 68 years old. ex-wife and children have forged a piece of paper and are trying to grab my property. i need to file a criminal case against them and GET THEM CONVICTED. if you can assure me this, please contact me. otherwise, I apologize for wasting your time. thanking you for the trouble.

Answer by Shankar :  Ok we can file pcr

Subject :  Can NI 138 and IPC 420 be filed together?
Question :  I have filed NI 138. The respondent absconded because he cheated another 14 persons like me and also filed IP case. After 5 months of NI 138 filed against him, then I moved to SP office and put FIR against him by IPC 406 and 420. My question is Can NI 138 and IPC 420 be filed together?

Answer by Shankar :  You can file saprate case 138 and 420