Sanjeev Kunar Choudhary (8 Years Exp)
Arbitration - Domestic (Show More)
Prashant Vihar , North West Delhi
View Answers by this Lawyer (1)
Contact Details
Law Firm Name : Sanjeev Kunar Choudhary
Country : India
City : North West Delhi
Area : Prashant Vihar
Practicing Since : 2016
Qualification : B. Sc.
About
Choudhary & Associates having 5 partners looking diffrebt law fields
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/30 | Delhi | Delhi |
Arbitration & ADR
Corporate & Regulatory
Languages
Subject : Child visitation rights
Question : My child lives with his mother in a different city. His mother is not letting me meet him for many months....ever since i had a healrh issue early last year. Please advise about my rights in such a situation
Answer by Sanjeev Kunar Choudhary : You have legal right which is denied by your wife. Thus you may approach court of law to visit your child.
