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Practicing Since :  2004

Qualification : M.Phil (management) MBA LLB

About

Advocate Robert D Rozario has been practicing and handling cases independently with a result-oriented approach, both professionally and ethically and has now acquired over 15 years of professional experience in providing legal consultancy and advisory services. Advocate Robert is the Founder of Wolves & Foxes Law and leads the firm's practice in the various field of civil laws, criminal laws, family laws, corporate laws, intellectual property laws, property laws and drafting & vetting of various agreements and documents. Advocate Robert has obtained his graduate degree in Law from the University of Calcutta. Besides this, he also holds a Master Degree in Business Administration and a Master in Philosophy in Management.

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