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Practicing Since :  2009

Qualification : LL.B.

About

An ambitious and results-driven individual with strong academic credentials combined with “real world” professional practicing lawyer experienced and a diverse background in extra-curricular activities and interests. Possess strong leadership skills along with the ability to deal creatively and practically with legal problems/issues and interact effectively with clients. Developed the legal terms and conditions for Service Contract Cases and other formal documents. Acquired practical skills in drafting legal contracts, contract negotiation, strategic planning, suit, defense statement. Managed and coordinated the workflow of daily clients. Increased customer satisfaction by creating a customer-focused environment to the client and routine clients. Recognized by superiors as an efficient performer with strong leadership skills and the ability to empower/motivate others. Developed interviewing and counseling skills while handling cases involving acquittal of clients from serious offenses. Experience in handling complicated civil matters, contractual, Arbitration, Service Matters, Consumer Matters Etc. Managed client intake and assessment - consulted with clients to determine their problems and concerns and obtained relevant information; identified legal issues and researched the law relevant to clients’ cases. Determined and discussed clients’ options with in-house counsels and provided guidance and advice to clients regarding their options, proper course of action and legal proceedings. Preparing case and representing clients in legal proceedings, dealing professionally. Gained “hands-on” skills in interviewing, client counseling, intake assessment, legal research and analysis, and case preparation and presentation.

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