Contact Details

Practicing Since :  2014

Qualification : B.A.,LL.B

About

Advocate Gopala C has been practicing and handling cases independently with a result-oriented approach, both professionally and ethically and has now acquired many years of professional experience in providing legal consultancy and advisory services. He provides services in the various fields of law, that is, Family, Property, Child Custody, Cheque Bounce, Criminal, Civil and drafting and vetting of various agreements and documents. Advocate Gopala enrolled with the Bar Council of Karnataka in 2014. He is a member of the City Civil Court Bar Association.

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