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Practicing Since :  1992

Qualification : B.Sc. LL.B.

About

I have advised and litigated for various individual clients, companies, private, public as well as statutory corporations, regarding a wide range of legal issues including (but not limited to):- • Arbitration and ADR; • Banking and Finance; • Civil Litigation; • Criminal Defense & Litigation; • Corporate Litigation; • Consumer Matters; • Constitutional & Administrative Matters; • Cyber and IT law; • Debt Recovery Laws; • Due Diligence; • Electricity Laws related matters; • Employment Laws; • Human Rights; • Intellectual Property; • Injury Compensation Laws; •Labour& Industrial Matters; • Matrimonial & Family Matters; • Property and Land Laws related matters; • RTI Laws; • Revenue Matters; • Tenancy Laws; • Trusts & Estates Related Litigations; • Other core areas of Law.

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