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Practicing Since :  2010

Qualification : Advocates, Company Secretary & Solicitor

About

Pandey and Wagh associates (Advocates & Company Secretary) is a full service law firm, founded in 2010 to serve as a single-window legal service provider in a dynamic commercial environment. It brings to the table expertise across various sectors and practice areas and pursues a philosophy of symbiotic relationships with client and works as an integral part of the client’s team. The firm has head offices in Mumbai; along with a representative office in MP. The firm's Partners and Associates across India provide legal advisory and expertise to the clients across diverse practice areas and industry verticals in the country. The firm’s areas of practice include Antitrust & Competition, Banking & Finance, Civil, Criminal, Family Law, Company Secretary, Capital Markets and Securities Law, Corporate & Commercial, Corporate Restructuring & Insolvency, Criminal Litigation, Dispute Resolution & Arbitration, Employment, Environment, Governance Risk and Compliance, Infrastructure & Energy, Intellectual Property Rights, Joint Ventures and M&A / Private Equity. The firm specializes in certain specific sectors, including Corporate and Civil Litigation, Criminal, Consumer,Family, Arbitration and Corporate and stock exchange compliances. Under the tutelage of great leadership, the firm aspires to build long term relationship with its clients, through teamwork guided by integrity and principles of honesty, accountability and consistency. The firm understands the client perspective- the need for responsive legal advice, expertise, creativity and value. The firm represents a myriad of client base, including business houses, MNCs, Banks/FIs, public sector undertakings, NGOs besides Central and State Governments, ministries and departments.

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