Contact Details

Law Firm Name : Rajesh Kumar

Country : India

City : East Singhbhum

Area : Agrico


Practicing Since :  2011

Qualification : LL.M

About


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
451/2011 Jharkhand District Bar Association, Jamshedpur

Languages

Subject :  can i send a correction notice in a cheque bounce case after the expiry of 30 days
Question :  can i send a correction notice after the expiry 30 days statutory period

Answer by Rajesh Kumar :  No you can not a correction notice after expiry 30 days statutory period