Contact Details
Law Firm Name : Syed Shakir Hussain
Country : India
City : Hyderabad
Area : Toli Chowki
Practicing Since : 2006
Qualification : LL.M
About
We offer Legal Services such as Family Law, Hindu marriage act, Muslim law, and Special marriage act, Divorce, alimony, child custody, and child support. High Court appeals and out of court settlement, Business Law, Business formation and partnership agreements & deeds. All types of real estate property transactions and disputes, Document review and title search. Landlord-tenant issues. Criminal Law, Section 498, dowry, harassment, battery, domestic violence, cheque dishonour, and fraud, Regular & anticipatory bail and FIR quash, Litigation and property recovery, property succession and inheritance. We provide services with regard to corporate planning, structuring set up in India. Our setup Services includes Setting up of Private Company, Public Company, Foreign Company Branch office Setup, Foreign Company Liaison office setup. His firm also support and assist clients in resolving different types of legal disputes through out-of-court processes like arbitration and mediation methods.
Enrolment No | Enrolment State | Enrolment BAR |
---|---|---|
1953/2006 | Andhra Pradesh/Telangana | Bar Council of AP |
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