Contact Details

Practicing Since :  2013

Qualification : Advocaate

About

Founder - MMG LAW CHAMBERS. Enrolled with Odisha State Bar Council. I have been practicing primarily in High Court of Orissa , District Civil & Criminal Courts, Consumer Forums, National Law Tribunal, Family Courts and various Judicial Courts across the State of Odisha. I also work with various Law Firm’s across the country who solicit local representation for their clients in Odisha. I have been handling cases independently with a result oriented approach ,both professionally and ethically with transparency and has acquired professional experience in providing Legal Consultancy and advisory services in various fields. My Office is at CDA, Sector-6, Cuttack, Odisha.

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