Contact Details
Law Firm Name : Ad.Pooja Bhavsar
Country : India
City : Nandurbar
Area : Shahada
Practicing Since : 2011
Qualification : B.S.L.LLB,DLL
About
Enrolment No | Enrolment State | Enrolment BAR |
---|---|---|
6528/2010 | Maharashtr | Shahada |
Civil
Contract & Drafting
Criminal Law
Family & Divorce
Motor Vehicles
Child Laws
Insurance
Languages
Subject : Gift deed
Question : If a gift deed is made by any member of the girls house after the death of the father and takes her sign can the deed be challenged later on ? (Under Hindu law)
Answer by Ad.Pooja Bhavsar : Yes