ASHISH RANJAN SAMAL & ASSOCIATES (13 Years Exp)
Banking Matters (Show More)
View Answers by this Lawyer (2)
Contact Details
Law Firm Name : ASHISH RANJAN SAMAL & ASSOCIATES
Country : India
City : Cuttack
Area : Cuttack G.P.O.
Practicing Since : 2011
Qualification : MBA (F), LLB
About
I am practicing primarily in the Odisha High Court since 2011 and also various Tribunals as well as subordinate court deal in cases u/s 138 of N.I. Act, Consumer cases, Cases under M.V. Act, Recovery cases, Summary Suits, Execution Proceedings, Cases relating to Excise Act, Complaints u/s 156(3) Cr.P.C., Rape Cases, Murder Cases, Dowry Death cases, Attempt to murder cases, Labour court cases, Appeals, Writ Petitions, Matrimonial cases, Defamation cases and other Civil & Criminal cases, having good skill in drafting various types of deeds, agreements & all kinds of notices & reply to notices etc.
Enrolment No | Enrolment State | Enrolment BAR |
---|---|---|
1083 | ODISHA | HIGH COURT BAR COUNCIL, ODISHA |
Languages
No Answers Found