Mohd Faris (8 Years Exp)
Arbitration - Domestic (Show More)
Delhi High Court , Central Delhi
View Answers by this Lawyer (0)
Contact Details
Law Firm Name : Mohd Faris
Country : India
City : Central Delhi
Area : Delhi High Court
Practicing Since : 2016
Qualification : B.A LL..B
About
Has a varied and successful corporate law experience. Excels in matters of intellectual property, competition law, mergers &acquisition, taxation, contracting and vetting. Has been practicing in the High Court of Delhi, Supreme Court of India. Has assisted and argued in many landmark judgments before the Supreme Court of India. Core areas: Competition Law, Intellectual Property, Arbitration, Mergers and acquisitions,Corporate structuring, FDI investments, Contracting &Vetting,Real Estate along with other civil matters.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/2934/2016 | Delhi | Bar Council of Delhi |
Languages
No Answers Found
