Contact Details

Law Firm Name : NAJMAL BABU KORAMBAYIL

Country : India

City : Malappuram

Area : Manjeri Bazar


Practicing Since :  2004

Qualification : MSc .LLB

About


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
K/000786/2004 KERALA MANJERI DISTRICT COURT

 Civil

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 IP, Trademark & Copyright

 Motor Vehicles

 Taxation

 Non Resident Indian (NRIs)

 Insolvency and Bankruptcy

 Child Laws

 Real Estate & Construction

 Markets & Investments


Subject :  FIR against childern under age of 18.
Question :  Can police register FIR against me if there is fight between two groups and someone gets hurt and I'm under the age of 18 ? How can they take FIR back without court case and all?

Answer by NAJMAL BABU KORAMBAYIL :  No, in matters involving children, the police is required to file an FIR only when the offence alleged to have been committed by the child is heinous in nature and punishable with a sentence of seven years or more.

Subject :  How to give a complaint in Police Station regarding torture
Question :  My father is torturing me my brother and mother everyday. He threatens us saying he will pour acid or hot water(he also did it once). Shows a knife and also cut my brother with it once.How to give a complaint so that he never comes out of the jail.

Answer by NAJMAL BABU KORAMBAYIL :  CALL 1098