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Practicing Since :  2002

Qualification : B.COM LLB

About

We are a Corporate Legal Advisory Firm wherein our Partners have an individual Experience of over 16 years in Indian Laws. Our work background includes Counselling Clients on a broad range of complex Commercial, Legal and Strategic Issues. Over the years, each Partner has been fortunate to work with leading Banks, Companies and Institutions in India and Overseas. We have had the opportunity to work with various Clients in various areas including Capital Markets, Co-operative Societies, Project Financing, Real Estate Transactions, Legal Documentation, Advisory and Due Diligence. We have expertise and experience inter alia in the areas of: • Banking and Financial Transactions • Company Incorporation • Capital Markets • Corporate Restructuring and Mergers & Acquisitions • Private Equity Transactions • Corporate Policies • Contract Review and Contract Administration • Customs • Employment Laws • Intellectual Property Rights • Information Technology • Legal Compliance Audit and Management • Legal Due Diligence • Legal Advisory / Regulatory Advisory • Litigation Advisory • Project Financing • Product Registration • Real Estate Transactions • General Legal Services

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