Ankit Tuli (18 Years Exp)
Arbitration - Domestic (Show More)
Rohini Courts , North West Delhi
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Contact Details
Law Firm Name : Ankit Tuli
Country : India
City : North West Delhi
Area : Rohini Courts
Practicing Since : 2006
Qualification : LLB[H]
About
I specialize in IPR Litigation both civil and criminal. Other than IPR cases I also deal in Matrimonial, Cheque Bounce, Motor Accidents claims, Civil Recovery and property matters.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/710/2006 | Delhi | RCBA / DBA |
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