Contact Details

Law Firm Name : Shubhankar Dutta

Country : India

City : Jalpaiguri

Area : Maynaguri


Practicing Since :  2008

Qualification : LL.B

About

i am currently practicing as a lawyer in the District & Session Court at Jalpaiguri and is handling matters relating to Criminal Law, Civil Law, Marriage Act and Protection of Property Law and so on. He is actively involved in handling matters relating to legal drafting and vetting agreements/ documents such as Lease Deeds, License Deeds, Sale Deeds Relinquishment Deeds, Family Settlement Deeds, Memorandum Of Understanding, Wills, Partnership Deeds, Agreements to Sell, Powers of Attorneys, Hypothecation Agreements, Undertakings, Indemnities and Preparing Notices, Reply Notices, Petitions, Affidavits, Counter Affidavits, Objections Appeal Memorandum, Plaints, Written Statements, and Argument Notes etc for various legal proceedings.


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
F/1954/2009 West Bengal High Court Kolkata and District & Session Jud

Languages

No Answers Found