Manoj Kumar, Advocate (11 Years Exp)

  Banking Matters (Show More)   

 Supreme Court , Central Delhi

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Contact Details

Law Firm Name : Manoj Kumar, Advocate

Country : India

City : Central Delhi

Area : Supreme Court


Practicing Since :  2013

Qualification : B.COM, LL.B, LL.M

About

Manoj kumar, Advocate is practicing advocate before Hon'ble Supreme Court of India, High Courts, ITAT, CESTAT, NCLT, NCLAT, Consumer Court, District & Session Court and other Tribunals since last 5 years and having office at New Delhi as well as Chandigarh. New Delhi:- House No. C107-B, SECTOR 20 NOIDA-201301 Chandigarh Office: SCO 74-75, 2nd Floor, Sector 45-C, Chandigarh -160047


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
P/1144/2013 CHANDIGARH BAR COUNCIL OF PUNJAB & HARYANA

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