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Contact Details
Law Firm Name : Muralikrishnan
Country : India
City : Chennai
Area : Chepauk
Practicing Since : 2012
Qualification : BCOM., BL
About
My areas of interest are Arbitration, Anticipatory Bail, Bail, Consumer Protection Act, NIA etc. I down to earth for the elder scrolls. I never give up my soul and knowledge to bad thoughts. Suceess is on my hands by the God.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 4111 | Tamil Nadu | TN and Pondy |
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