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Practicing Since :  2010

Qualification : LLB

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Toprani Law Firm has been practicing and handling cases independently with a result-oriented approach, both professionally and ethically and has now acquired excellent professional experience in providing legal consultancy and advisory services. Advocate Toprani provides services in various fields of Trade and Copyright Matters, Startup Matters, Cyber Crime Matters, International Law Matters, Customs and Excise related Matters and drafting and vetting of various agreements and documents. Business savvy, management and legal expert with twenty plus years of legal management for businesses and leading complex change initiatives for Fortune 500 companies in America/Asia diverse industries implementing business processes with Artificial Intelligence & Embedded framework - Machine learning for law enforcement. Advocate Toprani has been instrumental in protecting capital and assisting larger investment houses with startup investment into technology and FMCG companies in Asia. He has worked on compliances and regulations adherences for startup in the following areas: 1. Recruiting/Termination 2. IPR - protecting the rights of Ideas in Asia and America 3. Domestic and Commercial leases - Foreign Investors 4. Protecting against any issues with local enforcement agencies Advocate Toprani can provide exclusive knowledge and advice on Immigration and family matters in Africa, Australia, Canada, New Zealand, GCC, the UK, European and United Station America and Foreign Accounting standard and American GAAP for investment and Dual Taxation purposes for Oversea Citizens of India with foreign citizenship. Advocate Toprani has worked with local and international agencies for Law enforcement and tracing criminals and crime from overseas into Asia. Language(s) Spoken by Advocate Toprani: English, French, Spanish, Arabic, Gujarati, and Hindi

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