Contact Details
Law Firm Name : SSv associates
Country : India
City : East Delhi
Area : Krishna Nagar
Practicing Since : 2018
Qualification : Ba.llb
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 4167/18 | Delhi | Delhi |
Civil
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
RERA
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Subject : Can NI 138 and IPC 420 be filed together?
Question : I have filed NI 138. The respondent absconded because he cheated another 14 persons like me and also filed IP case. After 5 months of NI 138 filed against him, then I moved to SP office and put FIR against him by IPC 406 and 420. My question is Can NI 138 and IPC 420 be filed together?
Answer by SSv associates : Sec 138 NI act and 420ipc and 406 ipc are mutually exclusive thus if complaint has been filed under sec 138 then fir under section 420 ipc and 406 ipc cannot be lodged for the same cause of action
