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Practicing Since :  2008

Qualification : Bcom( Hons), LLB, PGDLPO

About

I am a litigating lawyer as well as a legal draftsman too, with a professional experience since July 2008 and committed towards providing highest quality legal services. Email at:- lawyershukla@gmail.com or call 9013150200 or search (https://g.page/advocateanandshukla?gm) to get connected. Linkedin id :- (linkedin/com/in/anand-shukla-advocate-9a852958) I possess reasonable experience in civil, criminal, banking, insolvency-bankruptcy, cheque dishonor, matrimonial-family, property, bail, recovery, consumer etc. matters. I have been regular in Delhi High Court and various others courts, tribunals and fora in and around Delhi-as well as various High Courts around the country. I believe in building long term and productive relationships. My basis of charging fees is designed to ensure that the cost to the clients represents value for the money. In every brief entrusted, render efficient and qualitative service and at the same time keep clients updated of the status of the matter. Education: - LLB in the year 2007 - Post Graduate Diploma in Legal Process Outsourcing. Admission - Admitted in the Bar in 2008 Member -Delhi Bar Association -Shahdara Bar Association -Jharkahand High Court Bar Association

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