Contact Details

Law Firm Name : Anilesh Tewari

Country : India

City : Lucknow

Area : Vikas Nagar


Practicing Since :  2015

Qualification : B.A.LL.B.

About

Advocate Anilesh Tewari has been practicing and handling cases independently with a result oriented approach, both professionally and ethically and has now acquired many years of professional experience in providing legal consultancy and advisory services. Advocate Anilesh provides services in various field of civil laws, criminal laws, family law, consumer cases, property, cheque bounce cases, arbitration matters and drafting and vetting of various agreements and documents. Advocate Anilesh enrolled with the Bar Council of Uttar Pradesh in 2015. He is a member of the Oudh Bar Association.


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
Uttar Pradesh Bar Council of Uttar Pradesh

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 IP, Trademark & Copyright

 Startup & Registrations

 Supreme Court (India)

 Tribunals

 RERA

 Non Resident Indian (NRIs)

Languages

Subject :  divorce after getting decree of judicial separation
Question :  divorce after getting decree of judicial separation

Answer by Anilesh Tewari :  By taking the same grounds on which the judicial separation has been sought you can also apply for divorce and can in the said petition mention about the judicial separation decree.

Subject :  ESTABLISHMENT
Question :  Employer threatening to pay Rs.5 lacs stating the client involved in cheatng the company by giving one project to others, and telling he is having audio recording evidence.

Answer by Anilesh Tewari :  He is just threatening you, do not worry about such false and baseless threats being imposed upon you