Advocate Anand Bali & Associates (36 Years Exp)
Banking Matters (Show More)
Contact Details
Law Firm Name : Advocate Anand Bali & Associates
Country : India
City : South West Delhi
Area : COD (South West Delhi)
Practicing Since : 1988
Qualification : M.A., M.B.A., LL.B.
About
Anand Bali & Associates, Advocates is a Full Service Law Firm with a team of educated, up-to-date and well experienced Male and Female Advocates of their respective fields to cater all kind of the client’s professional needs from last 29 years. The firm's team members have effectively leveraged their vast experience to help several international and national clients several of times in the past and still continuing. We are specialized in Arbitration & Court Litigation of Civil and Criminal matters, We majorly handle matters related to Arbitration, Corporate, Service, Matrimonial, Recovery, Property disputes, Labour, Consumer, Fraud, Anticipatory Bail, Regular Bail, 138 matters and Economic offences.
Enrolment No | Enrolment State | Enrolment BAR |
---|---|---|
D/ 639B/1988 | New Delhi | Supreme Court of India, Dwarka District Court |
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